High Courts10 Oct 1973
Allu Appalaswamy and Others Vs Maturi Anjaneyulu and Others
Andhra Pradesh High Court · AIR 1974 AP 268 : (1974) 1 APLJ 55
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(1), 23
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,882 judgments · page 1,561 of 1,745
High Courts09 Oct 1973
Md. Murthuza Hussain Vs S.V.L. Narayana Rao
Andhra Pradesh High Court · AIR 1974 AP 271 : (1974) 1 APLJ 385
Civil Procedure Code, 1908 (CPC) — Section 60(1)
High Courts25 Sept 1973
Bandaru Kabbaiah Vs Adapa Gopala Rao
Andhra Pradesh High Court · (1973) 09 AP CK 0007
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 9 Rule 13Criminal Procedure Code, 1898 (CrPC) — Section 152
High Courts24 Sept 1973Dismissed
Noone R.S. Govindarayulu and Bros. Vs Sales Tax Appellate Tribunal and Others
Andhra Pradesh High Court · (1974) 33 STC 580
Central Sales Tax Act, 1956 — Section 13, 6, 8
High Courts21 Sept 1973Allowed
The Official Receiver Vs Veeranki Samudralu and Others
Andhra Pradesh High Court · AIR 1975 AP 27
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 90, Order 22 Rule 10, 115Limitation Act, 1963 — Section 21(1)Provincial Insolvency Act, 1920 — Section 20
High Courts20 Sept 1973Dismissed
Andhra Pradesh Wakf Board, Hyderabad Vs Alapati Mangamma and Others
Andhra Pradesh High Court · AIR 1975 AP 8
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 5
High Courts14 Sept 1973Allowed
S. Viswanatham Chetty Vs N. Lucas
Andhra Pradesh High Court · (1973) 09 AP CK 0004
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts12 Sept 1973
The Government of Andhra Pradesh and Others Vs P. Rukma Reddy
Andhra Pradesh High Court · (1974) 2 LLJ 279
Contract Labour (Regulation and Abolition) Act, 1970 — Section 14, 16
High Courts11 Sept 1973Allowed
The State of Andhra Pradesh and Another Vs Shah Jamnadas Amichand
Andhra Pradesh High Court · (1975) 35 STC 281
Constitution of India, 1950 — Article 226
High Courts07 Sept 1973
Saripalli Nookanna and Another Vs Ramisetty Venkata Rao and Another
Andhra Pradesh High Court · AIR 1974 AP 284
Civil Procedure Code, 1908 (CPC) — Section 107(2)
High Courts07 Sept 1973
Bodapati Kondayya and Others Vs The Sub-Divisional Magistrate and Others
Andhra Pradesh High Court · (1974) CriLJ 1148
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts04 Sept 1973
Buddiga Ganganna and Others Vs T. Veerabhadrarao
Andhra Pradesh High Court · AIR 1974 AP 216 : (1974) 1 APLJ 151
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 21 Rule 66, Order 21 Rule 90, 47
High Courts03 Sept 1973Dismissed
Y.V. Hanumantha Rao Vs K.R. Pattabhiram and Another
Andhra Pradesh High Court · AIR 1975 AP 30
Contempt of Courts Act, 1971 — Section 3
High Courts30 Aug 1973
The Public Prosecutor (A.P.) Vs Sri Changanraju
Andhra Pradesh High Court · (1974) 1 AnWR 36 : (1974) CriLJ 1151
Customs Act, 1962 — Section 111, 135
High Courts28 Aug 1973
Venka Anantha Rao Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1973) 2 APLJ 296 : (1974) CriLJ 387
Essential Commodities Act, 1955 — Section 11, 13, 14, 15, 3Penal Code, 1860 (IPC) — Section 12, 21
High Courts20 Aug 1973Allowed
Grandhi Pitchaiah, Venkataraju and Co. Vs Palukuri Jagannadham and Co., Calcutta and Others
Andhra Pradesh High Court · AIR 1975 AP 32
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28
High Courts18 Aug 1973Dismissed
Konakalla Venkata Satyanarayana (Died) and Others Vs State Bank of India and Others
Andhra Pradesh High Court · AIR 1975 AP 113
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, 34, 96Contract Act, 1872 — Section 173, 8Usurious Loans Act, 1918 — Section 3
High Courts17 Aug 1973
Gurram Subbarayudu (Died) Gurram Subbamma and Others Vs Moto Pothula Narasimham (Died) Garre Venkaiah and Others
Andhra Pradesh High Court · AIR 1974 AP 307
Negotiable Instruments Act, 1881 (NI) — Section 16(2)Partnership Act, 1932 — Section 18, 19, 25, 5
High Courts14 Aug 1973Dismissed
Govinda Raja Rice Mill Vs The Union of India and Another
Andhra Pradesh High Court · (1974) 34 STC 172
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts10 Aug 1973
P. Munirathnam Chetty and P. Satyanarayana Chetty Vs Income Tax Officer, C-Ward and Another
Andhra Pradesh High Court · (1975) 101 ITR 385
Income Tax Act, 1961 — Section 147, 148, 151(2)