High Courts17 Mar 2015
Pratap Cashew Co. Ltd. Vs Commercial Tax Officer, Kasibugga Circle and Others
Andhra Pradesh High Court · (2015) 86 VST 408
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 200 of 1,763
High Courts17 Mar 2015
Dr. Reddy''s Laboratories Ltd. Vs Commissioner of Customs, Central Excise and Service Tax
Andhra Pradesh High Court · (2015) 323 ELT 350
High Courts17 Mar 2015
Commissioner of Central Excise, Hyderabad-I Vs Hetero Labs Ltd.
Andhra Pradesh High Court · (2015) 323 ELT 257
High Courts17 Mar 2015Disposed off
A. Ramesh Vs Depot Manager, APSRTC and Others
Andhra Pradesh High Court · (2015) 4 ALD 695 : (2016) 1 ALT 106
High Courts17 Mar 2015Dismissed
D. Vanisri Vs Union of India and Others
Andhra Pradesh High Court · (2015) 5 ALD 398 : (2015) 6 ALT 121
High Courts17 Mar 2015Partly Allowed
A. Susheel Kumar Vs The General Manager (Personnel), Syndicate Bank (Personnel Dept.)
Andhra Pradesh High Court · (2015) 5 ALD 615 : (2015) LabIC 4095
Constitution of India, 1950 - Article 14, 21, 226
High Courts17 Mar 2015
Damodarlal Badruka Vs The Income Tax Officer
Andhra Pradesh High Court · (2015) 378 ITR 494 : (2015) 234 TAXMAN 3
Income Tax Act, 1961 - Section 139, 143, 143 (1), 143 (2), 143 (3)
High Courts13 Mar 2015Disposed off
Nannapaneni Sowbhagyamma and Others Vs Nannapaneni Rama Rao and Others
Andhra Pradesh High Court · (2015) 4 ALD 477 : (2015) 6 ALT 159
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 14, Order 6 Rule 17, Order 8 Rule 8, Order 8 Rule 9Constitution of India, 1950 - Article 227
High Courts13 Mar 2015
T. Padma Bai and Others Vs The Land Acquisition Officer and R.D.O.
Andhra Pradesh High Court · (2015) 4 ALT 370
Land Acquisition Act, 1894 - Section 18, 23, 23(1), 4(1), 6
High Courts13 Mar 2015Disposed off
B. Laxmaiah and Others Vs The Andhra Pradesh Administrative Tribunal and Others
Andhra Pradesh High Court · (2015) 4 ALD 78 : (2015) 3 ALT 417 : (2015) 2 ESC 1175
Administrative Tribunals Act, 1985 - Section 16, 3, 4, 4(1), 4(2)Andhra Pradesh Reorganisation Act, 2014 - Section 100, 101, 107, 108, 2(f)Constitution of India, 1950 - Article 258(1), 372
High Courts13 Mar 2015Dismissed
Reinforced Earth India Private Ltd. Vs Jahnavi Granites and Builders (JGB)
Andhra Pradesh High Court · (2015) 4 ALD 744
Arbitration and Conciliation Act, 1996 - Section 11, 17, 2(1)(e), 37, 7Civil Procedure Code, 1908 (CPC) - Section 16, 17, 18, 19, 20, 20
High Courts13 Mar 2015Dismissed
Victory Bar and Restaurant and Others Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 4 ALD 94 : (2015) 3 ALT 108
Andhra Pradesh Excise Act, 1968 - Section 13, 15, 17, 2, 28Constitution of India, 1950 - Article 162, 47
High Courts12 Mar 2015Dismissed
R. Amber Singh and Others Vs Deputy Registrar of Co-operative Societies and Others
Andhra Pradesh High Court · (2015) 6 ALD 153
Andhra Pradesh Co-operative Societies Act, 1964 - Section 34-A, 34-A(3), 76Constitution of India, 1950 - Article 226
High Courts12 Mar 2015Dismissed
State of Andhra Pradesh and Others Vs Estate Abolition Tribunal (District Judge) and Others
Andhra Pradesh High Court · (2015) 5 ALD 12
Constitution of India, 1950 - Article 226
High Courts12 Mar 2015Dismissed
P. Madhusudhan Rao Vs Ravi Manan and Others
Andhra Pradesh High Court · (2015) 4 ALD 409 : (2015) 4 ALT 108 : (2015) 5 ARBLR 108
Arbitration and Conciliation Act, 1996 - Section 11, 7, 7(4)(c), 8, 8(2)Constitution of India, 1950 - Article 227
High Courts12 Mar 2015Dismissed
Chairman, State Level Police Recruitment Board and Others Vs B. Lokeswaraiah and Others
Andhra Pradesh High Court · (2015) 2 ALT 628
Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
High Courts12 Mar 2015
Sri Venkata Rama Oil Industries Limited Vs Commissioner of Commercial Taxes
Andhra Pradesh High Court · (2015) 03 AP CK 0030
Central Sales Tax Act, 1956 - Section 8, 8(2-A), 9(2)
High Courts11 Mar 2015
APSRTC Vs B. Nagi Reddy and Others
Andhra Pradesh High Court · (2015) 2 AnWR 294
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 47, 114
High Courts11 Mar 2015
Gurram Kistaiah Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 6 ALD 62 : (2015) 6 ALT 455
Andhra Pradesh Water Land and Trees Act, 2002 - Section 15Constitution of India, 1950 - Article 22
High Courts11 Mar 2015
The Commissioner of Income Tax Vs Sileman Khan Mahaboob Khan
Andhra Pradesh High Court · (2015) 4 ALT 101 : (2015) 377 ITR 613 : (2015) 233 TAXMAN 65
Income Tax Act, 1922 - Section 10, 10, 11, 12, 7Income Tax Act, 1961 - Section 185 (1)(a), 185(1)(a), 22, 22, 23