High Courts28 Nov 1961Allowed
Dasari Satyanarayana Vs Dasari Bapayya and Another
Andhra Pradesh High Court · AIR 1963 AP 148
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
36,291 judgments · page 1,703 of 1,815
High Courts22 Nov 1961
COMMISSIONER OF Income Tax, HYDERABAD Vs GULAM HYDERKHAN (DECEASED) AND OTHERS.
Andhra Pradesh High Court · (1962) 46 ITR 463
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts16 Nov 1961
COMMISSIONER OF Income Tax, ANDHRA PRADESH Vs GOPIKRISHNA MURALIDHAR.
Andhra Pradesh High Court · (1963) 47 ITR 469
Income Tax Act, 1961 — Section 10(2)(iii), 66(1)
High Courts16 Nov 1961Dismissed
Dara Radhakrishnayya Lingam Vs Talluri Satyanandam and Others
Andhra Pradesh High Court · AIR 1963 AP 117
Contract Act, 1872 — Section 74
High Courts15 Nov 1961Allowed
Chaganti Ramachandrareddi Vs Gadiko Kotireddi and Others
Andhra Pradesh High Court · AIR 1963 AP 52
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Provincial Insolvency Act, 1920 — Section 10(2), 43, 5
High Courts15 Nov 1961
Polavarapu Subbaiah Vs Putla Subbarayudu and Others
Andhra Pradesh High Court · AIR 1962 AP 262
Provincial Insolvency Act, 1920 — Section 10(2), 43, 5
High Courts15 Nov 1961Dismissed
Yerramilli Satyanandan Vs Yerramilli Pudra Raju and Others
Andhra Pradesh High Court · AIR 1963 AP 49
Limitation Act, 1908 — Article 182
High Courts15 Nov 1961Allowed
Boniga Bodemma Vs Bonigala Veeraiah and Others
Andhra Pradesh High Court · AIR 1962 AP 446
Hindu Marriage Act, 1955 — Section 17Penal Code, 1860 (IPC) — Section 109, 494, 495
High Courts15 Nov 1961
B. Vs HANUMANTHA RAO v. COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1962) 45 ITR 464
Income Tax Act, 1961 — Section 66(2)
High Courts14 Nov 1961Allowed
Byreddi Narasi Reddi Vs Thamballa Balamma
Andhra Pradesh High Court · AIR 1963 AP 130
High Courts14 Nov 1961
KODURI SAMBASIVADU and SONS Vs COMMISSIONER OF Income Tax, ANDHRA PRADESH.
Andhra Pradesh High Court · (1962) 2 AnWR 49 : (1963) 47 ITR 465
Income Tax Act, 1922 — Section 26A, 66(1), 66(2)
High Courts14 Nov 1961Dismissed
Sanapala Suryanarayana and Others Vs Sanapala Ramachandra Rao (died) his Lrs. and Others
Andhra Pradesh High Court · AIR 1963 AP 8
Arbitration Act, 1940 — Section 17, 30, 33
High Courts13 Nov 1961Dismissed
Nukala Seeta Ramaiah and Another Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1963 AP 54
Constitution of India, 1950 — Article 226Mineral Concession Rules, 1949 — Rule 32, 54Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 30
High Courts11 Nov 1961
Nara Ramakka Vs Nara Pedda Narasappa
Andhra Pradesh High Court · AIR 1962 AP 430
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 20A, Order 5 Rule 20A(2)
High Courts10 Nov 1961
Ramamurthy and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1962 AP 263
Criminal Procedure Code, 1898 (CrPC) — Section 173(3), 173(4), 517, 522, 561Penal Code, 1860 (IPC) — Section 448, 457
High Courts10 Nov 1961
In Re: Vatrapu Rami Reddy and Others
Andhra Pradesh High Court · AIR 1962 AP 397
Court Fees Act, 1870 — Article 17B
High Courts10 Nov 1961
AKULA VENKATASUBBAIAH Vs COMMISSIONER OF Income Tax.
Andhra Pradesh High Court · (1962) 2 AnWR 88 : (1963) 47 ITR 458
Income Tax Act, 1961 — Section 16, 22, 25A, 34
High Courts10 Nov 1961Dismissed
Kishanlal Vs T. Sitarama Chandrarao (decd.) per L.R. Venkata Lakshmi Narasimha Rao
Andhra Pradesh High Court · AIR 1962 AP 411
Civil Procedure Code, 1908 (CPC) — Section 109, 152Constitution of India, 1950 — Article 133
High Courts09 Nov 1961Allowed
Hyderabad Handloom Weavers'' Central Co-operative Association Ltd. Vs Authority under Payment of Wages Act, Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1962 AP 388
Payment of Wages Act, 1936 — Section 15, 17, 17(1), 18, 3
High Courts08 Nov 1961Allowed
Fatimunissa Begum Saheba and Others Vs Shaik Abu Baker Saheb and Others
Andhra Pradesh High Court · AIR 1963 AP 119