High Courts26 Dec 1974Dismissed
Shafeeq Shameem and Co. Vs Commercial Tax Officer
Andhra Pradesh High Court · (1977) 39 STC 535
Central Sales Tax Act, 1956 — Section 10, 12, 14, 15, 6Constitution of India, 1950 — Article 14
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,882 judgments · page 1,552 of 1,745
High Courts24 Dec 1974Allowed
Nelli Narasimha Reddy Vs Vadla Krishnaiah and Others
Andhra Pradesh High Court · AIR 1975 AP 250 : (1975) 1 APLJ 106
Specific Relief Act, 1963 — Section 38Transfer of Property Act, 1882 — Section 53A
High Courts24 Dec 1974
The Hindustan Ideal Insurance Co. Ltd. Vs Ainaparthi Vijayalakshmi and Others
Andhra Pradesh High Court · AIR 1976 AP 39
Motor Vehicles Act, 1939 — Section 110, 95(2)
High Courts20 Dec 1974Dismissed
Rajmal Multanmal and Company and Another Vs Commercial Tax Officer and Others
Andhra Pradesh High Court · (1976) 37 STC 252
Central Sales Tax Act, 1956 — Section 14, 6Constitution of India, 1950 — Article 166
High Courts19 Dec 1974Allowed
I. Sreeramulu Vs B.D.O. Panchayat Samithi, Bhadrachalam and others
Andhra Pradesh High Court · (1974) 12 AP CK 0011
Andhra Pradesh Gram Panchayats Act, 1964 — Section 12(1)
High Courts19 Dec 1974Dismissed
Chittoori Suryarao Vs Chittoori Ramachandra Rao
Andhra Pradesh High Court · AIR 1975 AP 257
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 150, 37, 38, 39
High Courts18 Dec 1974
Sahu Mills and Others Vs State of Bihar
Andhra Pradesh High Court · (1977) 1 ELT 88
Andhra Pradesh General Sales Tax (Amendment) Act, 1970 — Section 7Andhra Pradesh General Sales Tax Act, 1957 — Section 8Central Excises and Salt Act, 1944 — Section 2
High Courts18 Dec 1974Allowed
Sikkakollu Subba Rao and Co. and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1975) 36 STC 457
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 2
High Courts18 Dec 1974
Additional Commissioner of Income Tax Vs Narayanadas Ramkishan
Andhra Pradesh High Court · (1975) 100 ITR 18
Income Tax Act, 1961 — Section 139(4), 271(1)
High Courts18 Dec 1974Allowed
Sikkakollu Subba Rao and Co. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1999) 110 ELT 447
Andhra Pradesh General Sales Tax (Amendment) Act, 1970 — Section 7Andhra Pradesh General Sales Tax Act, 1957 — Section 8Central Excises and Salt Act, 1944 — Section 2
High Courts13 Dec 1974
A.D. Parthasarathy Vs J.S. Khurdukar and Others
Andhra Pradesh High Court · (1975) 1 AnWR 131 : (1975) 1 APLJ 165 : (1975) CriLJ 1290
Criminal Procedure Code, 1973 (CrPC) — Section 197, 4Penal Code, 1860 (IPC) — Section 109, 32, 342, 345
High Courts12 Dec 1974Dismissed
M/s R. Badalchand and Co. and others Vs Government of A.P. and others
Andhra Pradesh High Court · (1974) 12 AP CK 0020
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 2(1), 3
High Courts11 Dec 1974
Additional Commissioner of Income Tax Vs K.G. Narayanaiah Chetty and Co.
Andhra Pradesh High Court · (1977) 106 ITR 420
Income Tax Act, 1961 — Section 40
High Courts09 Dec 1974Allowed
N. Rama Rao Vs Special Police Establishment Hyderabad
Andhra Pradesh High Court · (1974) 12 AP CK 0023
Criminal Procedure Code, 1973 (CrPC) — Section 342Evidence Act, 1872 — Section 114, 154Penal Code, 1860 (IPC) — Section 161, 165, 84
High Courts05 Dec 1974
Atukuri Namonarayana Vs Uppuluri Naramma and Nandigam Subba Rao
Andhra Pradesh High Court · (1974) 12 AP CK 0007
Andhra Pradesh (andhra Area) Tenancy Act, 1956 — Section 10, 10(1), 10(2), 11, 13Civil Procedure Code, 1908 (CPC) — Section 2(II)Transfer of Property Act, 1882 — Section 111(c)
High Courts04 Dec 1974Dismissed
Kaparthi Ramulu Vs The Deputy Secretary, General Administration Department (10) Accommodation, Govt. of A.P., Hyderabad and others
Andhra Pradesh High Court · (1974) 12 AP CK 0010
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2)(i), 11, 11(1), 12Constitution of India, 1950 — Article 14, 19(1)(f)Industrial Disputes Act, 1947 — Section 33C(2)
High Courts03 Dec 1974
Pyndah Satti Raju and Others Vs Commissioner of Gift-tax
Andhra Pradesh High Court · (1977) 108 ITR 249
Gift Tax Act, 1958 — Section 2
High Courts02 Dec 1974Dismissed
Gayatri Salt Works and Another Vs The Government of Andhra Pradesh
Andhra Pradesh High Court · AIR 1975 AP 262 : (1975) 1 APLJ 135
Andhra Pradesh Agricultural Lands (Prohibition of Alienation) Act, 1972 — Section 3Constitution of India, 1950 — Article 246(2)
High Courts29 Nov 1974Allowed
Sarnapudi Appanna Vs Rapanti Narsinga Rao and Others
Andhra Pradesh High Court · AIR 1975 AP 304 : (1975) 1 APLJ 51
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 57, 2(2), 47, 96
High Courts28 Nov 1974
Jagadish Prasad Gupta detenu, Central Jail, Hyd. Vs The State of A.P.
Andhra Pradesh High Court · (1974) 11 AP CK 0021