High Courts13 Dec 2016Disposed Off
The United India Insurance Company Limited Vs Bathina Ramanamma
Andhra Pradesh High Court · (2017) 2 ACC 693 : (2017) 3 AndhLD 238 : (2017) 1 HLT 632
Motor Vehicles Act, 1988 - Section 163-A
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 153 of 1,770
High Courts13 Dec 2016Disposed Off
Arvind Kumar Goel Vs The Sub Divisional Co-operative Officer/Arbitrator
Andhra Pradesh High Court · (2017) 2 ALT 576 : (2017) 1 HLT 844
Andhra Pradesh Co-operative Societies Act, 1964 - Section 78Civil Procedure Code, 1908 (CPC) - Order 47Constitution of India, 1950 - Article 226
High Courts09 Dec 2016Disposed Off
S.K. Pushpalatha Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2017) 2 ALT 120 : (2017) 1 HLT 662
Hyderabad Municipal Corporation Act, 1955 - Section 90, Section 91Hyderabad Municipal Corporation Rules - Rule 4, Rule 5
High Courts09 Dec 2016Disposed Off
Mohammed Ghouse Mohiuddin Vs Syed Ismail Mohammed Shah
Andhra Pradesh High Court · (2017) 1 ALT 779 : (2017) 1 AndhLD 482
High Courts09 Dec 2016Disposed Off
K. Vinay Kumar Vs State of Telangana
Andhra Pradesh High Court · (2017) 1 ALTCrl 413 : (2017) 1 AndhLDCriminal 784
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 354, Section 366, Section 420
High Courts09 Dec 2016Disposed Off
Vyasashramam Amanduru Village Vs Chundru Booshana Kumari
Andhra Pradesh High Court · (2017) 171 AIC 663 : (2017) 1 ALT 299 : (2017) 1 CivCC 594 : (2017) 2 ICC 48
Stamp Act, 1899 - Section 2Transfer of Property Act, 1882 - Section 5
High Courts08 Dec 2016Disposed Off
R. Srinivasa Rao Vs The Union of India
Andhra Pradesh High Court · (2017) 2 ALT 458 : (2017) 1 HLT 659
Constitution of India, 1950 - Article 19(1)(g)
High Courts08 Dec 2016Disposed Off
P. Jhon Brittio Vs Potluri Srinivas Chaowdary
Andhra Pradesh High Court · (2017) 2 ALT 468
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 151
High Courts07 Dec 2016Disposed Off
Ratnam Sundara Raju Vs Sri Raja Rajeswari Ammavari Devastanam
Andhra Pradesh High Court · (2017) 2 ALT 475 : (2017) 2 AndhLD 746
High Courts07 Dec 2016Disposed Off
P. Padmanabhaiah Vs G. Srinivasa Rao
Andhra Pradesh High Court · (2017) 173 AIC 697 : (2017) 1 ALT 710 : (2017) 2 AndhLD 368 : (2017) 2 CivCC 131 : (2017) 1 HLT 715
Evidence Act, 1872 - Section 45
High Courts06 Dec 2016Disposed Off
M/s. Shivam Smelters (P) Ltd. Vs Recovery Officer, Employees P.F. Organisation
Andhra Pradesh High Court · (2017) 2 ALT 78 : (2017) 3 AndhLD 6 : (2017) 2 CLR 139 : (2017) 153 FLR 638 : (2017) 1 HLT 686
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 11, Section 17B
High Courts06 Dec 2016Disposed Off
Poluru Sreenivasulu Vs Gajulu Sravan Kumar
Andhra Pradesh High Court · (2017) 2 ALT 414
Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 45
High Courts05 Dec 2016Disposed Off
Venati Sujathamma Vs The Andhra Pradesh Wakf Board
Andhra Pradesh High Court · (2017) 1 ALT 690 : (2017) 2 AndhLD 223 : (2017) 1 HLT 720
Constitution of India, 1950 - Article 226Waqf Act, 1995 - Section 54(3), Section 55
High Courts05 Dec 2016Dismissed
Kota Lakshmi Kumari Vs K. Siva Sankara Kumari
Andhra Pradesh High Court · (2017) 172 AIC 301 : (2017) 1 ALT 201 : (2017) 2 AndhLD 198
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34
High Courts02 Dec 2016Disposed Off
R.S.R. Anjaneya Sarma Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (2017) 2 ALT 52
High Courts02 Dec 2016Disposed Off
Galiveeti Sivarami Reddy Vs Kesarla Sreevalli
Andhra Pradesh High Court · (2017) 1 HLT 792
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14
High Courts02 Dec 2016Dismissed
M/s Sushee Ventures Private Limited Vs Rahul Agarwal
Andhra Pradesh High Court · (2017) 172 AIC 310 : (2017) 1 ALT 257 : (2017) 2 AndhLD 360 : (2017) 1 HLT 368
Arbitration and Conciliation Act, 1996 - Section 2(1)(e), Section 9Development Agreement-cum-General Power of Attorney - Clause 26
High Courts02 Dec 2016Disposed Off
M. Mallareddy Vs State of Andhra Pradesh
Andhra Pradesh High Court · (2017) 2 ALT 478 : (2017) 3 AndhLD 90 : (2017) 1 HLT 793
Constitution of India, 1950 - Article 226Notaries Act, 1952 - Section 5(2)Notaries Rules, 1956 - Rule 8(4-A)
High Courts02 Dec 2016Disposed Off
Chilukuri Padma Vs N. Sathyanarayana
Andhra Pradesh High Court · (2017) 1 AnWR 186
Motor Vehicles Act, 1988 - Section 163A, Section 166, Section 173
High Courts01 Dec 2016Disposed Off
Sunil Vs Union of India
Andhra Pradesh High Court · (2017) 2 ALT 11