COURT ARCHIVE

Andhra Pradesh High Court judgments

34,882 judgments · page 1,562 of 1,745

High Courts10 Aug 1973Dismissed

Sri Lakshmi Satyanarayana Rice Mill and Others Vs The Agricultural Market Committee, Tenali and Another

Andhra Pradesh High Court · AIR 1975 AP 58

Agricultural Produce (Development and Warehousing) Corporations Act, 1956 — Section 1, 34, 9Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 1, 34, 7, 9Constitution of India, 1950 — Article 254

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High Courts07 Aug 1973

The Commissioner of Excise Board of Revenue, Andhra Pradesh, Hyderabad and Others Vs B. Bhogeswara Rao and Others

Andhra Pradesh High Court · AIR 1974 AP 92 : (1974) 1 AnWR 27

Andhra Pradesh Denatured Spirit and Denatured Spirituous Preparations Rules, 1971 — Rule 1, 12, 23Andhra Pradesh Excise Act, 1968 — Section 1, 72Constitution of India, 1950 — Article 14

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High Courts07 Aug 1973

Andhra Pradesh Wakf Board Vs Mohd. Hidyathulla

Andhra Pradesh High Court · AIR 1974 AP 287

Waqf Act, 1954 — Section 16, 43, 43

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High Courts06 Aug 1973

Madras Motor and General Insurance Co. Vs Katanreddi Subbareddy and Others

Andhra Pradesh High Court · AIR 1974 AP 310

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 43 Rule 2Motor Vehicles Act, 1939 — Section 110A, 110D

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High Courts06 Aug 1973

In Re: Indradatt Mishra

Andhra Pradesh High Court · (1974) CriLJ 994

Penal Code, 1860 (IPC) — Section 100, 162, 363, 366

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High Courts30 Jul 1973

Veeramachaneni Gangadhararao Vs Kanuri venkatgeswara Rao and Others

Andhra Pradesh High Court · AIR 1974 AP 289 : (1974) 1 APLJ 394

Civil Procedure Code Amendment Act, 1968 — Order 20 Rule 12

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High Courts26 Jul 1973Dismissed

Kandimalla Raghvaiah and Others Vs Government of India and Others

Andhra Pradesh High Court · (1985) 21 ELT 693

Central Excise Rules, 1944 — Rule 140, 143, 147, 149, 160

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High Courts25 Jul 1973

Nanda Kishore Vs The Transposr Commissioner, Andhra Pradesh and Another

Andhra Pradesh High Court · AIR 1974 AP 292

Motor Vehicles Act, 1939 — Section 27, 31, 35

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High Courts24 Jul 1973

P. Balarama Krishna Rao and Another Vs The Govt. of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1974 AP 294

Central Motor Vehicles Rules, 1989 — Rule 196Defence of India Act, 1971 — Section 6(4)Limitation Act, 1963 — Section 12

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High Courts24 Jul 1973

The Andhra Pradesh Agricultural University Vs Begari Sayanna Dies L.Rs. and Begari Gangamma and Others

Andhra Pradesh High Court · AIR 1974 AP 299 : (1974) 1 APLJ 69

Land Acquisition Act, 1974 — Section 18, 54

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High Courts23 Jul 1973

Teju Singh Vs Shanta Devi

Andhra Pradesh High Court · AIR 1974 AP 274

Trade and Merchandise Marks Act, 1958 — Section 27(2)

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High Courts19 Jul 1973

Mohd. Hameed Vs Collector, Hyderabad and Others

Andhra Pradesh High Court · AIR 1974 AP 119

Constitution of India, 1950 — Article 19(1), 226

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High Courts17 Jul 1973Dismissed

Life Insurance Corporation of India Per its Divisional Manager, Hyderabad Vs Shakuntala Bai

Andhra Pradesh High Court · AIR 1975 AP 68

Civil Procedure Code, 1908 (CPC) — Section 96Insurance Act, 1938 — Section 45

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High Courts17 Jul 1973

Sri Saibaba Rice and Groundnut Oil Mill Jaggayyapet Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1974 AP 282

Constitution of India, 1950 — Article 226

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High Courts17 Jul 1973

Srivenkateswara Constructions and Others Vs The Union of India

Andhra Pradesh High Court · AIR 1974 AP 278

Arbitration Act, 1940 — Section 30, 34

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High Courts11 Jul 1973

Progressive Engineering Co. Vs Income Tax Officer

Andhra Pradesh High Court · (1976) 105 ITR 226

Income Tax Act, 1961 — Section 139(1), 139(4), 147

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High Courts11 Jun 1973

Barium Chemicals Ltd. Vs Income Tax Officer

Andhra Pradesh High Court · (1975) 100 ITR 637

Income Tax Act, 1961 — Section 160, 163, 166, 174

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High Courts25 Apr 1973

Ganta Kondamma Vs Ganta Seethamma

Andhra Pradesh High Court · AIR 1973 AP 319 : (1973) 2 APLJ 115

Hindu Adoptions and Maintenance Act, 1956 — Section 25

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High Courts24 Apr 1973

P. Suryanarayana Raju Vs M.V. Ramadas and Others

Andhra Pradesh High Court · AIR 1974 AP 258

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 212Motor Vehicles Act, 1939 — Section 47(1)

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High Courts24 Apr 1973

B.N. Chobe Vs A. Chaffar Khan

Andhra Pradesh High Court · AIR 1973 AP 305 : (1973) 2 APLJ 1

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 15Hyderabad Small Causes Courts Act, 1330 — Section 9

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