High Courts14 Jul 2016Dismissed
Putta Siva Rama Krishna Vs State of A.P.
Andhra Pradesh High Court · (2017) 1 AndhLD 327 : (2016) LIC 4592
Administrative Tribunals Act, 1985 - Section 24
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 165 of 1,770
High Courts14 Jul 2016Allowed
T.R. Chitti Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2016) 6 AndhLD 216
High Courts13 Jul 2016Disposed Off
Posina Sri Satviki Vs State of Telangana
Andhra Pradesh High Court · (2016) 5 ALT 534 : (2017) 1 AndhLD 32
Constitution of India, 1950 — Article 226
High Courts12 Jul 2016Disposed Off
Karumanchi Venkaiah and 2 Others - Appellants @HASH State of Andhra Pradesh rep. by Secretary Law, Secretariat, Hyderabad and 7 Others
Andhra Pradesh High Court · (2016) 6 ALT 186 : (2016) 6 AndhLD 618 : (2017) 1 ICC 524
Constitution of India, 1950 - Article 226
High Courts12 Jul 2016Disposed Off
B. Vijay Kumar Reddy Vs State of Telangana
Andhra Pradesh High Court · (2017) AIR(Hyderabad) 63 : (2016) 6 AndhLD 86
High Courts12 Jul 2016Allowed
Laxmi Priya Rice Mill, Guntur District Vs State Bank of Hyderabad
Andhra Pradesh High Court · (2016) 6 AndhLD 239 : (2017) 1 DRTC 637
High Courts12 Jul 2016Disposed Off
Renu Kumar Bagalkoti Vs State of Telangana
Andhra Pradesh High Court · (2016) 6 ALT 549 : (2016) 3 ALTCrl 409 : (2016) 2 AndhLDCriminal 966
Constitution of India, 1950 - Article 226
High Courts11 Jul 2016Disposed Off
Chief Manager/Auth. Officer, Bank of India Vs Debts Recovery Tribunal
Andhra Pradesh High Court · (2017) 2 ALT 384
Constitution of India, 1950 - Article 226
High Courts11 Jul 2016Dismissed
Mundladinne Gopal Reddy Vs P. Ramachandra Reddy
Andhra Pradesh High Court · (2017) 169 AIC 733 : (2016) 5 ALT 728 : (2016) 6 AndhLD 124 : (2016) 4 CivCC 599 : (2017) 1 ICC 114
High Courts11 Jul 2016Dismissed
V. Krishnamachari Vs A. Nataraja Achari
Andhra Pradesh High Court · (2016) 5 ALT 712 : (2016) 6 AndhLD 109
High Courts09 Jul 2016Dismissed
P.S.R. Yethiraj - Appellant @HASH P.S.R. Rama Rao
Andhra Pradesh High Court · (2016) 6 ALT 398 : (2017) 2 AndhLD 94
Bar Council of India Rules, 1975 - Rule 47Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 115
High Courts08 Jul 2016Dismissed
Cheela Narayanarao Vs R. Ajay Kumar
Andhra Pradesh High Court · (2016) 6 AndhLD 150
High Courts05 Jul 2016Dismissed
Smt. B. Manjula Vs State of Telangana
Andhra Pradesh High Court · (2017) 1 ALTCrl 41 : (2017) 1 AndhLDCriminal 218 : (2016) CriLJ 5068 : (2017) 1 HLT(Crl) 337
Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 2Constitution of India, 1950 - Article 22(4), Article 226
High Courts04 Jul 2016Allowed
Subramanyam @ Gangadharam @ Gangappa Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2016) 3 ALTCrl 489
Evidence Act, 1872 - Section 8Penal Code, 1860 (IPC) - Section 302, Section 382
High Courts04 Jul 2016Allowed
Bhargavi Real Estate Private Limited Vs Kolanu Janardhana Reddy
Andhra Pradesh High Court · (2016) 5 ALT 585 : (2016) 6 AndhLD 10 : (2017) 1 ICC 227
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14A
High Courts04 Jul 2016Disposed Off
Indarapu Pochaiah Vs State of Telangana
Andhra Pradesh High Court · (2016) 6 AndhLD 1
High Courts01 Jul 2016Allowed
New India Assurance Company Limited - Appellant @HASH G. Hanamanth Reddy (died) and Others
Andhra Pradesh High Court · (2016) 5 ALT 814 : (2017) 1 AndhLD 217 : (2016) 2 AnWR 447
Motor Vehicles Act, 1988 - Section 163-A, Section 166
High Courts01 Jul 2016Disposed Off
Velamati Chandrasekhara Janardan Rao - Petitioner @HASH M/s. Sree Raja Rajeswari Paper Mills Limited and another
Andhra Pradesh High Court · (2016) 6 ALT 95 : (2017) 3 AndhLD 299
Companies Act, 1956 - Section 560(6)
High Courts30 Jun 2016Disposed Off
Goraparthi Suryakantham Vs Gonnuri Suramma
Andhra Pradesh High Court · (2017) 2 HLT 8
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts30 Jun 2016Disposed Off
T. Somaiah Vs The State of Telangana
Andhra Pradesh High Court · (2016) 6 AndhLD 21