COURT ARCHIVE

Andhra Pradesh High Court judgments

35,249 judgments · page 194 of 1,763

High Courts22 Apr 2015Allowed

P. Bhaskar Raju Vs The State of Telangana and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 150

Criminal Procedure Code, 1973 (CrPC) - Section 482Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x), 3(i)(x)

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High Courts22 Apr 2015Dismissed

Musku Srinivas Reddy Vs Musku Ram Reddy and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 127 : (2015) 2 ALT(Cri) 304 : (2015) 4 CCR 84 : (2015) CriLJ 3199

Criminal Procedure Code, 1973 (CrPC) - Section 307, 482Penal Code, 1860 (IPC) - Section 307, 34, 447, 506

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High Courts22 Apr 2015Dismissed

Enkay Texofood Industries Ltd. and Others Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 2 ALD(Cri) 290

Criminal Procedure Code, 1973 (CrPC) - Section 482Evidence Act, 1872 - Section 63, 65, 65 (a), 65(c)Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts21 Apr 2015Disposed off

Directorate of Enforcement Vs Appellate Tribunal (PMLA) and Others

Andhra Pradesh High Court · (2015) 4 ALT 686

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High Courts21 Apr 2015Allowed

Bhoodeva Reality and Development Pvt. Ltd. and Others Vs P. Veena

Andhra Pradesh High Court · (2015) 4 ALD 768 : (2015) 5 ALT 305

Civil Procedure Code, 1908 (CPC) - Order 29 Rule 1, Order 29 Rule 29, Order 6 Rule 14

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High Courts21 Apr 2015Allowed

Mauritius Commercial Bank Ltd. Vs Sujana Universal Industries Limited

Andhra Pradesh High Court · (2015) 128 CLA 287 : (2015) 192 CompCas 164

Civil Procedure Code, 1908 (CPC) - Section 13Companies Act, 1956 - Section 433, 433(e), 434, 434(1)(a), 434(1)(b)Companies Act, 2013 - Section 1(3), 465

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High Courts20 Apr 2015Dismissed

Rabi Umamaheswara Rao Vs The state of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 4 ALD 606 : (2015) 6 ALT 87

Constitution of India, 1950 - Article 226

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High Courts17 Apr 2015Partly Allowed

Pathi Laksmi Vs K. Sindarraj and Others

Andhra Pradesh High Court · (2016) 1 ACC 666 : (2015) 6 ALD 160 : (2015) 6 ALT 457

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High Courts17 Apr 2015Dismissed

Venkateswarlu Gadde Vs Union of India and Others

Andhra Pradesh High Court · (2015) 4 ALT 718

Constitution of India, 1950 - Article 14, 226

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High Courts17 Apr 2015Dismissed

Nerella China Venkata Subba Rao Vs Gunda Anka Rao and Others

Andhra Pradesh High Court · (2015) 4 ALD 693 : (2015) 5 ALT 311

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 90, Order 21 Rule 90(3), 115, 151

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High Courts17 Apr 2015

Andhra Cements Company Limited Vs Commissioner of Commercial Taxes

Andhra Pradesh High Court · (2015) 60 APSTJ 263

Central Sales Tax Act, 1956 - Section 6(2)

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High Courts17 Apr 2015

Andhra Cements Company Limited Vs The Commissioner of Commercial Taxes

Andhra Pradesh High Court · (2015) 51 GST 898 : (2015) 82 VST 431

Central Sales Tax Act, 1956 - Section 6(2)

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High Courts17 Apr 2015Dismissed

Venakteswarlu Gudde Vs The Union of India and Others

Andhra Pradesh High Court · (2015) 04 AP CK 0004

Constitution of India, 1950 - Article 14, 226

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High Courts17 Apr 2015Dismissed

Madan Lal Steels Ltd. Vs Government of Telangana and Others

Andhra Pradesh High Court · AIR 2015 AP 106 : (2016) 2 ALD 438

Criminal Procedure Code, 1973 (CrPC) - Section 377, 378, 384(4), 393Electricity Act, 2003 - Section 1, 10, 100, 101, 102

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High Courts16 Apr 2015Allowed

Sake Chandrayudu Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · (2015) 5 ALD 10 : (2015) 5 ALT 308

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High Courts16 Apr 2015Dismissed

T. Ramesh and Others Vs State of Telangana and Others

Andhra Pradesh High Court · (2015) 2 ALT(Cri) 163

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 109, 323, 34, 417, 509Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)(xii)

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High Courts16 Apr 2015Allowed

Y. Vinod Reddy and Others Vs Syed Ahmed Ali and Others

Andhra Pradesh High Court · (2015) 4 ALT 442

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 58, Order 21 Rule 97

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High Courts16 Apr 2015Allowed

D. Jaipal Vs Krishna Reddy and Others

Andhra Pradesh High Court · (2015) 04 AP CK 0047

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 4, Order 18 Rule 9, Order 21 Rule 24, Order 21 Rule 34

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High Courts16 Apr 2015Partly Allowed

New India Assurance Company Limited Vs Ummannagari Akkamma and Others

Andhra Pradesh High Court · (2015) 3 ACC 630 : (2015) 2 AnWR 316

Constitution of India, 1950 - Article 141Motor Vehicles Act, 1988 - Section 140, 163A, 163-A, 163-A(3), 163-BPenal Code, 1860 (IPC) - Section 304-A, 337

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High Courts16 Apr 2015Allowed

Yachamaneni Chandra Mohan Rao and Others Vs Edmala Narsamma and Others

Andhra Pradesh High Court · (2015) 4 ALD 588 : (2015) 5 ALT 611

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 11(d), Order 9 Rule 8, Order 9 Rule 9Constitution of India, 1950 - Article 227

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