Andhra Pradesh High Court Judgments

High Courts04 Mar 2016Dismissed

Satish Nainala Vs The English and Foreign Languages University, A Central University established by an Act of Parliament, Hyderabad

Andhra Pradesh High Court · (2016) 3 ALT 217 : (2016) 4 AndhLD 37

Constitution of India, 1950 — Article 14

High Courts04 Mar 2016Disposed Off

Addagiri Gopal and Others Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2016) 3 ALT 714 : (2016) 5 AndhLD 513

Andhra Pradesh Co-operative Societies Act, 1964 - Section 21B, Section 21-B, Section 30, Section 61, Section 76(1)Constitution of India, 1950 - Article 226, Article 311 (1)

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High Courts03 Mar 2016Disposed Off

Muramalla Padmavathi Vs The State of Andhra Pradesh, rep. by its Principal Secretary, Hyderabad and 4 others

Andhra Pradesh High Court · (2016) 3 ALT 653 : (2016) 3 AndhLD 650

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High Courts02 Mar 2016Disposed off

C. Ranga Reddy and Others Vs State of Telangana and Others

Andhra Pradesh High Court · (2016) 3 ALT 244 : (2016) 4 AndhLD 31

Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994 - Section 4Constitution of India, 1950 - Article 14, Article 16

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High Courts01 Mar 2016Dismissed

Nerudu Srinivas Reddy and Others Vs Neerudu Sunanda

Andhra Pradesh High Court · (2016) 03 AP CK 0006

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17A, Order 18 Rule XVIII, Section 151

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High Courts01 Mar 2016Disposed Off

Chennavelli Narsimulu Vs Molgari Narayan Goud and Others

Andhra Pradesh High Court · (2016) 3 ALT 541 : (2016) 3 AndhLD 529

Andhra Pradesh Municipalities Act, 1965 - Section 13-A, Section 13B, Section 17, Section 18, Section 19, Section 20Andhra Pradesh Panchayat Raj Act, 1994 - Section 13, Section 13, Section 14, Section 15, Section 15, Section 16, Section 16, Se

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High Courts01 Mar 2016Dismissed

Iragam Reddy Thirupal Reddy and Others Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2016) 3 ALT 660 : (2016) 5 AndhLD 32

Andhra Pradesh Co-operative Societies Act, 1964 - Section 21A, Section 21-A, Section 21-A(1), Section 32, Section 32 (7), Section 32(7)(a), Section 32(7)(a)(i), Section 34, Section 34(1), Section 52

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High Courts01 Mar 2016Disposed Off

Jai Golden Emu Farms Vs Chief Manager-cum-Authorised Officer, Bank of India, Rajahmundry Branch & another

Andhra Pradesh High Court · (2016) ACD 1090 : (2016) 165 AIC 495 : (2016) 3 ALT 751 : (2016) 4 AndhLD 652 : (2016) 3 BankJ 389 : (2016) 3 BC 686 : (2016) 3 DCR 251 : (2016) 2 DRTC 354

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)

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High Courts01 Mar 2016Allowed

A. Shakunthala Vs A. Mangamma and Others

Andhra Pradesh High Court · (2016) 3 ALT 683 : (2016) 3 AndhLD 541 : (2016) 3 CivCC 311 : (2016) 3 ICC 781

Constitution of India, 1950 - Article 227Contract Act, 1872 - Section 124, Section 126Stamp Act, 1899 - Section 2(5)

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High Courts01 Mar 2016Allowed

M/s Bhuvana Kisan Seva Kendra Proprietor Gopagoni Sugunakar Vs Bank of Baroda

Andhra Pradesh High Court · (2016) ACD 997 : (2016) 165 AIC 490 : (2016) AIR(Hyderabad) 105 : (2016) 3 ALT 650 : (2016) 4 AndhLD 433 : (2016) 2 BankJ 727 : (2016) 3 BC 607 : (2016) 3 BC 402 : (2016) 4 CivilLJ 293 : (2016) 3 DCR 81 : (2016) 2 DRTC 286 : (2016) 2 NIJ 505

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)Security Interest (Enforcement) Rules, 2002 - Rule 8, 9

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High Courts29 Feb 2016Dismissed

Chintalpati Krishna Murthy and another Vs Razia Sultan and others

Andhra Pradesh High Court · (2016) 4 AndhLD 349

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High Courts29 Feb 2016Dismissed

Dalmia Cement (Bharat) Limited and Others Vs Assistant Director of Enforcement Directorate and Others

Andhra Pradesh High Court · (2016) 3 ALT 189 : (2016) 4 AndhLD 47 : (2016) 2 AndhLDCriminal 115

Central Excises and Salt Act, 1944 - Section 14Constitution of India, 1950 - Article 20, Article 20(3), Article 21, Article 22(1)Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 161(2), Section 164, Section 200, Section 31

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High Courts29 Feb 2016Disposed Off

IVRCL-KBL (JV) Vs Assistant Commissioner of Income Tax and Others

Andhra Pradesh High Court · (2016) 02 AP CK 0015

Income Tax Act, 1961 - Section 142(1), Section 143(2), Section 147, Section 148, Section 194C, Section 194C(1), Section 199, Section 199(1), Section 199(3), Section 60, Section 61, Section 64, Section 93, Section 94

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High Courts26 Feb 2016Dismissed

Oriental Insurance Company Limited Vs Smt. Mudavath Chitti

Andhra Pradesh High Court · (2017) 1 ALT 198 : (2017) 1 AnWR 11 : (2017) 153 FLR 238

Workmens Compensation Act, 1923 - Section 4

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High Courts26 Feb 2016Allowed

Sri T. Surya Saltish Goud - Petitioner @HASH Smt. T. @P. Dharanija and ors

Andhra Pradesh High Court · (2016) 6 ALT 74 : (2017) 2 AndhLD 39

Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14Hindu Marriage Act, 1955 - Section 13(1)(ia)

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High Courts26 Feb 2016Dismissed

Smt.Mortha Lakshmi Vs State of Andhra Pradesh

Andhra Pradesh High Court · (2016) LIC 3498

Constitution of India, 1950 — Article 16

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High Courts26 Feb 2016Disposed Off

Thirukkovela Vijaya Kumar Vs Union of India and others

Andhra Pradesh High Court · (2016) 4 ALT 56 : (2016) 4 AndhLD 511 : (2016) 2 AndhLDCriminal 320 : (2016) 3 CLR 230 : (2016) 151 FLR 273 : (2016) 4 LLN 416

Constitution of India, 1950 - Article 226

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High Courts26 Feb 2016Dismissed