High Courts05 Jan 2017Disposed Off
Dr. Talluri Satish Chandra Vs Thoram Venkateswara Rao
Andhra Pradesh High Court · (2017) 2 ALT 545 : (2017) 2 CivCC 543 : (2017) 1 HLT 775
Legal Services Authorities Act, 1987 - Section 21
COURT ARCHIVE
Andhra Pradesh High Court judgments
35,381 judgments · page 151 of 1,770
High Courts04 Jan 2017Disposed Off
Thota Muthyalu Vs Singareni Colleries Co. Ltd.
Andhra Pradesh High Court · (2017) 2 AndhLD 623
High Courts04 Jan 2017Disposed Off
Mahmood Bin Mohammed Vs The Government of Telangana
Andhra Pradesh High Court · (2017) 2 ALT 640 : (2017) 3 AndhLD 421
Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 4(1), Section 5A
High Courts03 Jan 2017Allowed
Hyderabad Metropolitan Development Authority (HMDA) Vs M/s Hotel Malligi Pvt. Ltd.
Andhra Pradesh High Court · (2017) AIR(Hyderabad) 40 : (2017) 1 ALT 807 : (2017) 2 AndhLD 476 : (2017) 1 HLT 337
Arbitration and Conciliation Act, 1996 - Section 9
High Courts03 Jan 2017Disposed Off
Smt. Karri Saritha Devi Vs Garapati Srimanarayana
Andhra Pradesh High Court · (2017) 1 HLT(Crl) 137
Evidence Act, 1872 - Section 45
High Courts03 Jan 2017Dismissed
Rangampeta Primary Agricultural Co-operative Society Limited Vs Budithi Nagabhushanam and others
Andhra Pradesh High Court · (2017) 01 AP CK 0004
Constitution of India, Article 14, Article 21 - Appointment of Commission to inquire into and report on the administration of autonomous districts and autonomous regions - Amendment of the Sched
High Courts03 Jan 2017Dismissed
K P SRINIVASA REDDY Vs S THIRUPAL REDDY & OTHERS
Andhra Pradesh High Court · (2017) 01 AP CK 0003
Code of Civil Procedure, 1908, Order 39Rule 1, Order 39Rule 2
High Courts03 Jan 2017Allowed
OM METALS DEVELOPERS PVT LTD Vs SUNITA PRASAD, SECBAD & OTHERS
Andhra Pradesh High Court · (2017) 01 AP CK 0002
Code of Civil Procedure, 1908, Order 43Rule 1, Order 9Rule 9
High Courts02 Jan 2017Dismissed
Smt. Syamala Raja Kumari Vs Alla Seetharavamma
Andhra Pradesh High Court · (2017) AIR(Hyderabad) 86 : (2017) 2 ALT 573 : (2017) 2 AndhLD 733 : (2017) 1 HLT 565
Transfer of Property Act, 1882 - Section 126
High Courts02 Jan 2017Allowed
KARUMANCHI SULOCHANA Vs STATE OF TELANGANA ,REP ,PP AND ANOTHER
Andhra Pradesh High Court · (2017) 01 AP CK 0001
Code of Criminal Procedure, 1973, Section 397, Section 401, Section 244, Section 245, Section 156(3) - Calling for records to exe
High Courts30 Dec 2016Dismissed
S. Panduranga Rao Vs Nizam''s Institute of Medical Sciences, Hyderabad
Andhra Pradesh High Court · (2017) 2 AndhLD 643
High Courts30 Dec 2016Disposed Off
Sama Jana Reddy and Jani Vs Muppa Narsimha Reddy
Andhra Pradesh High Court · (2017) 3 ALT 682 : (2017) 2 AndhLD 584
High Courts30 Dec 2016Disposed Off
ONGC Field Operators Union, East Godavari District Vs Oil and Natural Gas Corporation Limited
Andhra Pradesh High Court · (2017) 1 HLT 464
Constitution of India, 1950 - Article 12, Article 14, Article 16, Article 309, Article 315Industrial Disputes Act, 1947 - Section 10, Section 2(ra)
High Courts29 Dec 2016Disposed Off
C.S. Ravi Vs M. Jaya
Andhra Pradesh High Court · (2017) 1 AndhLDCriminal 455 : (2017) 1 HLT(Crl) 473
High Courts29 Dec 2016Disposed Off
Pallerla Srinivasa Reddy Vs Pallerla Subba Reddy
Andhra Pradesh High Court · (2017) 2 ALT 342 : (2017) 3 AndhLD 97 : (2017) 1 HLT 629
Civil Procedure Code, 1908 (CPC) - Section 24
High Courts29 Dec 2016Disposed Off
Kalangi Nageswara Rao Vs The State of Andhra Pradesh, Agriculture and Co-operation Department
Andhra Pradesh High Court · (2017) 2 ALT 606 : (2017) 3 AndhLD 118 : (2017) 1 HLT 839
Constitution of India, 1950 - Article 226Fertiliser (Control) Order, 1985 - Clause 8(3)
High Courts28 Dec 2016Disposed Off
C.S. Ravi Vs S. Mallamma
Andhra Pradesh High Court · (2017) 1 AndhLDCriminal 744 : (2017) 1 HLT(Crl) 149
Criminal Procedure Code, 1973 (CrPC) - Section 311
High Courts27 Dec 2016Disposed Off
Veerisetty Venkata Subba Rao Vs Bogala Gangadhara Reddy
Andhra Pradesh High Court · (2017) 2 ALT 336 : (2017) 3 AndhLD 11 : (2017) 2 CivCC 307 : (2017) 1 HLT 583
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts27 Dec 2016Disposed Off
N. Sanyasi Raju Vs Board of Diretprs
Andhra Pradesh High Court · (2017) 2 ALT 778
Constitution of India, 1950 - Article 226Hindustan Shipyard Officers Conduct, Discipline and Appeal Rules, 1978 - Rule 25(f), Rule 4, Rule 5
High Courts26 Dec 2016Disposed Off
Tatineni Subash Chandra Bose Vs Alla Satya Veera Pothuraju
Andhra Pradesh High Court · (2017) 1 HLT 725
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 54, Order 38 Rule 11ASuccession Act, 1925 - Section 63