High Courts16 Mar 1973
In the Matter of, S.R. Narsimlu and Another
Andhra Pradesh High Court · (1973) CriLJ 1481
Penal Code, 1860 (IPC) — Section 420
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,882 judgments · page 1,564 of 1,745
High Courts16 Mar 1973
Chinna Jeeyangar Mutt, Thirupathi Vs C.V. Purushotham and Others
Andhra Pradesh High Court · AIR 1974 AP 175
Limitation Act, 1908 — Article 134BLimitation Act, 1963 — Article 31, 96
High Courts14 Mar 1973
E. Venkat Reddy and Another Vs E. Yadgir Reddy and Others
Andhra Pradesh High Court · AIR 1973 AP 398
Stamp Act, 1899 — Section 35
High Courts12 Mar 1973Dismissed
Sri Lakshmi Venkateswara Trading Co. and Others Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1973) 2 APLJ 33 : (1974) 33 STC 192
Central Sales Tax Act, 1956 — Section 10, 5, 6, 8, 9Constitution of India, 1950 — Article 14, 141
High Courts12 Mar 1973
Ariyur Mohammed Habeebur Rahman and Others Vs Ansuri Varamma (died) and Another
Andhra Pradesh High Court · AIR 1974 AP 113
Arbitration Act, 1940 — Section 14, 17, 30, 39(1)Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1908 — Article 158
High Courts12 Mar 1973Allowed
R. Sreehari Rao L.D.C., C/o Agricultural Asst., Gadwal, Mahabubnagar Dist. Vs The Sub-Divisional Magistrate and Asst. Collector, Gadwal, Mahabubnagar Dist. and The State Govt. of A.P.
Andhra Pradesh High Court · (1973) 03 AP CK 0013
High Courts09 Mar 1973Allowed
D. Narayanaswamy and others Vs The Regional Transport Officers Ananthpur
Andhra Pradesh High Court · (1973) 03 AP CK 0022
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 11, 3, 3(2), 4
High Courts09 Mar 1973
Paleru Venkateswarlu and Others Vs Potina Venkateswarulu and Another
Andhra Pradesh High Court · AIR 1973 AP 264 : (1973) 1 APLJ 340
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 110, 36, 77Civil Procedure Code, 1908 (CPC) — Section 92, 93
High Courts08 Mar 1973
Kalkonda Pandu Rangaiah Vs Kalkonda Krishnaiah and Others
Andhra Pradesh High Court · AIR 1974 AP 201
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 152
High Courts07 Mar 1973
Central Ware - Housing Corporation, New Delhi Vs Central Bank of India Ltd., Hyderabad and Another
Andhra Pradesh High Court · AIR 1973 AP 387 : (1973) 2 APLJ 184
Civil Procedure Code, 1908 (CPC) — Section 20, 21Warehousing Corporations Act, 1962 — Section 3(2), 3(2)
High Courts07 Mar 1973
The Andhra Pradesh Chemicals and Fertilisers Mazdoor Sabha Vs The Hyderabad Chemicals and Fertilisers Ltd. and Others
Andhra Pradesh High Court · (1974) 2 LLJ 170
Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts06 Mar 1973
Commissioner of Income Tax Vs Koduri Papa Rao
Andhra Pradesh High Court · (1976) 102 ITR 834
Income Tax Act, 1922 — Section 28(1), 28(1)(c)
High Courts05 Mar 1973
V.S. Shankar and Others Vs Reserve Bank of India and Another
Andhra Pradesh High Court · (1974) 2 LLJ 410
Constitution of India, 1950 — Article 12, 14, 16, 226
High Courts01 Mar 1973
Commissioner of Income Tax Vs Amonbolu Rajiah
Andhra Pradesh High Court · (1976) 102 ITR 403
Income Tax Act, 1961 — Section 88
High Courts27 Feb 1973
P.B. Rammohanreddy and Another Vs Chintal Achaiah and Others
Andhra Pradesh High Court · AIR 1974 AP 185
Andhra Pradesh (Telangana Area) Civil Courts Act, 1954 — Section 11, 12Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 3, Order 7 Rule 10
High Courts20 Feb 1973
Rachapudi Subramanyam and Others Vs The District Collector and Others
Andhra Pradesh High Court · AIR 1974 AP 55
Evidence Act, 1872 — Section 115
High Courts17 Feb 1973
K.S. Lakshminarasimhachar and Another Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1974 AP 63
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 9Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 3
High Courts16 Feb 1973
Joint Director of Mines Safety Hyderabad Region, Hyderabad Vs The Tandur and Navandgi Stone Quarries (P) Ltd., Hyderabad
Andhra Pradesh High Court · AIR 1973 AP 315 : (1973) 1 APLJ 253
Mines Act, 1952 — Section 3(1)
High Courts15 Feb 1973
Income Tax Officer, B-Ward Vs Mohanlal
Andhra Pradesh High Court · (1975) 100 ITR 118
Income Tax Act, 1922 — Section 35, 35(1)Income Tax Act, 1961 — Section 155
High Courts09 Feb 1973
Damodar V. Pangrekar Vs Ramachandra Vaswani and Another
Andhra Pradesh High Court · (1974) CriLJ 160
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1898 (CrPC) — Section 203, 204, 250, 345Evidence Act, 1872 — Section 132