COURT ARCHIVE

Andhra Pradesh High Court judgments

35,381 judgments · page 180 of 1,770

High Courts27 Oct 2015Dismissed

Kiran Bansal Vs T. Chandra Kala and Others

Andhra Pradesh High Court · (2016) 1 ALD 24 : (2015) 6 ALT 670

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 65, 65(a), 65(c), 66

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High Courts27 Oct 2015

The Indur District Cooperative Marketing Society Ltd. Vs Microplex (India), Hyderabad and Others

Andhra Pradesh High Court · (2015) 10 AP CK 0006

Arbitration and Conciliation Act, 1996 - Section 65, 66, 67, 68, 69Constitution of India, 1950 - Article 226Micro, Small and Medium Enterprises Development Act, 2006 - Section 15, 16, 17, 18, 18(2)

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High Courts26 Oct 2015Allowed

Hameeda Begum Vs State of Telangana and Others

Andhra Pradesh High Court · (2016) 1 ALD(Cri) 214

Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 2(g), 3, 8Criminal Procedure Code, 1973 (CrPC) - Section 41(a)Penal Code, 1860 (IPC) - Section 302

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High Courts14 Oct 2015Dismissed

The United India Insurance Co. Ltd. Vs Khaleel Khan and Others

Andhra Pradesh High Court · (2016) 2 ALD 85 : (2016) 1 LLJ 187

Civil Procedure Code, 1908 (CPC) - Order 8 Rule 5Evidence Act, 1872 - Section 106, 149Motor Vehicles Act, 1988 - Section 147, 147(1)

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High Courts14 Oct 2015Dismissed

Saber Vs Rafiunnisa Begum

Andhra Pradesh High Court · (2015) 10 AP CK 0007

Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 116Transfer of Property Act, 1882 - Section 106

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High Courts14 Oct 2015

Tangirala Ramana Reddy Vs M. Srinivasa Rao and Others

Andhra Pradesh High Court · (2016) 1 ALD 547

Contempt of Courts Act, 1971 - Section 2(b)Criminal Procedure Code, 1973 (CrPC) - Section 41(a)Essential Commodities Act, 1955 - Section 6-A

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High Courts13 Oct 2015Allowed

Dundoo Ravi Kumar Vs The Special Court under the A.P. Land Grabbing (Prohibition) Act and Others

Andhra Pradesh High Court · (2016) 2 ALT 330

Andhra Pradesh Land Grabbing (Prohibition) Act, 1982 - Section 17A, 17-ACivil Procedure Code, 1908 (CPC) - Order 43 Rule 1(w), Order 47 Rule 1, Order 47 Rule 47, Order 47 Rule 5, Order 47 Rule 7Constitution of India, 1950 - Article 136, 141, 226, 371-D

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High Courts13 Oct 2015Dismissed

Samson Arthur Vs Quinn Logistic India Pvt. Ltd. and Others

Andhra Pradesh High Court · (2016) 194 CompCas 100

Civil Procedure Code, 1908 (CPC) - Section 4Criminal Procedure Code, 1973 (CrPC) - Section 195, 195(1)(b), 195(1)(b)(i), 320, 320(1)Penal Code, 1860 (IPC) - Section 120-B, 191, 192, 193, 194

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High Courts13 Oct 2015Disposed Off

G. Venkatachalam and Others Vs The Govt. of A.P. and Others

Andhra Pradesh High Court · (2015) 10 AP CK 0003

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High Courts13 Oct 2015Allowed

K. Srinivasulu Reddy Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2016) 1 ALT 390

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High Courts12 Oct 2015Dismissed

R. Bazar Vs The Secretary to Government (GAD), Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 10 AP CK 0041

Constitution of India, 1950 - Article 309

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High Courts12 Oct 2015Allowed

P. Venkateshwara Naik and Others Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2016) 1 ALD 476 : (2016) 1 ALT 350

Constitution of India, 1950 - Article 37, 39, 41, 43, 46

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High Courts12 Oct 2015Dismissed

Bollaboina Mallesh Vs Bollaboina Ailaiah Yadav and Others

Andhra Pradesh High Court · (2016) 1 ALD 405

Andhra Pradesh Panchayat Raj Act, 1994 - Section 19(3)Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 13 Rule 10, Order 16 Rule 1, Order 16 Rule 1(2), Order 9 Rule 9

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High Courts12 Oct 2015Allowed

J. Devi Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 6 ALT 293

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High Courts12 Oct 2015Disposed Off

Koneru Lakshmaiah Education Foundation, Institution Deemed-to-be-University Vs The Commissioner of Technical Education, Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2016) 1 ALD 540

Andhra Pradesh Education Act, 1982 - Section 1(3), 2(35), 2(44), 3(3)(b), 79Constitution of India, 1950 - Article 309University Grants Commission Act, 1956 - Section 2, 2(18), 2(f), 23, 26(1)(f)

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High Courts09 Oct 2015