High Courts18 Aug 2016Disposed Off
A.V. Subbaiah Vs Depot Manager, APSRTC
Andhra Pradesh High Court · (2016) 6 ALT 558 : (2017) 1 AndhLD 284 : (2017) 2 CLR 433
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 162 of 1,770
High Courts17 Aug 2016Disposed Off
APSRTC Vs Lal Mohammed
Andhra Pradesh High Court · (2017) 1 ALT 158 : (2017) 1 AndhLD 374
High Courts17 Aug 2016Disposed Off
Paladugu Ratna Kumar and Others - Petitioners @HASH Tatineni Vijaya Saradhi and Others
Andhra Pradesh High Court · (2016) 3 ALTCrl 216 : (2016) 2 AndhLDCriminal 969
Criminal Procedure Code, 1973 (CrPC) - Section 319
High Courts17 Aug 2016Dismissed
Irukula Lalitha Devi and another - Petitioners @HASH Ramini Ramappa and Another
Andhra Pradesh High Court · (2016) AIR(Hyderabad) 206 : (2017) 3 ALT 151 : (2016) 6 AndhLD 690 : (2017) 1 CivilLJ 611
Civil Procedure Code, 1908 (CPC) - Section 38, Section 39
High Courts17 Aug 2016Disposed Off
L. Yashwanth Rao Vs L. Anil Kumar
Andhra Pradesh High Court · (2017) 1 AndhLD 65
High Courts17 Aug 2016Allowed
Syed Jahangir Vs District Collector
Andhra Pradesh High Court · (2016) 6 AndhLD 352
High Courts16 Aug 2016Allowed
Middela Parvaiah - Appellant @HASH The State of A.P. rep., by its Public Prosecutor, High Court of A.P., Hyderabad
Andhra Pradesh High Court · (2016) 3 ALTCrl 373 : (2017) 1 AndhLDCriminal 769
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302
High Courts16 Aug 2016Disposed Off
K. Sowmya - Petitioner @HASH The Regional Passport Officer, Secunderabad
Andhra Pradesh High Court · (2017) 1 AICLR 858 : (2016) 6 ALT 327 : (2016) 2 AndhLDCriminal 998
Constitution of India, 1950 - Article 226Passports Act, 1967 - Section 10(3)(b)
High Courts12 Aug 2016Dismissed
Santhosh Kumar Agarwal Vs Devender Kumar
Andhra Pradesh High Court · (2017) 2 AndhLD 503
High Courts12 Aug 2016Disposed off
Saint Francis Integrated English Medium School Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2017) 1 ALT 40
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 - Section 5(b)Constitution of India, 1950 - Article 226
High Courts12 Aug 2016Disposed Off
M. Baquer Vs Union Bank of India
Andhra Pradesh High Court · (2016) 6 ALT 531
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Constitution of India, 1950 - Article 227Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 34
High Courts11 Aug 2016Allowed
Mustigulla @ Namaswamy Hemanth Kumar - Appellant @HASH M/s. Abhaya Infrastructures Private Limited and 89 Others
Andhra Pradesh High Court · (2017) 170 AIC 728 : (2016) 6 ALT 244 : (2016) 6 AndhLD 598 : (2017) 1 CivilLJ 764 : (2017) 2 HLT 1 : (2017) 1 ICC 503
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 96
High Courts11 Aug 2016Disposed Off
Miriyala Priya Darshini Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2016) 6 ALT 30 : (2016) 6 AndhLD 332
High Courts11 Aug 2016Disposed Off
K. Chandra Sekhara Rao Vs District Collector
Andhra Pradesh High Court · (2016) 6 ALT 360 : (2016) 6 AndhLD 272
High Courts10 Aug 2016Disposed Off
Sanaka Kiran Kumar - Petitioner @HASH Thadikonda Krishna Murthy and another
Andhra Pradesh High Court · (2017) 3 ALT 164 : (2016) 6 AndhLD 700 : (2017) 1 CivilLJ 698 : (2017) 1 ICC 531
High Courts10 Aug 2016Disposed Off
Telangana State Civil Supplies Corpn. Ltd. Vs Karur Vyshya Bank Ltd.
Andhra Pradesh High Court · (2016) 6 ALT 457 : (2017) 1 AndhLD 245
Andhra Pradesh Revenue Recovery Act, 1864 - Section 2Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 14
High Courts09 Aug 2016Disposed Off
P.M. Deendayal Vs The Vice-Chairman & Managing Director, APSRTC
Andhra Pradesh High Court · (2016) 6 ALT 734 : (2017) 1 AndhLD 330
High Courts09 Aug 2016Dismissed
Bilquis Jahan Begum Vs Mohd. Shahed
Andhra Pradesh High Court · (2017) 170 AIC 725 : (2016) 6 ALT 676 : (2017) 1 AndhLD 74
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10Land Acquisition Act, 1894 - Section 18, Section 30
High Courts09 Aug 2016Disposed Off
Achuri Narayana (Died) Vs Mamidi Eshwaraiah
Andhra Pradesh High Court · (2017) 171 AIC 657 : (2017) 1 ALT 211 : (2017) 1 AndhLD 207 : (2017) 2 ICC 269
Civil Procedure Code, 1908 (CPC) - Section 73
High Courts09 Aug 2016Dismissed
Paruchuri Adi Lakshmi and two Others - Petitioners @HASH Paruchuri Nagendramma and six Others
Andhra Pradesh High Court · (2016) 6 AndhLD 581 : (2017) 1 CivilLJ 619 : (2017) 1 ICC 500