High Courts18 Jun 2015Dismissed
Jala Prabhu Das Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 6 ALD 238
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 189 of 1,763
High Courts18 Jun 2015Dismissed
M. Salahuddin Ayub Vs The State of Telangana
Andhra Pradesh High Court · (2015) 4 CCR 216 : (2015) 3 Crimes 452
Criminal Procedure Code, 1973 (CrPC) - Section 192, 193, 194, 195, 195Penal Code, 1860 (IPC) - Section 121, 121A, 121-A, 192, 201
High Courts17 Jun 2015Disposed off
Sakuntalamma Vs K.V. Govindaswamy and Others
Andhra Pradesh High Court · (2015) 4 ALT 696
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Registration Act, 1908 - Section 30, 51, 55Transfer of Property Act, 1882 - Section 3
High Courts17 Jun 2015
Principal Commissioner of Income Tax-II Vs G.K. Properties Private Limited
Andhra Pradesh High Court · (2015) 377 ITR 417
Income Tax Act, 1961 - Section 143(3), 271(1)(c), 276C
High Courts17 Jun 2015Allowed
Mangalagiri Sairam Vs The Jawaharlal Nehru Technology University and Others
Andhra Pradesh High Court · (2015) 6 ALD 289
Constitution of India, 1950 - Article 14, 226, 37Hindu Marriage Act, 1955 - Section 16, 5Hindu Succession Act, 1956 - Section 10, 16, 16(3), 8
High Courts17 Jun 2015Allowed
Dasam Vijay Rama Rao Vs M. Sai Sri
Andhra Pradesh High Court · AIR 2015 AP 191 : (2015) 4 ALD 757 : (2015) 5 ALT 150
Advocates Act, 1961 - Section 30, 32, 33Civil Procedure Code, 1908 (CPC) - Order 19 Rule 1, Order 3 Rule 1, Order 3 Rule 2, 10, 119Evidence Act, 1872 - Section 18
High Courts17 Jun 2015Dismissed
Bheri Veera Vara Ravindra Prasad and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 466
Criminal Procedure Code, 1973 (CrPC) - Section 125Dowry Prohibition Act, 1961 - Section 3, 4, 5Penal Code, 1860 (IPC) - Section 498-A
High Courts16 Jun 2015Allowed
R. Saraswathi Vs P. Rajamanikyam and Others
Andhra Pradesh High Court · (2015) 5 ALT 527
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1(3), Order 8 Rule 1-A(1), Order 8 Rule 1-A(3)
High Courts16 Jun 2015
Commissioner of Central Excise Vs Vijaya Consultants
Andhra Pradesh High Court · (2015) 40 STR 232
Central Excises and Salt Act, 1944 - Section 35GConstitution of India, 1950 - Article 265Finance Act, 1994 - Section 2, 69, 70, 71, 73
High Courts16 Jun 2015Allowed
A.P. Arya Vysya Mahasabha Vs Mutyapu Sudershan and Others
Andhra Pradesh High Court · (2015) 5 ALD 1 : (2015) 6 ALT 227
Andhra Pradesh Societies Registration Act, 2001 - Section 23Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 4, Order 43 Rule 1Constitution of India, 1950 - Article 226, 227, 329
High Courts12 Jun 2015
Executive Engineer, APSRTC Vs K. Kanakaiah and Others
Andhra Pradesh High Court · (2015) 5 ALD 705 : (2015) 6 ALT 328 : (2015) 4 LLN 694
Andhra Pradesh (Regulation of Appointments to Public Services and Rationalisation of Staff Pattern and Pay Structure) Act, 1994 - Section 3, 7, 9Constitution of India, 1950 - Article 226, 311Industrial Disputes Act, 1947 - Section 25-F
High Courts12 Jun 2015
East India Udyog Limited Vs Maytas Infra Limited and Others
Andhra Pradesh High Court · AIR 2015 AP 118 : (2015) 5 ALD 446 : (2015) 4 ALT 797 : (2015) 6 ARBLR 1 : (2015) 4 CTC 593 : (2016) 1 RCR(Civil) 845
Arbitration and Conciliation Act, 1996 - Section 14, 17, 2(3), 2(d), 2(e)Civil Procedure Code, 1908 (CPC) - Order 18 Rule 5, Order 38 Rule 5, Order 38 Rule 6, Order 39 Rule 1, Order 39 Rule 2Partnership Act, 1932 - Section 69(3)
High Courts11 Jun 2015Allowed
M.V. Krishnaiah Vs The Controller of Legal Metrology, Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 6 ALD 83
Legal Metrology Act, 2009 - Section 16, 17, 23, 23(2), 24
High Courts10 Jun 2015Dismissed
Davuluru Prasad Vs Revenue Divisional Officer, Kavali and Others
Andhra Pradesh High Court · (2015) 6 ALD 68 : (2015) 6 ALT 509
Constitution of India, 1950 - Article 226
High Courts10 Jun 2015
Allala Bhagavanth Rao Vs Garvandula Vijayalaxmi and Others
Andhra Pradesh High Court · (2015) 5 ALD 598
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 3-AConstitution of India, 1950 - Article 39-ALegal Services Authorities Act, 1987 - Section 12
High Courts10 Jun 2015Allowed
Gounda Mohammed Yousuf and Others Vs Shaik Saheb and Others
Andhra Pradesh High Court · (2015) 6 ALD 166
Limitation Act, 1963 - Section 14Provincial Insolvency Act, 1920 - Section 2(f), 4, 45, 53, 54Transfer of Property Act, 1882 - Section 5
High Courts10 Jun 2015Dismissed
Anthati Kondal Vs N. Laxma Reddy and Others
Andhra Pradesh High Court · (2015) 5 ALD 53
High Courts10 Jun 2015Dismissed
The Yuvajana Sramika Rythu Congress Party and Others Vs The Election Commission of India and Others
Andhra Pradesh High Court · (2015) 5 ALD 356 : (2015) 6 ALT 171
Andhra Pradesh Reorganisation Act, 2014 - Section 108, 23Constitution of India, 1950 - Article 14, 171, 171(4), 190(3)(b), 226Representation of the People Act, 1951 - Section 100, 100(1)(d)(iv), 101(b), 150, 151-A
High Courts10 Jun 2015Disposed off
D. Vijaya Lakshmi Vs The District Collector and Others
Andhra Pradesh High Court · (2015) 5 ALD 486
High Courts09 Jun 2015
Umrao Devi Bantia and Others Vs Union of India and Others
Andhra Pradesh High Court · (2015) 5 ALD 257 : (2015) 5 ALT 11
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 - Section 11, 11 (2), 11(i)(b), 12Civil Procedure Code, 1908 (CPC) - Order 18 Rule 18, Order 23 Rule 1(1), Order 32 Rule 1, Order 32 Rule 14, Order 47 Rule 1Constitution of India, 1950 - Article 227