High Courts17 Dec 2015Disposed Off
Sri Balaji Dal Producers and Others Vs The Director of Agricultural Market Committee, Hyderabad and Others
Andhra Pradesh High Court · (2015) 12 AP CK 0015
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 178 of 1,770
High Courts17 Dec 2015Disposed Off
Noble Import Private Limited Vs Union of India, Ministry of Finance (Department of Revenue) and Others
Andhra Pradesh High Court · (2015) 12 AP CK 0005
Constitution of India, 1950 - Article 141, 142, 142(1), 226Customs Act, 1962 - Section 128, 17(1), 18, 25(1)
High Courts16 Dec 2015
Yoginder Garg and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 12 AP CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(3), 160, 161, 162Penal Code, 1860 (IPC) - Section 120B, 406, 420, 477A, 506
High Courts15 Dec 2015Allowed
Oil Palm Developers & Processors Association and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 12 AP CK 0006
Andhra Pradesh Oil Palm (Regulation of Production and Processing) Act, 1993 - Section 10, 11, 11(1), 11(2), 12Constitution of India, 1950 - Article 14, 15, 16, 19, 19(1)(g)
High Courts14 Dec 2015Dismissed
P. Rajini Vs P. Narasamma and Others
Andhra Pradesh High Court · (2016) 1 ALT 651
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 16, Order 6 Rule 17
High Courts11 Dec 2015
Datti Kameswari Vs Singam Rao Sarath Chandra and Others
Andhra Pradesh High Court · (2016) 2 ALD 31 : (2016) 1 ALT 700
Andhra Pradesh Buildings (lease, Rent And Eviction) Control Act, 1960 - Section 4(1)Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Evidence Act, 1872 - Section 22, 61, 62, 63, 64
High Courts11 Dec 2015Dismissed
K.S. Brahmananda Rao Vs State Bank of India and Others
Andhra Pradesh High Court · (2016) 2 ALT 76
Criminal Procedure Code, 1973 (CrPC) - Section 161, 465
High Courts10 Dec 2015Partly Allowed
G.V. Mohan and Others Vs The State of Telangana and Others
Andhra Pradesh High Court · (2015) 12 AP CK 0017
Urban Land (Ceiling and Regulation) Act, 1976 - Section 10(5), 11(4), 15(2), 19, 21
High Courts10 Dec 2015Dismissed
Konala Saheb Reddy Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 12 AP CK 0004
Andhra Pradesh Co-operative Societies Act, 1964 - Section 30, 30(xiv), 50, 51, 52
High Courts08 Dec 2015Dismissed
K. Madhava Reddy Vs The Vice Chairman & Housing Commissioner, Andhra Pradesh Housing Board and Others
Andhra Pradesh High Court · (2015) 12 AP CK 0016
Administrative Tribunals Act, 1985 - Section 15, 15(2), 15(3), 19Constitution of India, 1950 - Article 226, 371-DGeneral Clauses Act, 1897 - Section 3, 3(31), 8
High Courts07 Dec 2015Allowed
Chinni Appa Rao and Others Vs State of A.P. and Others
Andhra Pradesh High Court · (2015) 12 AP CK 0002
Constitution of India, 1950 - Article 14, 341Criminal Procedure Code, 1973 (CrPC) - Section 161, 162, 482Penal Code, 1860 (IPC) - Section 149, 323, 34, 341, 342
High Courts04 Dec 2015Dismissed
Felguera Gruas India Private Ltd. Vs R.V.R. Projects Private Ltd.
Andhra Pradesh High Court · (2016) 2 ALD 518 : (2016) 1 ALT 91 : (2016) 1 ARBLR 471
Arbitration and Conciliation Act, 1996 - Section 2(e), 21, 31(1)(a), 34, 37Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 39
High Courts01 Dec 2015Partly Allowed
P. Jaya Prakash Rao Vs The State
Andhra Pradesh High Court · (2015) 12 AP CK 0001
Land Acquisition Act, 1894 - Section 18, 23(1), 4
High Courts27 Nov 2015
Raisunna Begum and Others Vs Premsukhai Jain and Others
Andhra Pradesh High Court · (2016) 1 ALD 749 : (2016) 1 ALT 424 : (2016) 1 RCR(Rent) 192
Constitution of India, 1950 - Article 12, 300-ALand Acquisition Act, 1894 - Section 3(b), 4(1)Transfer of Property Act, 1882 - Section 108
High Courts27 Nov 2015Disposed Off
K. Sri Venkateshwara Rao and Others Vs Principal Secretary Revenue (Excise-III) Department and Others
Andhra Pradesh High Court · (2016) 2 ALD 306
Andhra Pradesh Excise Act, 1968 - Section 16, 17, 18, 21, 22
High Courts27 Nov 2015
T.R. Jewellery and Others Vs State Bank of India and Others
Andhra Pradesh High Court · (2016) 2 ALD 164 : (2016) 2 ALT 226
Criminal Procedure Code, 1973 (CrPC) - Section 12, 17, 20, 22, 3Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 29Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, 13(2), 13(8), 14, 14(1)
High Courts25 Nov 2015Dismissed
V. Vishnu Murthy Vs The State of Telangana and Others
Andhra Pradesh High Court · (2016) 2 ALT 119
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 12(3)
High Courts25 Nov 2015Dismissed
S.S. Rao Vs The Depot Manager, A.P.S.R.T.C. and Others
Andhra Pradesh High Court · (2015) 11 AP CK 0002
Constitution of India, 1950 - Article 226
High Courts24 Nov 2015Disposed Off
Katta Andamma Vs Joint Collector, Warangal District
Andhra Pradesh High Court · (2017) 2 ALT 313
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 - Section 5(5)Andhra Pradesh Rights in Land and Pattadar Pass Books Rules, 1989 - Rule 21Constitution of India, 1950 - Article 226
High Courts23 Nov 2015Dismissed
V. Geetha Vs Bandarupalli Narayana Rao and Others
Andhra Pradesh High Court · (2016) 2 ALD 98
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 11, Order 11 Rule 15, Order 13 Rule 1