High Courts06 Nov 1961Dismissed
Bisakhapatnam Co-operative Motor Transport Society Ltd., Bisakhapatnam Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1962 AP 393
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,704 of 1,815
High Courts06 Nov 1961
Vegeslna Narayanamma Vs vegesina Narasaraju and Others
Andhra Pradesh High Court · AIR 1962 AP 371
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(1), 4(a), 4(b)
High Courts02 Nov 1961
Kala Somayya and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1962) CriLJ 803
Criminal Procedure Code, 1898 (CrPC) — Section 108, 151, 156, 157, 54
High Courts02 Nov 1961
Palur Pullamma Vs N. Venkata Subbaiah
Andhra Pradesh High Court · AIR 1963 AP 93
Guardians and Wards Act, 1890 — Section 14, 9, 9(3)
High Courts01 Nov 1961
B.C. Chenna Reddy and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1962 AP 267
Criminal Procedure Code, 1898 (CrPC) — Section 235, 561Penal Code, 1860 (IPC) — Section 147, 148, 324, 325, 326
High Courts01 Nov 1961Dismissed
Libra Mining Works Vs Baldota Brothers, Importers and Exporters and others
Andhra Pradesh High Court · (1961) 11 AP CK 0003
Civil Procedure Code, 1908 (CPC) — Section 10Contract Act, 1872 — Section 28
High Courts31 Oct 1961Dismissed
Dessee Veerabhadrayya Venkata Subbayya Vs Biswanath Jagadish Prasad
Andhra Pradesh High Court · AIR 1962 AP 338
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 20Income Tax Act, 1961 — Section 4
High Courts31 Oct 1961Allowed
P. Lakshmana Rao and Sons Vs Special Commercial Tax Officer (Evasions) and Others
Andhra Pradesh High Court · (1962) 13 STC 860
Andhra Pradesh General Sales Tax Act, 1957 — Section 28(2)
High Courts27 Oct 1961
Commissioner of Income Tax Vs M/s. Ramdayal Ghansiram and Sons
Andhra Pradesh High Court · AIR 1962 AP 391 : (1963) 2 ALT 1 : (1962) 1 AnWR 184 : (1962) 45 ITR 461
Constitution of India, 1950 — Article 133
High Courts27 Oct 1961Dismissed
Jaya Shanker Mills (Barsi) Ltd. Vs Hazi Zakaria Hazi Ebrahim
Andhra Pradesh High Court · AIR 1962 AP 435
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 19, Order 16 Rule 19(b), Order 26 Rule 1, Order 26 Rule 4, Order 26 Rule 5
High Courts24 Oct 1961
Mutcherla Ramanath Rao Vs Tungaturti Venkata Krishna Sastry
Andhra Pradesh High Court · AIR 1962 AP 381
Arbitration Act, 1940 — Section 20, 20(1)
High Courts24 Oct 1961Dismissed
L.V. Apte and Others Vs R.G.N. Price, the Official Liquidator of the Andhra Paper Mill (In Liquidation) Co. Ltd., and Others
Andhra Pradesh High Court · AIR 1962 AP 274
Contract Act, 1872 — Section 63Transfer of Property Act, 1882 — Section 58(e), 67, 69, 69(1), 69(1)(a)Trusts Act, 1882 — Section 90
High Courts24 Oct 1961
COMMISSIONER OF Income Tax, ANDHRA PRADESH Vs VAKATI SANJEEVA SETTY.
Andhra Pradesh High Court · (1962) 46 ITR 755
Income Tax Act, 1961 — Section 24(1), 66(1)
High Courts13 Oct 1961Dismissed
Paniharam Sitharamaiah Vs Gubba Archiah and Others
Andhra Pradesh High Court · AIR 1962 AP 497
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 16, Order 21 Rule 2(3), Order 21 Rule 53, Order 21 Rule 58
High Courts13 Oct 1961Allowed
M. Venkataramanappa Vs K. Lakshmanna and Another
Andhra Pradesh High Court · AIR 1962 AP 442
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Provincial Small Cause Courts Act, 1887 — Section 32
High Courts13 Oct 1961Allowed
Mohamad Salamatulla Vs Mohd. Fazlur Raham and Others
Andhra Pradesh High Court · AIR 1963 AP 51
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 7
High Courts13 Oct 1961
Indian Hume Pipe Co. Ltd. Vs Vendra Venkanna, Proprietor of Jai Bharathi Cement Works, Penugonda
Andhra Pradesh High Court · AIR 1963 AP 58
Patents and Designs Act, 1911 — Section 12(1), 26(1), 29(1), 29(2), 30Trade Marks Act, 1940 — Section 21, 21(1)
High Courts13 Oct 1961Dismissed
Bio-Chemical and Synthetic Products Ltd., Vs Registrar of Companies, Andhra Pradesh, Hyderabad and Another
Andhra Pradesh High Court · AIR 1962 AP 459
High Courts13 Oct 1961
The State of Andhra Pradesh, by its Secretary, Industries (I.F.), Dept., Hyderabad Vs Taj Glass Works Ltd., Hyderabad Taj Glass Works Ltd., (in liquidation) by the Official Liquidator, Hyderabad
Andhra Pradesh High Court · AIR 1963 AP 132
Companies (Court) Rules, 1959 — Rule 311Companies Act, 1956 — Section 441, 551
High Courts11 Oct 1961Dismissed
Jilledumudi Parvathamma Vs Vempati Subhadramma and Others
Andhra Pradesh High Court · AIR 1963 AP 236
Hindu Womens Right to Property Act, 1937 — Section 3(2)