High Courts20 Sept 1961
Pendyala Narasimham Vs Pendyala Venkata Narasimha Rao
Andhra Pradesh High Court · AIR 1963 AP 78
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 7
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,706 of 1,815
High Courts20 Sept 1961Dismissed
Kuppalu Venkataswami and Another Vs Kolla Chelammayya Naidu and Others
Andhra Pradesh High Court · AIR 1962 AP 357
Limitation Act, 1963 — Article 182(5)
High Courts20 Sept 1961
Municipal Health Officer Vs Matta Ranganayakulu
Andhra Pradesh High Court · (1962) CriLJ 461
Constitution of India, 1950 — Article 19Criminal Procedure Code, 1898 (CrPC) — Section 432
High Courts19 Sept 1961Allowed
H.H. Sri Mahant Narayana Dossjee Varu, Sri Mahant of Sri Hathiramjee Mutt, Tirupati (died) by Lrs. Vs State of Andhra Pradesh
Andhra Pradesh High Court · AIR 1963 AP 25
High Courts18 Sept 1961
Mudragada Suryanarayanamurthi Vs Southern Agencies, Rajahmundry and Another
Andhra Pradesh High Court · AIR 1962 AP 271
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85, Order 21 Rule 86, Order 21 Rule 94, 115, 151
High Courts18 Sept 1961Allowed
Arisetty Ramakrishnaiah and Another Vs Pattipati Vengayya and Another
Andhra Pradesh High Court · AIR 1963 AP 6
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63Transfer of Property Act, 1882 — Section 53
High Courts12 Sept 1961Dismissed
Kondapuram Budda Reddi Vs M. Ranga Reddi
Andhra Pradesh High Court · AIR 1962 AP 423
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 58, 48
High Courts08 Sept 1961Allowed
Mamidi Lakshminarayana Vs Akula Satyanarayana and Others
Andhra Pradesh High Court · AIR 1963 AP 68
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 24Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts08 Sept 1961
In Re: Chief Controlling Stamp Authority Hyderabad, Referring Officer
Andhra Pradesh High Court · AIR 1962 AP 145
Hyderabad Stamp Act, 1331 — Section 55
High Courts05 Sept 1961Dismissed
Gullapalli Nageswara Rao and Others Vs Principal, Medical College, Guntur and Others
Andhra Pradesh High Court · AIR 1962 AP 212
Osmania University Act, 1959 — Section 26, 6
High Courts05 Sept 1961Dismissed
Maduri Motors Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1962) 13 STC 673
Constitution of India, 1950 — Article 227
High Courts05 Sept 1961Dismissed
Pinapak Satyanarayana and Others Vs Somu Lakshminarayana and Others
Andhra Pradesh High Court · AIR 1963 AP 281
High Courts05 Sept 1961
Makireddi Nookaraju Vs Makireddi Ramamurthi and Others
Andhra Pradesh High Court · AIR 1962 AP 443
Registration Act, 1908 — Section 17, 49, 91
High Courts05 Sept 1961Allowed
G.K. Naidu Vs C.K. Mouleswar, Official Receiver, Hyderabad
Andhra Pradesh High Court · AIR 1962 AP 406
High Courts01 Sept 1961
Inspector General of Registration and Stamps, Govt. of Hyderabad Vs Smt. Tayyaba Begum
Andhra Pradesh High Court · AIR 1962 AP 199
Registration Act, 1908 — Section 17
High Courts30 Aug 1961
VIZAGAPATNAM SUGARS AND REFINERY LTD. Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1963) 47 ITR 139
Income Tax Act, 1961 — Section 10(2)(xv), 66(1)
High Courts24 Aug 1961
K. Vidyanand Vs Erramma and Another
Andhra Pradesh High Court · (1962) CriLJ 463
Criminal Procedure Code, 1898 (CrPC) — Section 242, 243, 244, 245, 256Penal Code, 1860 (IPC) — Section 323
High Courts22 Aug 1961Dismissed
Tammareddi Venkataramayya and Another Vs Tammareddi Tandava Krishna Rao and Others
Andhra Pradesh High Court · AIR 1963 AP 305
High Courts22 Aug 1961
Sri Radhakrishna and Co. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1961) ALT 897 : (1961) 2 AnWR 389 : (1962) 13 STC 117
Constitution of India, 1950 — Article 226
High Courts18 Aug 1961
MESSRS. KYLASA SARABHAIAH Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1962) 46 ITR 470
Income Tax Act, 1961 — Section 26APartnership Act, 1932 — Section 30