High Courts16 Mar 2016Dismissed

Gurcharan Singh Sahney and Others Vs Harpreet Singh Chabbra and Others

Andhra Pradesh High Court · (2016) 3 ALT 593 : (2016) 4 AndhLD 141 : (2016) 5 ArbiLR 65 : (2017) 2 RAJ 587

Arbitration Act, 1940 - Section 11(2), Section 12(1), Section 12(2), Section 28, Section 5Arbitration and Conciliation Act, 1996 - Section 10, Section 11, Section 11, Section 11(4), Section 11(5), Section 11(7), Section 12, Section 12, Sectio
High Courts10 Mar 2016Dismissed

B. Hima Bindu Vs Commissioner, Customs, CE and Service Tax

Andhra Pradesh High Court · (2016) 03 AP CK 0014

Central Excises and Salt Act, 1944 - Section 35B, Section 35C, Section 35-C, Section 35-C (2A), Section 35-C (2-A), Section 35C(2A), Section 35-C(2A), Section 35F, Section 35-F, Section 35G, Section 35-GConstitution of India, 1950 - Article 1
High Courts09 Mar 2016Disposed Off

Kaadashi Mallesh Vs State of A.P.

Andhra Pradesh High Court · (2016) 2 ALTCrl 343 : (2016) 2 AndhLDCriminal 340 : (2016) 3 Crimes 185

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401, Section 439, Section 439(4)Evidence Act, 1872 - Section 114Penal Code, 1860 (IPC) - Section 354, Section 376, Section 511
High Courts08 Mar 2016Dismissed

Ultra Tech Cement Limited Vs Industrial Tribunal-cum-Labour Court

Andhra Pradesh High Court · (2016) 3 ALT 385 : (2016) 4 AndhLD 67 : (2016) 2 CLR 1034 : (2016) 151 FLR 648 : (2016) LabLR 523 : (2016) 2 LLN 147

Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10, Section 10 (1), Section 10 (1) (c), Section 10(1), Section 10A, Section 12, Section 12 (6), Section 2 (a) (i), Section 2(a)(i), Section 22, Section 2A, Secti
High Courts08 Mar 2016Dismissed

Indira Bai Vs The State of Telangana and Others

Andhra Pradesh High Court · (2017) 2 ALTCrl 16 : (2016) 2 AndhLDCriminal 325

Andhra Pradesh Prohibition Act, 1995 - Section 7 (a), Section 8(e)Constitution of India, 1950 - Article 14, Article 19, Article 22, Article 22(3)(b), Article 22(5)
High Courts04 Mar 2016Allowed

M.P. Tej Babu Vs The State of Telangana and Others

Andhra Pradesh High Court · (2016) 3 ALT 697 : (2016) 3 AndhLD 150 : (2016) 3 CivCC 486 : (2016) 4 ICC 469

Benami Transactions (Prohibition) Act, 1988 - Section 4Maintenance and Welfare of Parents and Senior Citizens Act, 2007 - Section 11, Section 15, Section 2, Section 21, Section 22, Section 22(2), Section 23, Section 32, Section 32(2)(f), Sect
High Courts04 Mar 2016Dismissed

N. Sivaraj Madiga and Others Vs M. Durga Redy

Andhra Pradesh High Court · (2016) 163 AIC 400 : (2016) 2 ALT 770 : (2016) 4 AndhLD 94

Civil Procedure Code, 1908 (CPC) - Section 115, Section 115(1)Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 61, Section 62, Section 64, Section 91, Section 92