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Andhra Pradesh High Court judgments

35,381 judgments · page 174 of 1,770

High Courts12 Feb 2016Dismissed

M.K. Tirupathi Rao Vs The Deputy General Manager, Syndicate Bank

Andhra Pradesh High Court · (2016) 3 ALT 363 : (2016) 4 AndhLD 119 : (2016) LIC 1632 : (2016) 3 RSJ 636 : (2016) 3 SCT 155

Constitution of India, 1950 - Article 14, Article 16, Article 21, Article 226, Article 311Evidence Act, 1872 - Section 114, Section 114(f), Section 16General Clauses Act, 1897 - Section 27
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High Courts11 Feb 2016Allowed

Govindula Sathaiah Vs Govindula Manjula

Andhra Pradesh High Court · (2016) AIR(Hyderabad) 160 : (2016) 3 AndhLD 572 : (2016) 2 HLR 470

Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 112, Section 114, Section 45
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High Courts10 Feb 2016Allowed

M. Srinivasulu Reddy and Others Vs The Station House Officer and Others

Andhra Pradesh High Court · (2016) 3 AICLR 487 : (2016) 3 ALT 431 : (2016) 2 ALTCrl 369 : (2016) 1 AndhLDCriminal 1014

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 417, Section 418, Section 419, Section 420, Section 464, Section 467, Section 471, Section 482Penal Code, 1860 (IPC) - Section 405, Section 409,
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High Courts10 Feb 2016Disposed Off

Sridhar Enterprises Vs Bank of Baroda, ARM Branch and Others

Andhra Pradesh High Court · (2016) 3 ALT 460 : (2016) 4 AndhLD 337 : (2016) 4 BC 328 : (2016) 3 DCR 628 : (2017) 1 DRTC 280 : (2017) 1 NIJ 715 : (2016) 134 SCL 575

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, Section 17
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High Courts09 Feb 2016Partly Allowed

Syed Arif Vs The State of Andhra Pradesh

Andhra Pradesh High Court · (2016) 1 ALTCrl 415 : (2017) 1 AndhLDCriminal 159 : (2016) CriLJ 3541 : (2017) 2 Crimes 156

Arms Act, 1959 - Section 27Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 307, Section 324, Section 34
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High Courts08 Feb 2016Disposed Off

Srinivasa Builders Vs A. Janga Reddy

Andhra Pradesh High Court · (2016) AIRCC 2136 : (2016) 2 ALT 321 : (2016) 3 AndhLD 343 : (2016) 3 ICC 238

Civil Procedure Code, 1908 (CPC) - Order 13 Rule 1, Order 13 Rule 13, Order 13 Rule 3, Order 13 Rule 4, Order 13 Rule 6, Order 13 Rule 7, Section 151Stamp Act, 1899 - Section 16(1)(a), Section 33, Section 35, Section 36, Section 37, Section 3
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High Courts05 Feb 2016Allowed

Syed Yousuf Ali Vs Yousuf and Others

Andhra Pradesh High Court · (2016) 2 ALT 557 : (2016) 3 AndhLD 235 : (2016) 3 ICC 470

Civil Procedure Code, 1908 (CPC) - Order 12 Rule 3, Order 13 Rule 1, Order 13 Rule 3, Order 13 Rule 4, Order 13 Rule 4(1)(A), Order 13 Rule 4(1)(d), Order 18 Rule 4Constitution of India, 1950 - Article 227, Article 6Registration Act,
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