High Courts11 Mar 2015Allowed
P. Babu Rao Vs SPDCTL and Others
Andhra Pradesh High Court · (2015) LabIC 4632
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 201 of 1,763
High Courts11 Mar 2015Dismissed
T. Rajendra and Others Vs Aryabhatta Solutions Limited and Others
Andhra Pradesh High Court · (2016) 2 ALD 329 : (2015) 127 CLA 18 : (2015) 190 CompCas 276 : (2015) 131 SCL 770
Companies Act, 1956 - Section 108, 111, 111A, 111A (1), 111A (2)
High Courts11 Mar 2015Allowed
Katamoni Nagaraju Vs State of Telangana
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 149 : (2015) 1 ALT(Cri) 318
Criminal Procedure Code, 1973 (CrPC) - Section 482Immoral Traffic (Prevention) Act, 1956 - Section 3, 3, 4, 4, 5, 5
High Courts10 Mar 2015
Siemens Limited Vs Commercial Tax Officer, Market Street Sircle
Andhra Pradesh High Court · (2015) 80 VST 395
Andhra Pradesh Sales Tax (Settlement of Disputes) Act, 2001 - Section 11, 12, 6, 6(ii)
High Courts10 Mar 2015Dismissed
Shahi Jamia Mosque Managing Committee Vs Deshmukh Akbar Basha Khan and Others
Andhra Pradesh High Court · (2015) 3 ALT 183
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151
High Courts10 Mar 2015Dismissed
The Fishermen Cooperative Society Vs The Telangana Coperative Tribunal and Others
Andhra Pradesh High Court · (2015) 4 ALD 112
Andhra Pradesh Co-operative Societies Act, 1964 - Section 19(2-A), 76
High Courts09 Mar 2015Allowed
New India Assurance Co. Ltd. Vs Bhutaraju Krishna and Others
Andhra Pradesh High Court · (2015) 2 AnWR 500
High Courts09 Mar 2015Allowed
Ithagani Lachaiah and Others Vs The Joint Collector and Additional District Magistrate, Nalgonda and Others
Andhra Pradesh High Court · (2015) 4 ALD 490
Andhra Pradesh (Telangana Area) Land Revenue Act, 1317 - Section 166-BAndhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 - Section 32, 38-E, 50-B, 50-B(4), 90Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 - Section 3
High Courts09 Mar 2015Dismissed
Sarverunnisa Begum Vs Syed Rafeeq
Andhra Pradesh High Court · (2015) 4 ALD 225 : (2015) 3 ALT 762
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, 11, 115Specific Relief Act, 1963 - Section 21, 22, 22(1), 22(1)(a), 22(2)Transfer of Property Act, 1882 - Section 55, 55 (1), 55(1), 55(1)(f)
High Courts09 Mar 2015Disposed off
Kalakoti Niranjan Reddy Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 1 ALD(Cri) 985
Criminal Procedure Code, 1973 (CrPC) - Section 177, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 145(2)Penal Code, 1860 (IPC) - Section 420
High Courts06 Mar 2015Disposed off
G. Sukender Reddy Vs M. Pullaiah
Andhra Pradesh High Court · (2015) 4 ALD 194 : (2015) 3 ALT 575
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 11, Order 12 Rule 12, Order 12 Rule 8, Order 13 Rule 1, Order 13 Rule 13Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 145, 5
High Courts06 Mar 2015
Dasari Sudheer Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 3 ALT 1
Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 498-A
High Courts06 Mar 2015Allowed
G. Ravinder Rao and Others Vs Wonderla Holidays (Pvt.) Ltd.
Andhra Pradesh High Court · (2015) 3 ALD 638 : (2015) 3 ALT 806
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts06 Mar 2015Allowed
Payala Gopi Vs Tiebeam Technologies India (P) Ltd. and Others
Andhra Pradesh High Court · (2015) 3 ALD 608 : (2015) 4 ALT 153
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 9, 151
High Courts06 Mar 2015Allowed
Kunkuntla Narsimha Vs Syed Zainulabuddin
Andhra Pradesh High Court · (2015) 3 ALD 700 : (2015) 3 ALT 659
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 11, Order 21 Rule 11(2)(j), Order 21 Rule 11A, Order 21 Rule 21, Order 21 Rule 30Constitution of India, 1950 - Article 21
High Courts06 Mar 2015Disposed off
S.V. Hari Prasad Vs The Vice Chairman and Managing Director, Andhra Pradesh State Road Transport Corporation and Others
Andhra Pradesh High Court · (2015) 4 ALD 725 : (2015) 6 ALT 67 : (2015) LabIC 3029
Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 185
High Courts06 Mar 2015Disposed off
G. Sudhaker Reddy Vs M. Pullaiah
Andhra Pradesh High Court · (2015) 03 AP CK 0025
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 11, Order 12 Rule 12, Order 12 Rule 8, Order 13 Rule 1, Order 13 Rule 13Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 145, 5
High Courts06 Mar 2015Disposed off
I.G. Ramana Kumari Vs Eastern Power Distribution Company of A.P. Limited and Others
Andhra Pradesh High Court · (2016) 1 ALD 686
Constitution of India, 1950 - Article 20Criminal Procedure Code, 1973 (CrPC) - Section 161Penal Code, 1860 (IPC) - Section 34, 409, 420, 468
High Courts06 Mar 2015Dismissed
Thati Venkata Nagaraju Vs P.P., Hyd.
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 141 : (2015) 2 ALT(Cri) 349
Criminal Procedure Code, 1973 (CrPC) - Section 2(a), 26(b)(ii), 438Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 18, 2, 3, 4
High Courts06 Mar 2015Allowed
Chundi Raghava Rajesh and Others Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 145
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 34, 418, 494, 498A