High Courts23 Nov 2015Allowed
Medidhi Chakra Veni Vs Kamisetti Venkata Ramanam and Others
Andhra Pradesh High Court · (2016) 2 ALD 155 : (2016) 1 ALT 677
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 107, 107(d), 115
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Andhra Pradesh High Court judgments
35,381 judgments · page 179 of 1,770
High Courts23 Nov 2015Allowed
Satti Venkateswara Reddy Vs Mallidi Venkata Reddy
Andhra Pradesh High Court · (2016) AIR (AP) 24
Registration Act, 1908 - Section 17, 17(1)(c)Transfer of Property Act, 1882 - Section 58(f), 59
High Courts19 Nov 2015Disposed Off
Mohd. Sayeed Vs State of Telangana
Andhra Pradesh High Court · (2017) 1 AndhLDCriminal 272
High Courts19 Nov 2015Allowed
Rambha Lakshmana Rao and Others Vs The State of A.P.
Andhra Pradesh High Court · (2016) 1 ALT(Cri) 203
Constitution of India, 1950 - Article 20(2)Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 221, 221(1), 221(2), 300Negotiable Instruments Act, 1881 (NI) - Section 138, 142
High Courts18 Nov 2015Dismissed
Union of India Vs Guduru Raja Surya Praveen
Andhra Pradesh High Court · (2017) 1 AndhLD 596
High Courts18 Nov 2015Dismissed
The Union of India Ministry of Personnel and Others Vs Guduru Raja Surya Praveen and Others
Andhra Pradesh High Court · (2015) 11 AP CK 0003
Constitution of India, 1950 - Article 14, 16
High Courts16 Nov 2015Dismissed
Hindustan Ispat Private Limited Vs The Commercial Tax Officer, Jubilee Hills, Hyderabad and Others
Andhra Pradesh High Court · (2015) 11 AP CK 0008
Andhra Pradesh Value Added Tax Act, 2005 - Section 13, 21, 31(1)Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 96(3)Constitution of India, 1950 - Article 132, 132(1), 133, 133(1), 136
High Courts16 Nov 2015Dismissed
Mukesh Kumar and Others Vs The Debts Recovery Tribunal and Others
Andhra Pradesh High Court · (2016) 1 ALT 494 : (2016) 134 SCL 61
Constitution of India, 1950 - Article 12, 226, 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 3(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(13), 13(4), 17, 17(1)
High Courts16 Nov 2015Allowed
Gandreddi Rajarajeswari Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 11 AP CK 0001
High Courts13 Nov 2015Disposed Off
Pulagam Ratnavathi Vs Rashtriya Ispat Nigam Ltd.
Andhra Pradesh High Court · (2017) 1 AndhLD 589
High Courts13 Nov 2015Allowed
Dr. Ambedkar Global Law Institute and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 2 ALD 539 : (2015) 6 ALT 727
Andhra Pradesh Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983 - Section 15, 3, 5, 6, 9Constitution of India, 1950 - Article 15
High Courts13 Nov 2015Dismissed
Mendu Sathi Reddy and Others Vs Mendu Madhusudan Reddy
Andhra Pradesh High Court · (2016) 2 ALD 37
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, 151Constitution of India, 1950 - Article 227
High Courts13 Nov 2015Disposed Off
Amarender Kumar Sandra and Others Vs Rajiv Gandhi University of Knowledge Technologies and Others
Andhra Pradesh High Court · (2015) 11 AP CK 0007
Constitution of India, 1950 - Article 14, 16, 226University Grants Commission Act, 1956 - Section 3(1), 3(3), 5
High Courts12 Nov 2015Allowed
Konakalla Suresh and Others Vs The State of Telangana and Others
Andhra Pradesh High Court · (2016) 1 ALT(Cri) 252
Arms Act, 1959 - Section 19(f)Constitution of India, 1950 - Article 20, 20(2)Criminal Procedure Code, 1973 (CrPC) - Section 188, 209, 218, 220, 221(1)
High Courts06 Nov 2015
K. Rawindra Reddy Vs The State of A.P. and Others
Andhra Pradesh High Court · (2015) 11 AP CK 0010
Criminal Procedure Code, 1973 (CrPC) - Section 251, 278, 311, 313, 91(1)(2)Evidence Act, 1872 - Section 60, 64, 91Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts04 Nov 2015Partly Allowed
A. Sai Siva Jyothi and Others Vs The State of Telangana and Others
Andhra Pradesh High Court · (2016) 1 ALT(Cri) 258 : (2016) 1 CCR 152
Criminal Procedure Code, 1973 (CrPC) - Section 482Negotiable Instruments Act, 1881 (NI) - Section 138Partnership Act, 1932 - Section 25
High Courts30 Oct 2015Allowed
Kosaraju Balaji Vs The State of Telangana and Others
Andhra Pradesh High Court · (2015) 10 AP CK 0013
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 - Section 10(2), 3, 3(4), 4, 4(1)Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21Limitation Act, 1963 - Section 12, 13, 14, 15, 16
High Courts30 Oct 2015Allowed
Akula Sangappa Vs Bandam Siddappa and Others
Andhra Pradesh High Court · (2016) 1 ALT 368
Civil Procedure Code, 1908 (CPC) - Section 100Penal Code, 1860 (IPC) - Section 193, 324, 341, 342, 384Registration Act, 1908 - Section 17
High Courts29 Oct 2015Allowed
Voltas Limited Vs B. Srihari and Others
Andhra Pradesh High Court · (2015) 6 ALT 304
Employees State Insurance Act, 1948 - Section 2(9)(ii), 2(f)Industrial Disputes Act, 1947 - Section 10, 10(1), 33-C, 33C(2), 33-C(2)
High Courts28 Oct 2015Allowed
A. Ravinder Reddy and Others Vs Telangana State Road Transport Corporation and Others
Andhra Pradesh High Court · (2015) 10 AP CK 0026