High Courts28 Nov 1974Dismissed
P. Vinayak Rao Vs Asstt. Collector of Central Excise I.D.O.
Andhra Pradesh High Court · (1978) 2 ELT 67
Central Excises and Salt Act, 1944 — Section 35, 36
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,882 judgments · page 1,553 of 1,745
High Courts28 Nov 1974Allowed
M.A. Wahab Vs Government of A.P. and another
Andhra Pradesh High Court · (1974) 11 AP CK 0003
Constitution of India, 1950 — Article 14, 16
High Courts27 Nov 1974Dismissed
K. Venkataratnam Vs The District Revenue Officer, Guntur and Others
Andhra Pradesh High Court · AIR 1975 AP 359
Constitution of India, 1950 — Article 19(1), 31(2)Essential Commodities Act, 1955 — Section 3, 6A
High Courts27 Nov 1974Allowed
C.V. Purushotham Vs Chinna Jeeyangar Mutt Tirupati
Andhra Pradesh High Court · AIR 1975 AP 153 : (1975) 1 APLJ 142
Limitation Act, 1908 — Article 134BLimitation Act, 1963 — Article 96, 31
High Courts27 Nov 1974Dismissed
Challapareddy Ranganayakamma Vs K. Venkateshwara Rao
Andhra Pradesh High Court · (1974) 11 AP CK 0007
Motor Vehicles Act, 1988 — Section 2(8)Workmens Compensation Act, 1923 — Section 3, 3(1)
High Courts26 Nov 1974Allowed
Sri Sankara Mathalaya Vidya Poshaka Sangham Vijayawada Vs Special Tahsildar, Land Acquisition Central Railway, Vijayawada
Andhra Pradesh High Court · (1974) 11 AP CK 0018
Land Acquisition Act, 1894 — Section 11, 18, 25, 25(1), 25(2)
High Courts25 Nov 1974Allowed
Kasireddy Papaiah (Died) and Others Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1975 AP 269 : (1975) 1 APLJ 70
Land Acquisition Act, 1894 — Section 17(4), 4(1), 5A, 6
High Courts25 Nov 1974Dismissed
Katta Rattamma and others Vs Gannamaneni Kotaiah and others
Andhra Pradesh High Court · (1974) 11 AP CK 0008
Contract Act, 1872 — Section 23
High Courts20 Nov 1974Allowed
Nawab Mir Barkat Ali Khan Vs Nawab Zulfiquar Jah Bahadur and Others
Andhra Pradesh High Court · AIR 1975 AP 187
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts18 Nov 1974Allowed
In Re: Mandadi Narayanamma and Others
Andhra Pradesh High Court · AIR 1975 AP 267 : (1975) 1 APLJ 126
Succession Act, 1925 — Section 372Succession Rules, 1925 — Rule 13A
High Courts18 Nov 1974
Palaparti Appanna and Others Vs Palaparti Konda and Another
Andhra Pradesh High Court · (1975) 1 AnWR 230 : (1975) CriLJ 1129
Criminal Procedure Code, 1973 (CrPC) — Section 107, 112, 117, 438
High Courts12 Nov 1974Allowed
T. Kuppuswamy Vs Meer Husafar Hussain and Another
Andhra Pradesh High Court · AIR 1975 AP 212 : (1975) 1 APLJ 68
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5Provincial Insolvency Act, 1920 — Section 28(4), 59
High Courts12 Nov 1974Allowed
The Jamia alias Jumma Mosque Vs Reddy Sikander Saheb and others
Andhra Pradesh High Court · (1974) 11 AP CK 0011
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts09 Nov 1974Dismissed
Chinnam Santhamma alias Bezawada Santhamma Vs Sri. Venkateswara Finance Corporation (Regd.) and others
Andhra Pradesh High Court · (1974) 11 AP CK 0009
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts06 Nov 1974Dismissed
The Anakapalli Co-operative Marketing Society Ltd., Anakapalle Vs The Govt. of A.P. and others
Andhra Pradesh High Court · (1974) 11 AP CK 0002
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 33Factories Act, 1948 — Section 2, 2(8), 2(s), 7
High Courts06 Nov 1974Allowed
Ganugala Veerabhadra Rao Vs The Registrar of Co-operative Societies and Others
Andhra Pradesh High Court · AIR 1975 AP 213
High Courts05 Nov 1974Dismissed
Guntupalli Rama Subbaiah Vs Guntupalli Rajamma
Andhra Pradesh High Court · (1974) 11 AP CK 0020
Contract Act, 1872 — Section 23, 56Dowry Prohibition Act, 1961 — Section 10, 2, 3, 4, 5Penal Code, 1860 (IPC) — Section 30
High Courts05 Nov 1974
R. Mohana Rao Vs Dy. Inspector-General of Police and Others
Andhra Pradesh High Court · (1975) 1 APLJ 114 : (1975) 2 LLJ 251
High Courts01 Nov 1974Allowed
Chota Uddandu Sahib Vs Masthan Bi (Died) and Others
Andhra Pradesh High Court · AIR 1975 AP 271
Transfer of Property Act, 1882 — Section 129
High Courts30 Oct 1974Allowed
Panchireddi Appala Suramma alias Gadela Appalasuramma Vs Gadela Ganapatlu
Andhra Pradesh High Court · AIR 1975 AP 193
Hindu Marriage Act, 1955 — Section 12, 5