High Courts31 Aug 2016Disposed Off
M/s. Rain Cements Limited Vs Deputy Commissioner of Income Tax
Andhra Pradesh High Court · (2017) 392 ITR 253
Income Tax Act, 1961 - Section 144C, Section 144C(1)
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 161 of 1,770
High Courts31 Aug 2016Allowed
Kalapatapu Lakshmi Bharati Vs Kalapatapu Sai Kumar
Andhra Pradesh High Court · (2017) 172 AIC 305 : (2016) AIR(Hyderabad) 218 : (2017) 1 ALT 131 : (2017) 1 AndhLD 272 : (2017) 1 HLR 666
Hindu Marriage Act, 1955 - Section 13
High Courts30 Aug 2016Disposed Off
Dulipalla Sambasiva Rao Vs State of A.P.
Andhra Pradesh High Court · (2017) 1 ALTCrl 224
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts30 Aug 2016Dismissed
Dr. Phanindra Kumar Nagisetty - Petitioner @HASH Dr. N.T.R. University of Health Sciences, New Government Hospital Road, Gunadala, Vijayawada, A.P. 520008 and another
Andhra Pradesh High Court · (2016) 6 ALT 288 : (2017) 1 AndhLD 100
Andhra Pradesh Reorganisation Act, 2014 - Section 95Constitution of India, 1950 - Article 226, Article 371D, Article 371D
High Courts30 Aug 2016Dismissed
K. Bala Prasad Vs Mahatma Gandhi Institute of Technology
Andhra Pradesh High Court · (2016) 5 ALT 792 : (2016) 6 AndhLD 233
High Courts29 Aug 2016Dismissed
The Branch Manager, New India Assurance Company Limited, Sanjeeva Nagar, R.S. Road, Nandyal, Kurnool District, Andhra Pradesh - Appellant @HASH Eeepanagalla Pedda Seethaiah and Others
Andhra Pradesh High Court · (2017) 2 ACC 942 : (2017) ACJ 518 : (2016) 6 ALT 307 : (2016) 6 AndhLD 713 : (2016) 2 AnWR 626 : (2017) 1 CLR 705 : (2017) 152 FLR 769 : (2017) 2 TAC 522
High Courts28 Aug 2016Disposed Off
A.P. State Road Transport Corporation Vs Resu Raja Rao
Andhra Pradesh High Court · (2017) 1 ALT 22 : (2017) 152 FLR 772
High Courts27 Aug 2016Disposed Off
C.V. Rao Vs CH.N. Kumari
Andhra Pradesh High Court · (2017) 1 HLT 330
Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 123
High Courts27 Aug 2016Allowed
Sri M. Bala Shirish and 3 Others - Petitioners @HASH Sri Shivraj Heda and another
Andhra Pradesh High Court · (2017) 169 AIC 724 : (2016) 6 ALT 324 : (2016) 6 AndhLD 516 : (2017) 1 CivilLJ 884 : (2017) 1 ICC 285
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Specific Relief Act, 1963 - Section 31
High Courts26 Aug 2016Disposed Off
Badana Mutyalamma and another - Petitioners @HASH Palli Appala Raju
Andhra Pradesh High Court · (2016) 6 AndhLD 510
High Courts24 Aug 2016Dismissed
Mungara Rajya Lakshmi (died) and another - Petitioners/Defendant Nos.1 and 2. @HASH Dr. Palla Bhaskar and five Others
Andhra Pradesh High Court · (2016) 6 ALT 504 : (2016) 6 AndhLD 506 : (2017) 1 CivCC 325 : (2017) 1 CivilLJ 858 : (2017) 1 ICC 282
High Courts23 Aug 2016Disposed Off
Buddha Jagadeeswara Rao Vs Sri Ravi Enterprises
Andhra Pradesh High Court · (2017) AIRCC 1582 : (2017) 2 ALT 736 : (2017) 1 HLT 56
Stamp Act, 1899 - Section 35, Section 36
High Courts23 Aug 2016Disposed Off
Md. Jahangir S/o late Md. Suleman, Aged about 59 years, Retd.Supdt (M) (E-83017), APSRTC, Midhani Bus Depot, Kanchanbagh, Hyderabad, A.P. - Petitioner @HASH Regional Manager, APSRTC, Hyderabad Region, MGBS, Gowliguda, Hyderabad and another
Andhra Pradesh High Court · (2016) 6 ALT 277 : (2017) 1 AndhLD 232
Andhra Pradesh State Road Transport Corporation Employees (Leave) Regulations, 1963 - Regulation 34(a)Constitution of India, 1950 - Article 226
High Courts23 Aug 2016Dismissed
Joint Hindu Family Vs Dr. Reddipalli Murali Mohan Rao
Andhra Pradesh High Court · (2016) 6 AndhLD 80
High Courts23 Aug 2016Allowed
K.C. Bhavan Reddy Vs NTR University of Health Sciences
Andhra Pradesh High Court · (2016) 5 ALT 648 : (2016) 6 AndhLD 318
High Courts22 Aug 2016Disposed Off
Nandipati Damodar Vs Telangana State Power Generation Corporation
Andhra Pradesh High Court · (2017) 2 ALT 408
Constitution of India, 1950 - Article 226
High Courts22 Aug 2016Disposed Off
Smt. Kavitha Balaji and another - Petitioners @HASH The State of Telangana and 12 Others
Andhra Pradesh High Court · (2017) 2 ALT 781 : (2016) 6 AndhLD 493 : (2017) 1 ICC 247
High Courts22 Aug 2016Disposed Off
Tirumala Tirupati Devasthanams Vs N. Vasudevaiah
Andhra Pradesh High Court · (2016) 6 ALT 576 : (2017) 1 AndhLD 306 : (2017) 1 CLR 971
High Courts19 Aug 2016Disposed Off
Yarkareddy Anantha Reddy - Petitioner @HASH Smt. Durba Lakshmi Bhavani
Andhra Pradesh High Court · (2016) 5 ALT 787
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 4Constitution of India, 1950 - Article 227
High Courts19 Aug 2016Dismissed
Purnima R - Petitioner @HASH Ramakanth Vadlamani
Andhra Pradesh High Court · (2017) 3 ALT 112 : (2016) 6 AndhLD 626 : (2017) 1 CivilLJ 685 : (2017) 1 HLR 65