High Courts13 Oct 2016Disposed Off
Gulnar Gulabi Vs Tasneem Sulthana
Andhra Pradesh High Court · (2017) AIRCC 1408 : (2017) 1 ALT 585 : (2017) 1 AndhLD 670 : (2017) 2 CivCC 196
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 158 of 1,770
High Courts13 Oct 2016Dismissed
Essar Steel Vs Central Board Of Excise
Andhra Pradesh High Court · (2017) 345 ELT 625
High Courts13 Oct 2016Disposed Off
State of Telangana Vs P. Padmaja Rani
Andhra Pradesh High Court · (2016) 6 ALT 543
High Courts30 Sept 2016Disposed Off
J.U.M. Rao Vs A.P.S.R.T.C.
Andhra Pradesh High Court · (2017) 1 ALT 102
Andhra Pradesh State Road Transport Corporation Employees (Service) Regulations, 1964 - Regulation 19 (2)(b)
High Courts30 Sept 2016Dismissed
Mahender Kumar Gandhi Vs Bindesh Kamdar
Andhra Pradesh High Court · (2017) 1 ALT 79
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 - Section 4, Section 5(1)
High Courts30 Sept 2016Disposed Off
K. Rajeswara Rao Vs Andhra Pradesh State Road
Andhra Pradesh High Court · (2017) 1 ALT 327 : (2017) 2 AndhLD 334
Constitution of India, 1950 - Article 226
High Courts29 Sept 2016Disposed Off
Sudalagunta Sugar Limited Vs Joint Collector
Andhra Pradesh High Court · (2017) 1 ALT 499 : (2017) 2 AndhLD 529
Andhra Pradesh Assigned Lands (Prohibition of Transfer) Act, 1977 - Section 4Andhra Pradesh Assigned Lands (Prohibition of Transfer) Rules, 1977 - Rule 3Constitution of India, 1950 - Article 226
High Courts29 Sept 2016Dismissed
Sri Kathi Narsinga Rao Vs Kodi Supriya
Andhra Pradesh High Court · (2017) 1 AndhLD 626 : (2017) 2 ICC 615
High Courts29 Sept 2016Disposed Off
Bangaru Krishnarjuna Vs Dasari Atchutamba
Andhra Pradesh High Court · (2017) 1 AndhLD 576 : (2017) 2 ICC 384
High Courts27 Sept 2016Allowed
Noundru Venkata Lakshmi Vijaya Kumari Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · (2017) 1 ALT 11 : (2017) 1 AndhLD 420
Andhra Pradesh Scheduled Areas Land Transfer Regulations, 1959 - Section 6
High Courts27 Sept 2016Dismissed
Anitha Mohan Waghmare Vs IV Addl. Metropolitan Magistrate
Andhra Pradesh High Court · (2017) 1 ALTCrl 14 : (2017) 1 AndhLDCriminal 700 : (2017) 1 Crimes 694 : (2017) 1 HLT(Crl) 280
Constitution of India, 1950 - Article 226Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b), Section 36A
High Courts27 Sept 2016Dismissed
Neram Chinnabbai Vs State of A.P.
Andhra Pradesh High Court · (2017) 2 ALTCrl 29
Penal Code, 1860 (IPC) - Section 302
High Courts26 Sept 2016Disposed Off
Mr. Yerranagari Santosh Reddy Vs State of Telangana
Andhra Pradesh High Court · (2017) 1 ALTCrl 27 : (2017) 1 AndhLD 399
Constitution of India, 1950 - Article 19, Article 21Criminal Procedure Code, 1973 (CrPC) - Section 144
High Courts26 Sept 2016Disposed Off
Raghupathi Venkata Ratnam Vs Karri Veera Swami
Andhra Pradesh High Court · (2017) 1 ALT 139 : (2017) 1 AndhLD 276 : (2017) 1 HLT 179 : (2017) 1 HLT 156
Specific Relief Act, 1963 - Section 16(c), Section 19(e)
High Courts26 Sept 2016Disposed Off
State of Telangana Vs M/s. Sri Venkateswara Industries
Andhra Pradesh High Court · (2017) 1 ALT 47
Constitution of India, 1950 - Article 14, Article 19(1)(g), Article 226, Article 227
High Courts26 Sept 2016Disposed Off
Institute of Chartered Accountants of India Vs Mukesh Gang
Andhra Pradesh High Court · (2016) 6 ALT 606 : (2017) 244 Taxman 59
Chartered Accountants Act, 1949 - Section 21, Section 21(5), Section 21(6), Section 22Chartered Accountants Regulations, 1988 - Regulation 12(6)(S), Regulation 12(7), Regulation 13
High Courts23 Sept 2016Disposed Off
Adaka Peda Anjaiah Vs Yanamadala Seshaiah
Andhra Pradesh High Court · (2017) 1 AndhLD 570
High Courts23 Sept 2016Disposed Off
The All India Council for Technical Education, 7th Floor Chandralok Building, Janpath, New Delhi, Rep. by its Member Secretary, and another - Petitioners @HASH Harshith Educational Society, Plot No. 120, Pipeline Road, Kamalaprasanna Nagar, Near Allwyn Co
Andhra Pradesh High Court · (2016) 5 ALT 700
High Courts22 Sept 2016Disposed Off
Syed Jaffer Ali Han Abedi Vs Principal Commissioner of Customs
Andhra Pradesh High Court · (2017) 1 ALTCrl 409
Constitution of India, 1950 - Article 226Customs Act, 1962 - Section 107
High Courts22 Sept 2016Disposed Off
Venne Mohan Reddy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2017) 1 ALTCrl 168 : (2017) 1 HLT(Crl) 334
Penal Code, 1860 (IPC) - Section 376