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Andhra Pradesh High Court judgments

35,249 judgments · page 187 of 1,763

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High Courts30 Jun 2015

State of Andhra Pradesh Vs The Indian Hume Pipe Co. Ltd.

Andhra Pradesh High Court · (2015) 06 AP CK 0071

Central Sales Tax Act, 1956 - Section 2(g)
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High Courts30 Jun 2015

State of Andhra Pradesh Vs Polygone Refractories Ltd.

Andhra Pradesh High Court · (2015) 85 VST 84

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High Courts29 Jun 2015Dismissed

Elvis Stephenson Vs Jerusalem Mathai and Others

Andhra Pradesh High Court · (2015) 3 ALT(Cri) 51

Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 20, 21, 219Contempt of Courts Act, 1971 - Section 14
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High Courts26 Jun 2015Disposed off

Gude Bhavani Sujatha Vs Muggulla Srinivasa Rao and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 516 : (2015) 2 ALT(Cri) 308

Criminal Procedure Code, 1973 (CrPC) - Section 2(w)(a), 24(8), 242(2), 302, 311Evidence Act, 1872 - Section 165
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High Courts26 Jun 2015Dismissed

Kuthuri Suryavathi Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 5 ALD 714 : (2015) 6 ALT 223

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 - Section 153(1), 82, 82(3), 83, 87Constitution of India, 1950 - Article 226
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High Courts26 Jun 2015

G. Archana and Others Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 325 : (2015) 5 ALT 1 : (2015) CriLJ 3946 : (2015) 4 RCR(Criminal) 1029

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3Constitution of India, 1950 - Article 136, 21, 22, 226, 32
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High Courts26 Jun 2015

Ventrapathi Financial Services Vs The Superintendent of Central Excise and Others

Andhra Pradesh High Court · (2015) 39 STR 956

Finance Act, 1994 - Section 69, 83
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High Courts26 Jun 2015

T. Nagarathnamma Vs G. Ram Murthy and Others

Andhra Pradesh High Court · (2015) 5 ALD 307 : (2015) 5 ALT 21

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High Courts25 Jun 2015Allowed

Karingula Narasimha Reddy Vs Consumer Grievances Redressal Forum of Northern Power Distribution Co. of A.P. Ltd. and Others

Andhra Pradesh High Court · (2015) 6 ALD 416 : (2016) 1 ALT 11

Electricity Act, 2003 - Section 2(15), 42(5)
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High Courts25 Jun 2015Dismissed

National Insurance Company Limited Vs T. Sabitha and Others

Andhra Pradesh High Court · (2016) 1 ACC 689 : (2016) 1 ALD 656 : (2015) 6 ALT 543

Motor Vehicles Act, 1988 - Section 145, 146, 146(1), 147, 147Workmens Compensation Act, 1923 - Section 30
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High Courts25 Jun 2015Dismissed

P. Prakash Vs Poosa Muthyalu and Others

Andhra Pradesh High Court · (2015) 5 ALD 19 : (2015) 6 ALT 296

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
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High Courts25 Jun 2015Allowed

State Water and Sanitation Mission Vs The A.P. Micro and Small Enterprises Facilitation Council and Others

Andhra Pradesh High Court · (2015) 5 ALD 611

Arbitration and Conciliation Act, 1996 - Section 34Constitution of India, 1950 - Article 226Micro, Small and Medium Enterprises Development Act, 2006 - Section 15, 15, 16, 16, 17
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High Courts25 Jun 2015Allowed

Kothakapu Muthyam Reddy and Others Vs Bhargavi Constructions and Others

Andhra Pradesh High Court · (2015) 6 ALD 1 : (2015) 5 ALT 476

Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3, Order 7 Rule 11, Order 7 Rule 11 (d), Order 7 Rule 11(d), 9Constitution of India, 1950 - Article 226, 227Legal Services Authorities Act, 1987 - Section 19, 19(1), 19(5), 2(d), 21
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High Courts24 Jun 2015

Sri Ramakrishna Industries Vs Commissioner of C. Ex.

Andhra Pradesh High Court · (2015) 324 ELT 286

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High Courts24 Jun 2015Allowed

T. Venkatramana Vs Collector (Civil Supplies), Chittoor District and Others

Andhra Pradesh High Court · (2015) 6 ALD 71 : (2015) 6 ALT 539

Constitution of India, 1950 - Article 226Essential Commodities Act, 1955 - Section 6-A, 6-C
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High Courts24 Jun 2015Dismissed

Arshia Tanveer and Others Vs Osmania University and Others

Andhra Pradesh High Court · (2015) 5 ALD 590 : (2015) 5 ALT 74

Andhra Pradesh University Act, 1991 - Section 3Constitution of India, 1950 - Article 14, 21, 226
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High Courts24 Jun 2015Dismissed

S.M. Fazlullah Shah Quadri and Others Vs Nemali Krishna and Others

Andhra Pradesh High Court · (2015) 5 ALD 743

Andhra Pradesh (Telangana Area) Abolition of Inams Act, 1955 - Section 2, 3(2)(a)Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
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High Courts24 Jun 2015

The Commissioner, Customs and Central Excise Vs Voltarc India (P) Ltd.

Andhra Pradesh High Court · (2015) 323 ELT 355

Central Excises and Salt Act, 1944 - Section 35(G)
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High Courts24 Jun 2015Partly Allowed

Tadikamalla Venkata Ramana Kishore and Others Vs Padarthi Santhakumari and Others

Andhra Pradesh High Court · (2015) 06 AP CK 0052

General Clauses Act, 1897 - Section 13, 13(2)Provincial Insolvency Act, 1920 - Section 10, 10(1), 25, 4, 45
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High Courts24 Jun 2015Dismissed

The District Cooperative Central Bank Limited Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 06 AP CK 0029

Andhra Pradesh Co-operative Societies Act, 1964 - Section 51Banking Regulation Act, 1949 - Section 35
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