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Andhra Pradesh High Court judgments

35,381 judgments · page 160 of 1,770

High Courts12 Sept 2016Disposed Off

Syed Sadullah Hussaini Vs Syed Waliullah

Andhra Pradesh High Court · (2017) 1 ALT 553 : (2017) 2 CivCC 121

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 151Constitution of India, 1950 - Article 227
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High Courts09 Sept 2016Disposed Off

Meenugu Mallaiah Vs Ananthula Rajaiah

Andhra Pradesh High Court · (2017) 1 AndhLD 457 : (2017) 1 HLT 117

Evidence Act, 1872 - Section 100Specific Relief Act, 1963 - Section 34, Section 34, Section 39, Section 41(h)Transfer of Property Act, 1882 - Section 53A
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High Courts09 Sept 2016Disposed Off

A.K. Saravanan, S/o. Late A.K. Kandaswamy, aged 39 years, R/o. C/o. Devi Farms, Kunathur Pudur Post, S S Kulam (via) Karuvalur Road, Coimbatore 641017, Tamilnadu State - Petitioner @HASH Surender Singh S/o. Vikram Singh, Aged about 71 years, R/o. Puttapar

Andhra Pradesh High Court · (2017) 169 AIC 720 : (2016) 6 ALT 283 : (2016) 6 AndhLD 487 : (2017) 1 ICC 236

Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5, Section 136Constitution of India, 1950 - Article 227
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High Courts08 Sept 2016Dismissed

M.B. Chander S/o M. Bhadraiah Aged about 65 years, Occ Business R/o Plot No.54-C, Jubilee Hills, Film Nagar Road No.1, Hyderabad and two Others - Petitioners @HASH M/s Balakrishna Rao Charitable Trust Its office at D.No.3-6-293/2/D, Hyderguda Hyderabad-29

Andhra Pradesh High Court · (2016) 6 ALT 1 : (2017) 3 AndhLD 68

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 - Section 11(3)Civil Procedure Code, 1908 (CPC) - Order 15-A, Rule 2Constitution of India, 1950 - Article 227
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