COURT ARCHIVE

Andhra Pradesh High Court judgments

36,291 judgments · page 1,707 of 1,815

High Courts18 Aug 1961

In Re: Kankanampati Nagayya and Others

Andhra Pradesh High Court · (1962) CriLJ 719

Civil Procedure Code, 1908 (CPC) — Section 109Criminal Procedure Code, 1898 (CrPC) — Section 155, 162, 164, 173, 190Penal Code, 1860 (IPC) — Section 107, 109, 211

Read judgment

High Courts18 Aug 1961Dismissed

Vadlapatla Marayya and Another Vs Vallabhaneni Butchiramayya and Others

Andhra Pradesh High Court · AIR 1962 AP 346

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 133, 133(1), 216Penal Code, 1860 (IPC) — Section 193

Read judgment

High Courts17 Aug 1961Allowed

Kukadap Krishna Murthy Vs Godmatla Venkata Rao died per L.Rs. G. Srinivasa Murthy and Another

Andhra Pradesh High Court · AIR 1962 AP 400

Civil Procedure Code, 1908 (CPC) — Section 13, 14, 17, 2(5), 2(6)Constitution of India, 1950 — Article 1, 261, 372General Clauses Act, 1897 — Section 3(45)

Read judgment

High Courts14 Aug 1961

Dalavai Nagarajamma Vs State Bank of India, Cuttapah and Others

Andhra Pradesh High Court · AIR 1962 AP 260

Read judgment

High Courts11 Aug 1961

Morrapu Satyanarayanan Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1962) CriLJ 644

Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 109, 494, 497, 498

Read judgment

High Courts10 Aug 1961

B. KOTESWARA RAO Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH, AND OTHERS.

Andhra Pradesh High Court · (1962) 46 ITR 882

Income Tax Act, 1961 — Section 66(1)Partnership Act, 1932 — Section 47

Read judgment

High Courts09 Aug 1961Dismissed

Panchakarla Kutumba Rao and Another Vs P. Pamideowara Rao M.L.A. and Others

Andhra Pradesh High Court · AIR 1962 AP 136

Andhra Pradesh Panchayat Samithis and Zilla Parishads (Amendment) Act, 1983 — Section 1, 2(b), 3, 3(i), 4Constitution of India, 1950 — Article 226

Read judgment

High Courts08 Aug 1961

COCANADA RADHASWAMI BANK LTD. Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.

Andhra Pradesh High Court · (1962) 46 ITR 680

Income Tax Act, 1961 — Section 66(1), 66(4)

Read judgment

High Courts08 Aug 1961Allowed

In Re: Ramapuram Ayyanna

Andhra Pradesh High Court · AIR 1963 AP 334 : (1963) CriLJ 249

Criminal Procedure Code, 1898 (CrPC) — Section 424, 439Dangerous Drugs Act, 1930 — Section 2Opium Act, 1878 — Section 3, 4, 9

Read judgment

High Courts08 Aug 1961Dismissed

Padullaparthi Mutyala Paradeshi Vs Padullaparthi Subbalakshmi and Another

Andhra Pradesh High Court · AIR 1962 AP 311

Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 109, 494

Read judgment

High Courts05 Aug 1961

In Re: Dr. Raghotham

Andhra Pradesh High Court · AIR 1963 AP 362 : (1963) CriLJ 253

Criminal Procedure Code, 1898 (CrPC) — Section 251A, 251A(9), 257, 94

Read judgment

High Courts04 Aug 1961Dismissed

Satyanarayana Vs Boddu Veeraswamy and Others

Andhra Pradesh High Court · AIR 1962 AP 449

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 2

Read judgment

High Courts03 Aug 1961

Fakruddin and Others Vs State Police, Nirmal

Andhra Pradesh High Court · AIR 1962 AP 236

Criminal Procedure Code, 1898 (CrPC) — Section 252

Read judgment

High Courts03 Aug 1961

ADDITIONAL Income Tax OFFICER, CUDDAPAH Vs A. THIMMAYYA AND ANOTHER.

Andhra Pradesh High Court · (1962) 1 AnWR 344 : (1962) 46 ITR 999

Constitution of India, 1950 — Article 226

Read judgment

High Courts03 Aug 1961

Padullaparthi Mutyala Paradeshi Vs Padullaparthi Subbalakshmi and Another

Andhra Pradesh High Court · (1962) CriLJ 308

Evidence Act, 1872 — Section 3, 32, 50Hindu Marriage Act, 1955 — Section 11, 12, 16, 17, 4Penal Code, 1860 (IPC) — Section 109, 114, 366, 494, 495

Read judgment

High Courts02 Aug 1961Dismissed

Devatha Pullayya and Another Vs Jaldu Manikyala Rao and Others

Andhra Pradesh High Court · AIR 1962 AP 425

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Transfer of Property Act, 1882 — Section 56, 81

Read judgment

High Courts31 Jul 1961Dismissed

Raja Raghavaraju Yerramraju (died) and Others Vs Revenue Inspector Sugar Firca Venkatapuram, Magur Taluk, and Another

Andhra Pradesh High Court · AIR 1962 AP 415

Constitution of India, 1950 — Article 226, 31, 31(5)(b)

Read judgment

High Courts28 Jul 1961Dismissed

V. Alwar Chetty and Others Vs Madala Pitchaiah Naidu and Others

Andhra Pradesh High Court · AIR 1962 AP 469

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, Order 21 Rule 58, Order 23 Rule 1, Order 23 Rule 1, Order 38 Rule 11

Read judgment

High Courts28 Jul 1961Dismissed

Jaldu Anantha Raghurama Arya Vs East Coast Transport and Shipping Co. (Private) Ltd., Masullpatam and Others

Andhra Pradesh High Court · AIR 1963 AP 152

Companies Act, 1956 — Section 291, 318, 319, 320

Read judgment

High Courts28 Jul 1961Dismissed

K. Ramakrishna minor by mother and guardian Smt. K. Savithri Vs Osmania University by Principal, University College of Engineering Hyderabad and Another

Andhra Pradesh High Court · AIR 1962 AP 120

Read judgment