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Andhra Pradesh High Court judgments

35,381 judgments · page 149 of 1,770

High Courts27 Jan 2017Dismissed

M/s. Exotic Granites Export Vs State of Telangana

Andhra Pradesh High Court · (2017) AIR(Hyderabad) 72 : (2017) 2 ALT 363 : (2017) 2 AndhLD 513 : (2017) 1 HLT 375

Andhra Pradesh Minor Mineral Concession Rules, 1966 - Rule 12(5)(b)Constitution of India, 1950 - Article 14, Article 19(1)(g)Forest (Conservation) Act, 1980 - Section 2(iii)
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High Courts27 Jan 2017

K.Lokaiah Vs R.Mani Raju

Andhra Pradesh High Court · (2017) 01 AP CK 0011

Motor Vehicles Act,1988, Section 163A, Section 163A, Section 166, Section 140, Section 140(4), Section 140(3), Section 163A(2)
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High Courts27 Jan 2017Allowed

ROOPA DEVI Vs SHISIR KUMAR

Andhra Pradesh High Court · (2017) 01 AP CK 0010

Code of Civil Procedure, 1908, Order 23Rule 1 -Code of Criminal Procedure, 1973, Section 125 - Order for maintenance of wives, children and parents
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High Courts25 Jan 2017Disposed Off

Gogireddy Anjireddy Vs State of A.P.

Andhra Pradesh High Court · (2017) 1 ALTCrl 269

Criminal Procedure Code, 1973 (CrPC) - Section 439(2)Penal Code, 1860 (IPC) - Section 147, Section 148, Section 307, Section 324, Section 509
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High Courts25 Jan 2017Disposed Off

Kurapati Ranga Raju Vs State of Telangana

Andhra Pradesh High Court · (2017) AIR(Hyderabad) 112 : (2017) 2 ALT 598 : (2017) 1 HLT 851

Andhra Pradesh Co-operative Societies Act, 1964 - Section 34-AAndhra Pradesh Co-operative Societies Rules, 1964 - Rule 24-AConstitution of India, 1950 - Article 226
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High Courts23 Jan 2017Disposed Off

Srinivas @ Pap. Vs State of Telangana

Andhra Pradesh High Court · (2017) 1 ALTCrl 317

Andhra Pradesh Prevention of Dangerous Activities Of Bootleggers, Dacoits, Drug Offenders, Goondas, Immoral Traffic Offenders And Land Grabbers Act, 1986 - Section 3
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