High Courts09 Aug 2016Disposed Off
Chikkala Ramulu - Petitioner @HASH Smt. Vaddadi Atchiyamma and Others
Andhra Pradesh High Court · (2017) 3 ALT 716 : (2016) 6 AndhLD 583 : (2017) 1 CivilLJ 633
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 163 of 1,770
High Courts09 Aug 2016Disposed Off
Gurram Anjeswar Vs S. Nagalaxmi
Andhra Pradesh High Court · (2016) 6 AndhLD 203
High Courts08 Aug 2016Dismissed
Jagdamba Phosphate, Kota, Rajasthan, reptd by its Director Raghunath Prasadji Goel - Appellant @HASH Coromandel International Ltd., Secunderabad, reptd by its Vice-President Legal P. Vardharajan
Andhra Pradesh High Court · (2016) 6 ALT 537 : (2016) 6 AndhLD 491 : (2017) 1 CivCC 413 : (2017) 1 ICC 240
High Courts05 Aug 2016Disposed Off
M/s. Margadarsi Chit Fund Limited Vs Kanupuru Hari Kumar Reddy
Andhra Pradesh High Court · (2017) 170 AIC 735 : (2016) 6 ALT 731
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 37, Order 21 Rule 38Contract Act, 1872 - Section 124, Section 126
High Courts05 Aug 2016Dismissed
Rachakonda Vijaya Sri Vs Gonuguntla Venkateswarlu (died)
Andhra Pradesh High Court · (2017) 1 HLT 860
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 90
High Courts05 Aug 2016Dismissed
M/s. Convergys Corporation, USA Vs Mr. Sreenivasu Ruttala
Andhra Pradesh High Court · (2017) 3 ALT 131 : (2016) 5 AndhLD 628 : (2017) 1 CivilLJ 45 : (2016) 4 ICC 839
High Courts05 Aug 2016Disposed Off
B. Nethaji Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2016) 6 ALT 604 : (2016) 6 AndhLD 586
Constitution of India, 1950 - Article 226
High Courts05 Aug 2016Allowed
G. Priyanka - Petitioner @HASH State of Andhra Pradesh, Rep. by its Principal Secretary, Higher (Technical) Education Department, Secretariat, Hyderabad, and Others
Andhra Pradesh High Court · (2016) 6 ALT 343 : (2016) 6 AndhLD 703 : (2017) LIC 551
Constitution of India, 1950 - Article 226
High Courts05 Aug 2016Dismissed
C. Nagarathanamma Vs V. Parameshwari
Andhra Pradesh High Court · (2016) 6 AndhLD 268
High Courts04 Aug 2016Dismissed
Mekala Satyanarayana - Petitioner @HASH Angadala Veera Raju and Others
Andhra Pradesh High Court · (2016) 6 AndhLD 628
High Courts04 Aug 2016Disposed Off
Union of India, rep. by its Secretary, Ministry of Food and Agriculture, New Delhi and Others - Petitioners @HASH P.S.R. Kumar Sinha and another
Andhra Pradesh High Court · (2016) 6 ALT 335 : (2017) 1 AndhLD 557
Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
High Courts03 Aug 2016Disposed Off
T. Rama Krishna Vs Valluri Babu Rao
Andhra Pradesh High Court · (2017) 1 AndhLD 453 : (2017) 1 AnWR 1 : (2017) 1 TAC 139
High Courts03 Aug 2016Disposed Off
N. Mahalakshmi Vs Principal Secretary (LA)
Andhra Pradesh High Court · (2016) 6 ALT 727
Constitution of India, 1950 - Article 226
High Courts02 Aug 2016Disposed Off
M/s. Anand Paraboiled Rice Mill (P) Limited Vs G. Yadaiah
Andhra Pradesh High Court · (2017) 3 ALT 764 : (2016) 6 AndhLD 82
High Courts02 Aug 2016Disposed Off
Peddireddigari Ramachandra Reddy Vs Madiraju Venkata Ramana Raju
Andhra Pradesh High Court · (2016) 5 ALT 655 : (2016) 6 AndhLD 299
High Courts01 Aug 2016Disposed Off
P.L.V. Prasad Vs J. Koteshwar Rao
Andhra Pradesh High Court · (2017) 3 AndhLD 640
High Courts01 Aug 2016Disposed Off
Sk. Chotee Bee and another - Petitioners @HASH Sk. Sujana
Andhra Pradesh High Court · (2017) 3 ALT 670 : (2016) 6 AndhLD 693 : (2017) 1 CivilLJ 678 : (2017) 1 ICC 545
High Courts01 Aug 2016Dismissed
Shyam Ferro Alloys Ltd. Vs Asstt. C.C. (APPG), Visakhapatnam
Andhra Pradesh High Court · (2017) 2 ALT 403 : (2016) 340 ELT 488
High Courts01 Aug 2016Dismissed
B. Sreenivasulu Vs B. Kusuma Kumari
Andhra Pradesh High Court · (2016) 6 AndhLD 120
High Courts29 Jul 2016Disposed Off
M/s Kusuma Marketting Vs Shafeequnnisa
Andhra Pradesh High Court · (2017) 1 HLT 174
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17