High Courts30 Mar 2015Partly Allowed
Srikakolapu Rama Mohana Rao Vs Srikakolapu Narasimha Murthy and Others
Andhra Pradesh High Court · (2015) 6 ALD 421
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 18
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 198 of 1,763
High Courts27 Mar 2015Disposed off
S. Venkateswarlu and Others Vs Tata Mohan Rao and Others
Andhra Pradesh High Court · (2015) 4 ALD 771 : (2015) 3 ALT 428
High Courts27 Mar 2015Allowed
Mohammed Sultana Begum Vs Special Deputy Collector and Others
Andhra Pradesh High Court · (2015) 4 ALD 702 : (2016) 1 ALT 88
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 3, 151Land Acquisition Act, 1894 - Section 18
High Courts27 Mar 2015Dismissed
Aknuri Kankaraj and Others Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 94 : (2015) 3 ALT(Cri) 245 : (2016) 1 Crimes 51
Criminal Procedure Code, 1973 (CrPC) - Section 156, 156 (3), 156(3), 173, 173(2)Penal Code, 1860 (IPC) - Section 120B, 34, 406, 409, 420
High Courts27 Mar 2015Disposed off
State of Andhra Pradesh and Others Vs G.L. Ganeswara Rao and Others
Andhra Pradesh High Court · (2015) 5 ALD 124 : (2015) 3 ALT 561
Constitution of India, 1950 - Article 14, 21, 226Prevention of Corruption Act, 1988 - Section 13, 13 (1)(e), 13(1), 13(1)(e), 13(2)
High Courts27 Mar 2015Dismissed
Bangaru Sankaraiah Vs Talari Pothalaiah and Others
Andhra Pradesh High Court · (2015) 4 ALD 394 : (2015) 4 ALT 270
High Courts26 Mar 2015Allowed
Kudikala Venkateshwar Rao Vs Special Lok Adalat and Others
Andhra Pradesh High Court · (2015) 4 ALD 441 : (2015) 4 ALT 155
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 23Constitution of India, 1950 - Article 226
High Courts25 Mar 2015Dismissed
R. Narasimhulu Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 5 ALD 346
Andhra Pradesh Co-operative Societies Act, 1964 - Section 34-A(2)Constitution of India, 1950 - Article 226General Clauses Act, 1897 - Section 27
High Courts25 Mar 2015Dismissed
State of Andhra Pradesh Vs Shaik Mahamood and Others
Andhra Pradesh High Court · (2015) 2 ALT(Cri) 248
Arms Act, 1959 - Section 11, 25, 25(1)(a), 27, 5Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 378(3)Penal Code, 1860 (IPC) - Section 120-B, 307, 390, 398
High Courts25 Mar 2015
Quinn Logistics India Pvt. Ltd. Vs R.N. Marwah and Company and Others
Andhra Pradesh High Court · (2015) 191 CompCas 356
Companies Act, 1956 - Section 446Criminal Procedure Code, 1973 (CrPC) - Section 191, 193, 193, 194, 195Penal Code, 1860 (IPC) - Section 191, 192, 193, 209
High Courts25 Mar 2015Dismissed
R. Narsimhulu Vs The State of Telangana and Others
Andhra Pradesh High Court · (2015) 4 ALT 517
Andhra Pradesh Co-operative Societies Act, 1964 - Section 34-A(2)Constitution of India, 1950 - Article 226General Clauses Act, 1897 - Section 27
High Courts25 Mar 2015Dismissed
Vijaya Williams and Others Vs Municipal Corporation of Hyderabad and Others
Andhra Pradesh High Court · (2015) 3 ALD 716 : (2015) 3 ALT 503
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 8 Rule 5
High Courts25 Mar 2015Allowed
P. Murali Mohana Reddy and Others Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 4 ALD 156 : (2015) 3 ALT 628 : (2015) 3 ESC 1366
High Courts24 Mar 2015Dismissed
G.V. Purushotwam Vs Kasi Visweswara Swamy Temple and Others
Andhra Pradesh High Court · (2015) 5 ALD 276 : (2016) 1 ALT 49
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 - Section 83, 83(4), 84, 84(2), 92
High Courts24 Mar 2015Disposed off
Manne Jhansilaxmi and Others Vs Apasani Atchuta Ramamohanarao and Others
Andhra Pradesh High Court · (2015) 4 ALD 729
High Courts24 Mar 2015Allowed
Chinna Maddaiah Vs District Collector, Kurnool District and Others
Andhra Pradesh High Court · (2015) 5 ALD 79 : (2015) 6 ALT 157
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 - Section 3(4)Andhra Pradesh Lokayukta and Upa-Lokayukta Act, 1983 - Section 2(k), 7Civil Procedure Code, 1908 (CPC) - Order 21 Rule 89, Order 21 Rule 90
High Courts24 Mar 2015Disposed off
Thotla Odamma and Others Vs Singareni Collieries Company Limited and Others
Andhra Pradesh High Court · (2015) 5 ALD 297
Hindu Succession Act, 1956 - Section 2, 8Succession Act, 1925 - Section 32, 36
High Courts24 Mar 2015Dismissed
M. Jaipal Reddy Vs The State of Telangana and Others
Andhra Pradesh High Court · (2015) 4 ALD 633 : (2015) 6 ALT 51
Andhra Pradesh Co-operative Societies Act, 1964 - Section 34(A)(3), 34-A, 76Constitution of India, 1950 - Article 226
High Courts24 Mar 2015Allowed
Rohini Seeds Private Limited Vs Reshma Chemicals Private Limited
Andhra Pradesh High Court · (2015) 5 ALD 338 : (2015) 64 PTC 532
Trade Marks Act, 1999 - Section 31(1)
High Courts24 Mar 2015Dismissed
M.D. Gaffar Vs The State of Telangana and Others
Andhra Pradesh High Court · (2015) 6 ALD 63