COURT ARCHIVE

Andhra Pradesh High Court judgments

34,882 judgments · page 1,559 of 1,745

High Courts25 Jan 1974Dismissed

Rudram Raju Krishnam Raju Vs Circle Inspector of Excise, Vijayawada and others

Andhra Pradesh High Court · (1975) CriLJ 204

Andhra Pradesh Excise Act, 1968 — Section 34, 52, 53Constitution of India, 1950 — Article 14, 19(1)(g), 20(2)Drugs and Cosmetics Act, 1940 — Section 2(19), 22, 27, 3, 31

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High Courts23 Jan 1974

Pobbati Obayya Vs Amilineni Chinna Venkatappa

Andhra Pradesh High Court · AIR 1974 AP 232

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10Transfer of Property Act, 1882 — Section 58

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High Courts23 Jan 1974

Sri Venkateswara Bus Union, Tirupati Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1974 AP 213

Motor Vehicles Act, 1939 — Section 68Road Transport Corporations Act, 1950 — Section 19, 40

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High Courts23 Jan 1974Allowed

Ganesh Parshad Vs Adi Hindu Social Service League

Andhra Pradesh High Court · (1974) 01 AP CK 0001

Civil Procedure Code, 1908 (CPC) — Section 144, 144(1), 151Constitution of India, 1950 — Article 181, 182

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High Courts19 Jan 1974

Manzoor Ahmed Vs The State Government and Others

Andhra Pradesh High Court · AIR 1975 AP 72

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Article 11, 5Civil Procedure Code, 1908 (CPC) — Section 144

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High Courts16 Jan 1974Allowed

B. Badalachand and Co. and Others Vs The Agricultural Market Committee and Others

Andhra Pradesh High Court · (1974) 2 AnWR 113 : (1975) 35 STC 285

Andhra Pradesh General Sales Tax Act, 1957 — Section 11

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High Courts16 Jan 1974

Sudha Ramaiah Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1974 AP 250 : (1976) 2 APLJ 278

Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(2)

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High Courts16 Jan 1974

Praga Tools Limited Vs Praga Tools Limited, Mazdoor Sabha and Others

Andhra Pradesh High Court · (1974) 1 APLJ 275 : (1975) 1 LLJ 218

Industrial Disputes Act, 1947 — Section 10, 12, 18, 2, 22

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High Courts16 Jan 1974

Saraswathula Kameswaramma and Another Vs Radhakrishna and Co. and Others

Andhra Pradesh High Court · AIR 1975 AP 65

Andhra Pradesh Civil Courts Act, 1972 — Section 17(1)

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High Courts16 Jan 1974

Commissioner of Income Tax Vs T. Veerabhadra Rao, K. Koteswara Rao and Co.

Andhra Pradesh High Court · (1976) 102 ITR 604

Income Tax Act, 1922 — Section 10(2), 25(4), 36, 36(2)Income Tax Act, 1961 — Section 170, 188

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High Courts15 Jan 1974

Adusmilli Seethalakshmamma Vs Yerneni Chalamaiah and Others

Andhra Pradesh High Court · AIR 1974 AP 130

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High Courts31 Dec 1973

Abdul Qayyum Vs Durdana Begum and Others

Andhra Pradesh High Court · (1974) CriLJ 873

Criminal Procedure Code, 1898 (CrPC) — Section 12

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High Courts28 Dec 1973Dismissed

Smt. Sreelatha Bhupal Vs The Government of A.P. and others

Andhra Pradesh High Court · (1973) 12 AP CK 0012

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 10, 11Constitution of India, 1950 — Article 136, 136(1)

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High Courts24 Dec 1973

Aravapalli Kotiratnam Vs State

Andhra Pradesh High Court · (1973) 12 AP CK 0010

Contract Act, 1872 — Section 5Essential Commodities Act, 1955 — Section 6A, 6B, 6C, 7Imports and Exports (Control) Act, 1947 — Section 5

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High Courts24 Dec 1973

N.D. Swaminathan Vs The Chief Engineer, South Central Railway, Railway Nilayam, Secunderabad and others

Andhra Pradesh High Court · (1973) 12 AP CK 0009

Constitution of India, 1950 — Article 226

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High Courts24 Dec 1973

M. Appala Ramanujacharyulu Vs M. Venkatanarasimhacharyulu and Others

Andhra Pradesh High Court · AIR 1974 AP 316

Evidence Act, 1872 — Section 101, 104

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High Courts12 Dec 1973Dismissed

Mothika Mutyalu and Another Vs Mothika Appayyalingam and Others

Andhra Pradesh High Court · AIR 1975 AP 19

Limitation Act, 1963 — Article 109, 6

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High Courts11 Dec 1973

Kapu Karianna and Others Vs R. Kodappa and Another

Andhra Pradesh High Court · (1974) CriLJ 1325

Criminal Procedure Code, 1898 (CrPC) — Section 147, 248, 323, 403Penal Code, 1860 (IPC) — Section 109, 147, 323

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High Courts07 Dec 1973

P. Krishnamoorthi Gupta and Others Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1974 AP 252

Essential Commodities Act, 1955 — Section 3

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High Courts06 Dec 1973

E.S.I.C. Vs Sri Krishna Bottlers (P) Ltd.

Andhra Pradesh High Court · (1974) 1 APLJ 409 : (1977) 2 LLJ 227

Factories Act, 1948 — Section 2

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