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Andhra Pradesh High Court judgments

35,381 judgments · page 154 of 1,770

High Courts30 Nov 2016Disposed Off

R. Suresh Babu Vs G. Rajalingam

Andhra Pradesh High Court · (2017) AIRCC 1426 : (2017) 1 ALT 668 : (2017) 2 AndhLD 282 : (2017) 1 HLT 440

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Section 151Constitution of India, 1950 - Article 227Registration Act, 1908 - Section 17(1)(g)
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High Courts30 Nov 2016Dismissed

Kurapati Steevan Vs Union of India

Andhra Pradesh High Court · (2017) 1 ALT 275 : (2017) 2 AndhLD 13 : (2017) 1 HLT 175 : (2017) 2 ICC 275

Contempt of Courts Act, 1971 - Section 19Letters Patent Appeal - Clause 15
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High Courts23 Nov 2016Allowed

Hamidan Vs State of Telangana

Andhra Pradesh High Court · (2017) 1 ALTCrl 219 : (2017) 1 AndhLDCriminal 802

Andhra Pradesh Prevention of Dangerous Activities of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders and Land Grabbers Act, 1986 - Section 3
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High Courts21 Nov 2016Dismissed

Ramesh Gaikwad Vs N.S. Prakasam

Andhra Pradesh High Court · (2017) 2 ALT 43 : (2017) 2 AndhLD 444

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 35, Order 21 Rule 95Specific Relief Act, 1963 - Section 22
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High Courts18 Nov 2016Disposed Off

Mohd. Anwar Hussain Vs P. Naresh Kumar

Andhra Pradesh High Court · (2017) 1 HLT 94

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 - Section 10(2)(i), Section 10(2)(v), Section 10(3)(iii)(a), Section 10(3)(iii)(b), Section 22
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