COURT ARCHIVE

Andhra Pradesh High Court judgments

35,381 judgments · page 176 of 1,770

High Courts28 Jan 2016Dismissed

V.V. Govindarajulu Vs Sakalabhaktula Vaikunta Rao

Andhra Pradesh High Court · (2016) 163 AIC 397 : (2016) 2 ALT 631 : (2016) 3 AndhLD 45 : (2016) 3 ICC 157

Civil Procedure Code, 1908 (CPC) - Order 13 Rule 13, Order 7 Rule 14, Order 7 Rule 14(3), Order 7 Rule 7

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High Courts28 Jan 2016Partly Allowed

T. Siddartha Rao Vs Lavanya Lewis and Others

Andhra Pradesh High Court · (2016) 1 ALTCrl 409 : (2016) 2 AndhLDCriminal 876

Penal Code, 1860 (IPC) - Section 406, Section 420

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High Courts28 Jan 2016Allowed

S. Bala Krishna Vs The State of Telangana and Others

Andhra Pradesh High Court · (2016) 2 ALTCrl 428 : (2017) 1 AndhLDCriminal 662 : (2016) 1 Crimes 775

Constitution of India, 1950 - Article 14, Article 356Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 175, Section 190, Section 197, Section 197(1), Section 200, Section 201, Section 202, Section 204, Section 482Prevention

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High Courts27 Jan 2016Allowed

Y. Balaramaiah Vs The Executive Engineer Public Health Division Rajahmundry East Godavari and Others

Andhra Pradesh High Court · (2016) 3 AndhLD 95

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High Courts21 Jan 2016Allowed

Jutta Arjuna Rao and Others Vs The State of A.P. Department of Municipal Administration and Urban Development and Others

Andhra Pradesh High Court · (2016) 6 ALT 103 : (2016) 3 AndhLD 697

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High Courts21 Jan 2016Dismissed

R.R. Chandraiah Vs Labour Court-cum-Industrial Tribunal, Ananthapur and Others

Andhra Pradesh High Court · (2016) 2 ALT 568 : (2016) 4 AndhLD 450 : (2017) 1 CLR 88

Constitution of India, 1950 - Article 136, Article 21, Article 226, Article 227, Article 32Industrial Disputes Act, 1947 - Section 11A, Section 11-A, Section 2(A) 2

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High Courts21 Jan 2016Allowed

Sushila Bai Vasudev Rao Bodhanker and Others Vs Govind Rao Bodhankar and Others

Andhra Pradesh High Court · (2016) AIR(Hyderabad) 221 : (2016) 3 ALT 228 : (2016) 3 AndhLD 1 : (2016) 2 HLR 718

Evidence Act, 1872 - Section 68Hindu Marriage Act, 1955 - Section 11, Section 16, Section 5(1)Succession Act, 1925 - Section 63

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High Courts20 Jan 2016Disposed Off

Mohammed Mahmood and Others Vs Syed Anwar Mustafa and Others

Andhra Pradesh High Court · (2016) 2 ALT 262 : (2017) 1 AndhLD 621

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Trusts Act, 1882 - Section 82

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High Courts20 Jan 2016Dismissed

A.X. Edwin Vs State Bank of Hyderabad and Others

Andhra Pradesh High Court · (2016) 5 AndhLD 50 : (2016) LIC 1422

Penal Code, 1860 (IPC) - Section 34, Section 409, Section 420, Section 464, Section 465, Section 467, Section 471

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High Courts20 Jan 2016Partly Allowed

Yandava Ramanamma Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2017) 3 ALT 157 : (2016) 4 AndhLD 351

Andhra Pradesh Panchayat Raj Act, 1994 - Section 153-A

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High Courts19 Jan 2016Dismissed

B. Rajender Vs TSRTC

Andhra Pradesh High Court · (2016) 6 ALT 203 : (2016) 6 AndhLD 5 : (2017) 1 CLR 411

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High Courts19 Jan 2016Disposed Off

Siddareddy Srihari Reddy Vs State of Andhra Pradesh and others

Andhra Pradesh High Court · (2016) 4 AndhLD 485

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High Courts19 Jan 2016Dismissed

The State of A.P. Vs Shaik

Andhra Pradesh High Court · (2016) 3 AICLR 291 : (2016) 2 ALTCrl 1 : (2016) 1 AndhLDCriminal 833 : (2016) CriLJ 4043 : (2016) 2 Crimes 146

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, Section 307

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High Courts19 Jan 2016Dismissed

B. Rajender Vs TSRTC and Others

Andhra Pradesh High Court · (2016) 01 AP CK 0012

Constitution of India, 1950 - Article 14, Article 16, Article 21, Article 226

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High Courts19 Jan 2016Dismissed

G. Eswara Reddy and Others Vs State of A.P. and Others

Andhra Pradesh High Court · (2016) 01 AP CK 0003

Andhra Pradesh Public Employment (Regulation of Age of Superannuation) Act, 1984 - Section 1, Section 2, Section 3, Section 3(1)Constitution of India, 1950 - Article 309

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High Courts18 Jan 2016Allowed

T. Ashok Kumar and Others Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2016) 01 AP CK 0007

Andhra Pradesh Reorganisation Act, 2014 - Section 101, Section 102, Section 16, Section 16 (1A), Section 2(n), Section 3, Section 79, Section 81, Section 9Consumer Protection Act, 1986 - Section 16(1B) (ii)

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High Courts07 Jan 2016Allowed

Chitikesi Shoba Rani Vs State of Telangana and Others

Andhra Pradesh High Court · (2016) 3 ALTCrl 363 : (2016) 1 AndhLDCriminal 1003

Andhra Pradesh Excise Act, 1968 - Section 13, Section 13(f), Section 34Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 12, Sec

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High Courts07 Jan 2016Dismissed