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Andhra Pradesh High Court judgments

35,381 judgments · page 156 of 1,770

High Courts07 Nov 2016Allowed

State Vs Saddam Hossain

Andhra Pradesh High Court · (2017) 1 ALTCrl 232 : (2017) 1 HLT(Crl) 25

Criminal Procedure Code, 1973 (CrPC) - Section 439Unlawful Activities (Prevention) Act, 1967 - Section 43(D)(5)
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High Courts02 Nov 2016Disposed Off

Patnala Kalyanani Vs State of A.P.

Andhra Pradesh High Court · (2017) 1 ALTCrl 214 : (2017) 1 AndhLDCriminal 587

Criminal Procedure Code, 1973 (CrPC) - Section 437, Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c)
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High Courts01 Nov 2016Allowed

Thangavel Ravi Vs State of A.P.

Andhra Pradesh High Court · (2016) 3 ALTCrl 343 : (2017) 1 AndhLDCriminal 449

Andhra Pradesh Forest (Amendment) Act, 2016 — Section 20(1)(A), 20(1)(c), 36(a)Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 437, 439Penal Code, 1860 (IPC) — Section 307, 379
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High Courts27 Oct 2016Disposed Off

Choudhari Palkaji Vs Rukmini Devi

Andhra Pradesh High Court · (2017) 1 ALT 563 : (2017) 3 AndhLD 15

Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 - Section 2(o), Section 47(1)Civil Procedure Code, 1908 (CPC) - Section 100Constitution of India, 1950 - Article 226
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