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Andhra Pradesh High Court judgments

35,249 judgments · page 203 of 1,763

High Courts25 Feb 2015Dismissed

N.V.S. Naidu Vs Surya Teja Constructions Private Limited

Andhra Pradesh High Court · (2015) 6 ALD 455 : (2015) 3 ALT 590 : (2015) 5 ARBLR 123

Arbitration and Conciliation Act, 1996 - Section 8Civil Procedure Code, 1908 (CPC) - Order 29 Rule 1, Order 29 Rule 29, Order 6 Rule 14, 99Companies Act, 1956 - Section 11, 111, 397, 398, 399
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High Courts20 Feb 2015Disposed off

Anitha Tholia and Others Vs State of Telangana and Others

Andhra Pradesh High Court · (2016) 1 ALD 148 : (2015) 3 ALT 740 : (2015) ALT(Rev) 244

Constitution of India, 1950 - Article 14, 300-ALand Acquisition Act, 1894 - Section 11, 11(1), 11(A), 11A, 11-ARight to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 114, 114(1), 23, 24, 24 (2)
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High Courts20 Feb 2015Dismissed

Emundla Lingaiah Vs Kokkula and Others

Andhra Pradesh High Court · (2015) 3 ALD 520 : (2015) 4 ALT 123

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 - Section 26(d), 29Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, Order 7 Rule 11, 105, 105(2), 11Constitution of India, 1950 - Article 227
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High Courts19 Feb 2015Dismissed

Anchuri Subbaraju Vs Anchuri Sunitha

Andhra Pradesh High Court · (2016) AIR (AP) 12 : (2015) 4 ALD 614 : (2015) 5 ALT 564 : (2016) 1 DMC 303

Dowry Prohibition Act, 1961 - Section 3, 4, 6Evidence Act, 1872 - Section 3Hindu Marriage Act, 1955 - Section 10, 13((1)(ia), 13(1)(ia), 13(1)(i-a)
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