High Courts21 Sept 2016Disposed Off
Kandula Yamini Saraswathi Vs Union of India
Andhra Pradesh High Court · (2017) 2 ALT 101
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 159 of 1,770
High Courts21 Sept 2016Dismissed
N. Sai Harishitha Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2017) 1 ALT 278 : (2017) 2 AndhLD 427
High Courts21 Sept 2016Disposed Off
Anumula Revanth Reddy Vs Secretary, Legislature Secretariat of the State of T.S.
Andhra Pradesh High Court · (2017) 3 ALT 192
High Courts21 Sept 2016Disposed Off
Reliance Nippan Life Asset Management Ltd. Vs Turbomachinery Engg. Ind. Ltd.
Andhra Pradesh High Court · (2017) 3 AndhLD 545
High Courts20 Sept 2016Allowed
M/s. Shriram Chits Private Limited Vs B. Durgaprasad Rao
Andhra Pradesh High Court · (2017) 172 AIC 308 : (2017) 1 ALT 8 : (2017) 1 AndhLD 563
Chit Funds Act, 1982 - Section 69, Section 70, Section 71Civil Procedure Code, 1908 (CPC) - Order 21 Rule 26
High Courts20 Sept 2016Dismissed
A. Rajesh Goud Vs State of A.P.
Andhra Pradesh High Court · (2016) 3 ALTCrl 350 : (2017) 1 AndhLDCriminal 460 : (2017) 1 Crimes 200
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304B
High Courts19 Sept 2016Disposed Off
V.S. Prasad Masanam Vs Acharya N.G. Ranga Agricultural University
Andhra Pradesh High Court · (2016) 6 ALT 443 : (2017) 1 AndhLD 348
Constitution of India, 1950 - Article 226
High Courts19 Sept 2016Partly Allowed
Sami Ateeq Ahmed Vs Mohammed Rafiq Khan
Andhra Pradesh High Court · (2016) 6 AndhLD 140 : (2017) 1 ICC 118
High Courts17 Sept 2016Dismissed
R. Deepthi Vs R. Vijay Kumar
Andhra Pradesh High Court · (2017) 1 AndhLD 248 : (2017) 1 HLT 862
High Courts17 Sept 2016Dismissed
L. Prasad Vs M/s. A.P. Velama Association
Andhra Pradesh High Court · (2017) 1 AndhLD 312
High Courts17 Sept 2016Disposed Off
State of Andhra Pradesh Vs M/s. Maheswari Minerals
Andhra Pradesh High Court · (2016) 6 ALT 460 : (2017) 1 AndhLD 380
High Courts16 Sept 2016Disposed Off
Lokesh Foundaries Pvt Ltd. Vs Varun Motors
Andhra Pradesh High Court · (2017) 3 ALT 708 : (2017) 2 AndhLD 658
High Courts16 Sept 2016Disposed Off
Raj Kumar Malpani Vs Durganagar Colony Welfare Association
Andhra Pradesh High Court · (2017) 1 ALT 1 : (2017) 1 AndhLD 229
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 3
High Courts16 Sept 2016Disposed Off
Apoorva College of Education B.Ed. Vs State of Telangana
Andhra Pradesh High Court · (2016) 5 ALT 599
National Council for Teacher Education Act, 1993 — Section 14(6), 16
High Courts16 Sept 2016Allowed
Bhaskara Govindu and another - Petitioners @HASH State of Andhra Pradesh
Andhra Pradesh High Court · (2017) 1 AICLR 737 : (2016) 3 ALTCrl 477 : (2016) 2 AndhLDCriminal 961
High Courts15 Sept 2016Disposed Off
Arvind Gopal Krishna Chawda Vs Sunitha Gopal Chawda
Andhra Pradesh High Court · (2016) 3 ALTCrl 393
Criminal Procedure Code, 1973 (CrPC) - Section 173(8)
High Courts15 Sept 2016Allowed
Chilla Rambabu Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2017) 1 ALTCrl 182 : (2017) 1 AndhLDCriminal 564
Penal Code, 1860 (IPC) - Section 302
High Courts15 Sept 2016Allowed
Velaga Venktesh - Petitioner @HASH Public Prosecutor, Hyderabad and another
Andhra Pradesh High Court · (2016) 3 ALTCrl 223
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 376
High Courts14 Sept 2016Disposed Off
Gade Basaveswara Rao Vs Government of A.P.
Andhra Pradesh High Court · (2016) 6 ALT 508
Constitution of India, 1950 - Article 43
High Courts14 Sept 2016Dismissed
Nafees Sultana Vs Authorised Officer/General Manager
Andhra Pradesh High Court · (2016) 6 ALT 500 : (2017) 1 AndhLD 225 : (2017) 2 BC 443
Constitution of India, 1950 - Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 37