High Courts27 Jul 1961Dismissed
District Welfare Officer, Guntur Vs Pillalamarri Ramakrishna Somayajuly and Others
Andhra Pradesh High Court · AIR 1963 AP 328
Land Acquisition Act, 1894 — Section 23, 23(1), 24
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,708 of 1,815
High Courts27 Jul 1961Dismissed
In Re: Talupula Narayanaswamy
Andhra Pradesh High Court · (1962) 13 STC 595
Advocates Act, 1961 — Section 32
High Courts26 Jul 1961Dismissed
Raja Reddy Vs District Collector, Nizamabad and Another
Andhra Pradesh High Court · AIR 1964 AP 116 : (1964) CriLJ 329
Arms Act, 1959 — Section 17, 5Arms Rules, 1951 — Rule 41(1), 41B
High Courts25 Jul 1961Dismissed
Singareni Collieries Co. Ltd. Vs Commissioner of Commercial Taxes
Andhra Pradesh High Court · (1961) 12 STC 838
Constitution of India, 1950 — Article 286
High Courts25 Jul 1961
Dimmiti Pullayya and Others Vs Abdebolu Nagabhushanam and Others
Andhra Pradesh High Court · AIR 1962 AP 140
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 16 Rule 9, Order 41 Rule 1, 11, 146Constitution of India, 1950 — Article 226Provincial Insolvency Act, 1920 — Section 75
High Courts24 Jul 1961
P.M. Deshpande and Another Vs Ferro Alloys Corporation and R.B. Sree Ram and Co. Private Ltd., Srikakulam and Another
Andhra Pradesh High Court · AIR 1964 AP 471 : (1964) CriLJ 378 : (1964) 1 LLJ 613
Criminal Procedure Code, 1898 (CrPC) — Section 14, 39(1)Industrial Disputes Act, 1947 — Section 18, 18(3), 2, 22, 23
High Courts23 Jul 1961Dismissed
The State of Andhra Pradesh Vs Sri Sitharamanjaneya Rice, Groundnut and Flour Mill
Andhra Pradesh High Court · (1962) 13 STC 31
High Courts21 Jul 1961
Gutta Sriramulu Naidu and Another Vs The State
Andhra Pradesh High Court · (1963) CriLJ 546
Central Excises and Salt Act, 1944 — Section 40Criminal Procedure Code, 1898 (CrPC) — Section 161, 342Evidence Act, 1872 — Section 162, 47, 62, 63, 65
High Courts19 Jul 1961Dismissed
Munaga Peraiah Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1962) 13 STC 26
Income Tax Act, 1961 — Section 35
High Courts18 Jul 1961
Kollapudi Govindamma Vs Mandru Bullemma
Andhra Pradesh High Court · AIR 1962 AP 243
Civil Procedure Code, 1908 (CPC) — Section 2(11), 53
High Courts14 Jul 1961Allowed
Thummala Rama Rao and Others Vs Chodagam Venkateswara Rao and Others
Andhra Pradesh High Court · AIR 1963 AP 154
Negotiable Instruments Act, 1881 (NI) — Section 28Partnership Act, 1932 — Section 32(3), 72
High Courts14 Jul 1961
Mahadevuni Vasudeva Raju Vs Badravada Subbaraju and Others
Andhra Pradesh High Court · (1962) CriLJ 130
Criminal Procedure Code, 1898 (CrPC) — Section 203, 423, 436, 437
High Courts13 Jul 1961Dismissed
Pullagura Subbaiah Chetty and Brothers Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1962) 1 AnWR 308 : (1962) 13 STC 735
Andhra Pradesh General Sales Tax Act, 1957 — Section 5(3)
High Courts07 Jul 1961
Salla Venkata Reddy Vs Bheemreddy Jadikonti Ramreddy and Others
Andhra Pradesh High Court · AIR 1963 AP 239
Transfer of Property Act, 1882 — Section 105, 53A, 54, 58
High Courts07 Jul 1961
In Re: Gonugunta Narasimha Chetty
Andhra Pradesh High Court · (1963) CriLJ 109
Criminal Procedure Code, 1898 (CrPC) — Section 242Prevention of Food Adulteration Act, 1954 — Section 13, 16, 2, 23, 4
High Courts06 Jul 1961
Koduri Krishnarao Vs State of Andhra Pradesh, Hyderabad
Andhra Pradesh High Court · AIR 1962 AP 249
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 11, Order 11 Rule 12, Order 11 Rule 17, Order 11 Rule 21, Order 12 Rule 8Evidence Act, 1872 — Section 65Limitation Act, 1908 — Article 115
High Courts06 Jul 1961Allowed
Chanda Yadgiri Vs M. Venkataiah and Others
Andhra Pradesh High Court · AIR 1963 AP 241
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 21 Rule 22Limitation Act, 1908 — Article 182(5)
High Courts30 Jun 1961
A. Annamalai Vs State Transport Authority, Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1962 AP 148
Motor Vehicles Act, 1939 — Section 60, 63(2)
High Courts28 Jun 1961Dismissed
East India Sandal Oil Distilleries Ltd. and Others Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1962) 13 STC 79
Central Sales Tax Act, 1956 — Section 13, 5, 6, 7, 8Constitution of India, 1950 — Article 14, 226, 269, 286, 301Income Tax Act, 1961 — Section 46
High Courts28 Jun 1961
Rao Saheb Kotlaa Sanyasayya Naidu Vs Penumaatcha Visweswara Kumara Appala Sundera Ramaraju and Others
Andhra Pradesh High Court · AIR 1962 AP 233