High Courts04 Feb 1975
B. Somaiah and Others Vs Amina Begum
Andhra Pradesh High Court · AIR 1976 AP 182
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,882 judgments · page 1,551 of 1,745
High Courts30 Jan 1975
M. Veera Raghaviah Vs M. China Veeriah and Another
Andhra Pradesh High Court · AIR 1975 AP 350
Specific Relief Act, 1963 — Section 17, 20
High Courts29 Jan 1975Allowed
State Bank of Hyderabad Vs M/s Western Foot Wear Mart, Secunderabad and others
Andhra Pradesh High Court · (1975) 01 AP CK 0015
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 11, Order 34 Rule 2(e)(f)(c)(i), Order 34 Rule 4, 152, 34
High Courts27 Jan 1975
The Official Receiver, Kurnool Vs The South Indian Mining and Slabs Co. and Others
Andhra Pradesh High Court · AIR 1976 AP 48
Civil Procedure Code, 1908 (CPC) — Section 73Provincial Insolvency Act, 1920 — Section 51(1)
High Courts23 Jan 1975
Government of Andhra Pradesh Vs K. Padma Rani and Others
Andhra Pradesh High Court · AIR 1976 AP 122
Motor Vehicles Act, 1939 — Section 110
High Courts23 Jan 1975
Nazeeruddin Vs Ram Devi
Andhra Pradesh High Court · AIR 1976 AP 50
Civil Procedure Code, 1908 (CPC) — Section 151, 152Specific Relief Act, 1963 — Section 20
High Courts23 Jan 1975Allowed
Moulvi Nazeeruddin Vs Ram Devi
Andhra Pradesh High Court · AIR 1976 AP 50
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 48
High Courts22 Jan 1975
The Andhra Cement Company Ltd. Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1976 AP 84 : (1976) 37 STC 602
High Courts21 Jan 1975
Simhachala Mahanti Vs Bhagirathi Mahanti
Andhra Pradesh High Court · AIR 1976 AP 83
Lunacy Act, 1912 — Section 40, 41, 42, 5, 6
High Courts20 Jan 1975
Bhagwan Das Behi Vs Union of India (UOI)
Andhra Pradesh High Court · (1975) CriLJ 946
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 24, 25
High Courts18 Jan 1975
Desiraju Subba Rao Vs M.V. Venkata Reddi and Another
Andhra Pradesh High Court · (1975) CriLJ 1124
Criminal Procedure Code, 1973 (CrPC) — Section 197Government of India Act, 1935 — Section 270Penal Code, 1860 (IPC) — Section 350, 379
High Courts18 Jan 1975
M/S. GUNDU AKKIRAJU AND SURYANARAYANAMURTHY, CONTRACTORS, SHRI VENKATESWARA UMA PARAMESWARA BOILED AND RAW RICE MILL UNDI Vs THE BOARD OF REVENUE (COMMERCIAL TAXES) ANDHRA PRADESH, HYDERABAD.
Andhra Pradesh High Court · (1976) 5 CTR 133
Andhra Pradesh General Sales Tax Act, 1957 — Section 20(2A), 5
High Courts18 Jan 1975
M.C.S. Reddy, Manager Integrated Milk Project, Milk Cooling Centre Mydukur Vs The State (Food Inspector), Cuddapah Municipality
Andhra Pradesh High Court · (1975) 01 AP CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1)Prevention of Food Adulteration Act, 1954 — Section 16(1)(a), 16(1)(a)(i), 16(2), 17, 2(i)(a)
High Courts16 Jan 1975
K. Narayana Reddiar Vs P. Venugopala Reddiar
Andhra Pradesh High Court · AIR 1976 AP 184
Fatal Accidents Act, 1855 — Section 1Motor Vehicles Act, 1939 — Section 110
High Courts16 Jan 1975
Khatija Begum Vs Gulam Dastagir
Andhra Pradesh High Court · AIR 1976 AP 128
Guardians and Wards Act, 1890 — Section 19
High Courts31 Dec 1974Allowed
The State of Andhra Pradesh and Another Vs Ch. Sampanga Rao and Others
Andhra Pradesh High Court · AIR 1975 AP 302
Andhra Pradesh Saw Mills (Regulation) Rules, 1969 — Rule 4(1)Constitution of India, 1950 — Article 14
High Courts30 Dec 1974Dismissed
S. Veeraraju Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1974) 12 AP CK 0024
Constitution of India, 1950 — Article 154, 154(1), 163, 164, 166Government of India Act, 1935 — Section 59(3)
High Courts30 Dec 1974Allowed
Pillalamarri Vara Prasada Sarma Vs Pillamarri Seshalakshmi
Andhra Pradesh High Court · AIR 1975 AP 239
Hindu Marriage Act, 1955 — Section 9
High Courts27 Dec 1974Allowed
Kongara Narayanamma and Others Vs Uppala China Simhachalam and Others
Andhra Pradesh High Court · (1974) 12 AP CK 0021
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 151 , 2Fatal Accidents Act, 1855 — Section 1A, 2Motor Vehicles Act, 1939 — Section 110(1), 110A, 110B, 110C, 110D
High Courts26 Dec 1974
Andhra Pradesh State Road Transport Corporation Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1975) 100 ITR 401
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 241, 297(2)