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Andhra Pradesh High Court judgments

35,381 judgments · page 175 of 1,770

High Courts05 Feb 2016Dismissed

Elchuru Gram Panchayat Vs Standard Enterprises

Andhra Pradesh High Court · (2016) 2 ALT 491 : (2016) 3 AndhLD 117

Andhra Pradesh (Andhra Area) Commercial Crops Markets Act, 1933 - Section 11Andhra Pradesh Entertainment Tax Act, 1939 - Section 13Andhra Pradesh Panchayat Raj Act, 1994 - Section 60, Section 69, Section 74, Section 74(xx), Section 7
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High Courts03 Feb 2016Allowed

Vijender Kumar Kedia Vs Salesh

Andhra Pradesh High Court · (2016) 02 AP CK 0008

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33, Order 7 Rule 11Contract Act, 1872 - Section 202, Section 65, Section 66, Section 67, Section 68, Section 69, Section 70Evidence Act, 1872 - Section 73
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High Courts01 Feb 2016Allowed

Gangaraju Sowmini Vs Alavala Sudhakar Reddy and Others

Andhra Pradesh High Court · (2016) 2 ALT 306 : (2016) 2 AndhLD 226

Civil Procedure Code, 1908 (CPC) - Section 2, Section 2(11)Motor Vehicles Act, 1988 - Section 107, Section 111, Section 138, Section 140, Section 163-A, Section 165, Section 165(1), Section 166, Section 166(1), Section 176, Section 217, Secti
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High Courts01 Feb 2016Disposed Off

Gangaraju Sowmini and Others Vs Alavala Sudhakar Reddy and Others

Andhra Pradesh High Court · (2016) AAC 1553 : (2016) 3 ACC 208 : (2016) ACJ 1416 : (2016) 162 AIC 280 : (2016) AIR(Hyderabad) 162 : (2016) 5 ALLMR 45 : (2016) 2 ALT 306 : (2016) 2 AndhLD 226 : (2016) 1 AnWR 479 : (2016) 3 CivilLJ 745 : (2016) 2 KLT 19 : (2016) 2 RCRCivil 837 : (2016

Civil Procedure Code, 1908 (CPC) - Section 2, Section 2(11)Motor Vehicles Act, 1988 - Section 107, Section 111, Section 138, Section 140, Section 163A, Section 165, Section 165(1), Section 166, Section 166(1), Section 176, Section 217, Sectio
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High Courts29 Jan 2016Disposed off

P. Trivikrama Prasad Vs The State of A.P.

Andhra Pradesh High Court · (2016) 01 AP CK 0013

Criminal Procedure Code, 1973 (CrPC) - Section 205, Section 251, Section 313, Section 409, Section 468Factories Act, 1948 - Section 102, Section 103, Section 112, Section 2(1), Section 2(h), Section 2(m), Section 2m(i), Section 32, Section 32
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High Courts28 Jan 2016Disposed Off

APSRTC and Others Vs N.V. Subbaiah and Others

Andhra Pradesh High Court · (2016) 5 ALT 354 : (2016) 3 AndhLD 517 : (2016) 151 FLR 661 : (2016) LIC 3183

Constitution of India, 1950 - Article 226, Article 311 (2) (b)Industrial Disputes Act, 1947 - Section 11 A, Section 11A, Section 11-A, Section 6 (2A)Uttar Pradesh Industrial Disputes Act, 1947 - Section 4 (k)
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High Courts28 Jan 2016Allowed

J. Sesha Ratna Kumar and Others Vs State of A.P. and Others

Andhra Pradesh High Court · (2016) 2 AICLR 618 : (2016) 1 ALTCrl 394 : (2016) 1 AndhLDCriminal 481 : (2016) 4 Crimes 318 : (2016) 2 DCR 766

Contract Act, 1872 - Section 73, Section 74, Section 75Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 204, Section 482Penal Code, 1860 (IPC) - Section 406, Section 415, Section 418, Section 420, Section 467
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