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Andhra Pradesh High Court judgments

35,381 judgments · page 177 of 1,770

High Courts07 Jan 2016Disposed Off

Bhattiprolu Gram Panchayat and Others Vs The District Collector (Panchayat Wing) Guntur and Others

Andhra Pradesh High Court · (2016) 11 ADJ 14 : (2016) AIR(Hyderabad) 92 : (2016) 2 ALT 294 : (2016) 2 AndhLD 214 : (2016) 2 KLT 18 : (2016) 5 RCRCivil 854

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 - Section 12, Section 2, Section 29, Section 29(1), Section 30, Section 4, Section 4(3)(a), Section 4(4)Andhra Pradesh Panchayat Raj Act, 1994 - Section 104, Section 105, S
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High Courts05 Jan 2016Disposed Off

Sahil Patel and Others Vs The State of A.P.

Andhra Pradesh High Court · (2017) 2 ALTCrl 111 : (2017) 1 AndhLDCriminal 336 : (2016) CriLJ 2764

Criminal Procedure Code, 1973 (CrPC) - Section 165, Section 482Immoral Traffic (Prevention) Act, 1956 - Section 10, Section 10, Section 11, Section 11, Section 2, Section 3, Section 3, Section 3, Section 4, Section 4, Section 4, Section 5, Se
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High Courts05 Jan 2016Dismissed

P. Kiranmai Vs The Bank of Maharashtra and Others

Andhra Pradesh High Court · (2016) 166 AIC 750 : (2016) AIR(Hyderabad) 137 : (2016) 4 ALT 489 : (2016) 5 AndhLD 147 : (2017) 1 DRTC 266

Constitution of India, 1950 - Article 14, Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13, Section 13(2), Section 13(3A), Section 13(4), Section 14, Secti
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High Courts22 Dec 2015Dismissed

Nawajish Sultan Ali Virani Vs The State of Telangana and Others

Andhra Pradesh High Court · (2015) 12 AP CK 0009

Constitution of India, 1950 - Article 213(2)(a), 22General Clauses Act, 1897 - Section 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 10, 11(1), 12(1), 15, 15(2)
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High Courts22 Dec 2015

M. Viswanathan Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2016) 1 ALD(Cri) 458 : (2016) 1 ALT 617 : (2016) 1 ALT(Cri) 301

Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 10, 11(1), 12, 13, 2(a)Arms Act, 1959 - Section 25(1B), 27, 30Biological Diversity Act, 2002 - Section 55(2), 58
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