Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 19, 227, 233, 235Contempt of Courts Act, 1971 — Section 11, 12, 15, 2(c), 2(c)(i)

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High Courts12 Nov 1973

Lakshmamma and Another Vs Thayamma

Andhra Pradesh High Court · AIR 1974 AP 255 : (1974) 1 APLJ 118

Hindu Marriage Act, 1955 — Section 11, 12, 16

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High Courts09 Nov 1973

Parimi Venkanna Vs Managing Partner, Modern Spun Pipe Co.

Andhra Pradesh High Court · (1974) 2 LLJ 347

Civil Procedure Code, 1908 (CPC) — Section 105, 115, 17, 2, 51Constitution of India, 1950 — Article 227Payment of Wages Act, 1936 — Section 15, 17, 20

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High Courts08 Nov 1973

Narasimha Vs Production Engineer and Another

Andhra Pradesh High Court · AIR 1974 AP 264

Probation of Offenders Act, 1958 — Section 12, 3Railway Property (Unlawful Possession) Act, 1966 — Section 3Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 14

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High Courts07 Nov 1973

Bhimdas and Others Vs P. Kanthamma (Died) and Others

Andhra Pradesh High Court · AIR 1974 AP 266 : (1974) 1 APLJ 292

Hindu Succession Act, 1956 — Section 15(1), 15(2)

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High Courts02 Nov 1973Allowed

Shaik Ali Vs Commissioner (now Special Officer), Municipal Corporation of Hyderabad

Andhra Pradesh High Court · (1973) 11 AP CK 0011

Constitution of India, 1950 — Article 309Industrial Disputes Act, 1947 — Section 2(s)

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High Courts02 Nov 1973Allowed

Ediga Ramappa Vs Govt. of A.P. and 2 others

Andhra Pradesh High Court · (1973) 11 AP CK 0001

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High Courts01 Nov 1973

Adapa Abbayi Vs Reddipantulu Choudhry and Others

Andhra Pradesh High Court · AIR 1974 AP 139 : (1974) 1 APLJ 1

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 13Transfer of Property Act, 1882 — Section 112

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High Courts30 Oct 1973

In Re: Javvaji Venkateshwarlu

Andhra Pradesh High Court · AIR 1974 AP 319

Limitation Act, 1963 — Section 12

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High Courts23 Oct 1973Dismissed

Ippili Satyanarayana Vs The Amadalavalasa Co-operative Agricultural and Industrial Society Ltd.

Andhra Pradesh High Court · AIR 1975 AP 22

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115

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High Courts22 Oct 1973

Income Tax Officer, B-Ward Vs Buragadda Satyanarayana

Andhra Pradesh High Court · (1977) 106 ITR 333

Gift Tax Act, 1958 — Section 2, 4(1)Income Tax Act, 1961 — Section 45, 47, 52, 52(1)

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High Courts19 Oct 1973Allowed

State Bank of Hyderabad Vs Kotha Papi Reddy and Another

Andhra Pradesh High Court · AIR 1975 AP 25

Stamp Act, 1899 — Article 48, 48A, 5, 2(5)

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High Courts16 Oct 1973

Inspector General of Registration and Stamps, Andhra Pradesh, Hyderabad Vs Additional Chief Judge, City Civil Court, Hyderabad and Another

Andhra Pradesh High Court · AIR 1974 AP 83

Stamp Act, 1899 — Section 61

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High Courts15 Oct 1973

Rashid Shapurji Chenai and Others Vs The Collector Land Acquisition

Andhra Pradesh High Court · AIR 1974 AP 273

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3

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High Courts12 Oct 1973

Shamamma and Another Vs Ramachander Rao and Others

Andhra Pradesh High Court · AIR 1974 AP 150 : (1974) 1 APLJ 87

Hyderabad Money Lenders Act, 1349 — Section 15, 3(4)Hyderabad Money Lenders Rules, 1349 — Rule 11, 15

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High Courts11 Oct 1973Dismissed

M. Gangappa Vs The Government of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1975 AP 138

Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 319Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 68B, 68C, 68D, 68E, 68F

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