High Courts06 Mar 2015Dismissed
Narani Jangaiah and Others Vs Pasham Anjaneyulu and Others
Andhra Pradesh High Court · (2015) 4 ALD 1 : (2015) 5 ALT 323
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,249 judgments · page 202 of 1,763
High Courts06 Mar 2015Disposed off
I.G. Ramana Kumari Vs Eastern Power Distribution Company of A.P. Limited. and Others
Andhra Pradesh High Court · (2015) 03 AP CK 0013
Constitution of India, 1950 - Article 20Penal Code, 1860 (IPC) - Section 34, 409, 420, 468
High Courts04 Mar 2015
C.C., C.E. and S.T. Vs Hyundai Motor India Engg. (P) Ltd.
Andhra Pradesh High Court · (2015) 39 STR 984
Central Excises and Salt Act, 1944 - Section 11B
High Courts04 Mar 2015Allowed
K. Balquees Banu and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 5 ALD 81 : (2015) 3 ALT 809
High Courts04 Mar 2015
K.G.F. Cottons (P) Ltd. Vs The Assistant Commissioner (CT) LTU and Others
Andhra Pradesh High Court · (2015) 60 APSTJ 135 : (2015) 81 VST 1
Andhra Pradesh Value Added Tax Act, 2005 - Section 13, 13(3), 13(5), 13(6), 17Central Sales Tax Act, 1956 - Section 13, 14, 14(1)[c], 14(ii), 14(ii-b)Constitution of India, 1950 - Article 226, 269, 286, 286 (3), 286(3)
High Courts04 Mar 2015Dismissed
Kanisiripi Ammaji Vs Gollapalli Gangadhar Rao and Others
Andhra Pradesh High Court · (2015) 3 ALD 559 : (2015) 3 ALT 491 : (2015) ALT(Rev) 228
Andhra Pradesh Panchayat Raj Act, 1994 - Section 2(16), 247
High Courts04 Mar 2015Allowed
Bethal Grace Residential High School and Others Vs The Regional Joint Director of School Education and Others
Andhra Pradesh High Court · (2015) 4 ALD 732 : (2015) 5 ALT 738 : (2015) LabIC 2829
Constitution of India, 1950 - Article 226, 30, 30(1)
High Courts03 Mar 2015Allowed
Garnet Finance Limited and Others Vs The Commissioner of Police
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 170 : (2015) 2 ALT(Cri) 169
Andhra Pradesh Protection of Depositors of Financial Establishments Act, 1999 - Section 11, 3, 3(ii), 4, 4(3)Displaced Persons (Compensation and Rehabilitation) Act, 1954 - Section 24(2)Penal Code, 1860 (IPC) - Section 406
High Courts03 Mar 2015Disposed off
M.D. Saida Vs The Andhra Pradesh Road Transport Corporation and Others
Andhra Pradesh High Court · (2015) 5 ALD 605 : (2016) 1 ALT 16
Constitution of India, 1950 - Article 226Motor Vehicles Act, 1988 - Section 185
High Courts03 Mar 2015Disposed off
Rama Rao Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (2016) 1 ALD(Cri) 125
Constitution of India, 1950 - Article 226Prevention of Corruption Act, 1988 - Section 10, 11, 13, 13(2), 15
High Courts02 Mar 2015Allowed
Agina Varamma Vs Agina Chandra Mouli and Others
Andhra Pradesh High Court · (2015) 5 ALD 108 : (2015) 3 ALT 610
Andhra Pradesh Reorganisation Act, 2014 - Section 105, 30, 30(1), 30(1)(b), 31Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 114Coking Coal Mines (Nationalisation) Act, 1972 - Section 3(n), 4
High Courts02 Mar 2015Allowed
Saroj Mehandi and Others Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · (2015) 2 ALD(Cri) 483 : (2016) 2 ALT 45 : (2016) 1 ALT(Cri) 282
Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 2(g)Constitution of India, 1950 - Article 21, 213, 22, 22(5), 357Criminal Procedure Code, 1973 (CrPC) - Section 20, 20(1), 20(3), 29(3)
High Courts02 Mar 2015Allowed
Devidas R. Bollaki Vs State of Telangana and Others
Andhra Pradesh High Court · (2015) 5 ALD 183 : (2015) 2 ALT 419
Administration of Evacuee Property Act, 1950 - Section 58(3)Bihar Land Reforms Act, 1950 - Section 16, 3Constitution of India, 1950 - Article 226
High Courts02 Mar 2015Allowed
Astrix Laboratories Limited Vs Mylan Laboratories Limited
Andhra Pradesh High Court · (2015) 128 CLA 139 : (2015) 191 CompCas 376 : (2015) 132 SCL 412
High Courts27 Feb 2015Allowed
Syamala Rama Raju Vs Government of A.P. and Others
Andhra Pradesh High Court · (2015) 2 ALT 547
High Courts27 Feb 2015Dismissed
Bachu Laxmipathi Vs Bachu Kistaiah and Others
Andhra Pradesh High Court · (2015) 4 ALD 586 : (2015) 5 ALT 795
Constitution of India, 1950 - Article 227Registration Act, 1908 - Section 17, 49Stamp Act, 1899 - Section 2(14), 2(15)
High Courts27 Feb 2015Disposed off
United India Insurance Company Limited Vs S.K. Razak and Others
Andhra Pradesh High Court · (2015) 4 ACC 659 : (2016) ACJ 314 : (2015) 4 ALD 291 : (2015) 5 ALT 781
Workmens Compensation Act, 1923 - Section 2(1), 2(g), 2(g)(1), 3, 4
High Courts26 Feb 2015Dismissed
K. Jitender Das Vs The Executive Engineer and Others
Andhra Pradesh High Court · (2015) 4 ALD 516 : (2015) 4 ALT 366 : (2015) 4 BC 281
Civil Procedure Code, 1908 (CPC) - Section 20
High Courts26 Feb 2015Disposed off
Church of South India Trust Association Vs The Commissioner and Special Officer, Greater Hyderabad Municipal Corporation and Others
Andhra Pradesh High Court · (2015) 4 ALD 448 : (2015) 3 ALT 459
Hyderabad Municipal Corporation Act, 1955 - Section 125, 146, 147Land Acquisition Act, 1894 - Section 23
High Courts26 Feb 2015Allowed
K. Bhoom Reddy Vs The Land Acquisition Officer and Others
Andhra Pradesh High Court · (2015) 02 AP CK 0004
Benami Transactions (Prohibition) Act, 1988 - Section 4, 4(1), 4(2)Land Acquisition Act, 1894 - Section 30Registration Act, 1908 - Section 17(1)(a), 17(1)(b)