High Courts09 Apr 1975
Khaja Begum Vs Gulam Mohiuddin and Others
Andhra Pradesh High Court · AIR 1976 AP 65
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 22 Rule 4, 153, 52Hyderabad Money Lenders Act, 1349 — Section 2(4), 9(2)
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,882 judgments · page 1,549 of 1,745
High Courts08 Apr 1975
Ghatmal Champala Vs Amaravathi Dyeing Private Ltd.
Andhra Pradesh High Court · AIR 1976 AP 70
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 115
High Courts08 Apr 1975
Commissioner of Income Tax Vs Hindustan Shipyard Ltd.
Andhra Pradesh High Court · (1977) 109 ITR 158
Income Tax Act, 1961 — Section 163(1), 256(1), 5(2), 9(1)
High Courts04 Apr 1975
In Re: M/s Civil Supplies Corporation (in Voluntary Liquidation), Pamur and The Income Tax Officer, A. Ward Nellore Circle, Nellore
Andhra Pradesh High Court · (1975) 45 CompCas 442 : (1975) 100 ITR 44
Companies Act, 1956 — Section 497(6)Income Tax Act, 1961 — Section 2, 2(35)
High Courts04 Apr 1975Dismissed
Income Tax Officer, A-Ward Vs Official Liquidator
Andhra Pradesh High Court · (1975) 45 CompCas 442 : (1975) 100 ITR 44
Companies Act, 1956 — Section 497(6)Income Tax Act, 1961 — Section 2(35)
High Courts03 Apr 1975Dismissed
M. Ramesh and Co. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1975) 36 STC 439
Andhra Pradesh General Sales Tax Act, 1957 — Section 3, 3(3)(a)(iii)
High Courts03 Apr 1975
The Black Sea Steamship U.L. Lastochkina Odessa, Union of Soviet Socialist Republic and Another Vs The Union of India
Andhra Pradesh High Court · AIR 1976 AP 103
Civil Procedure Code, 1908 (CPC) — Section 29Contract Act, 1872 — Section 28
High Courts02 Apr 1975Dismissed
Katta Raghavulu Vs Katta Bharatamma
Andhra Pradesh High Court · (1975) 04 AP CK 0025
Divorce Act, 1869 — Section 36Hindu Marriage Act, 1955 — Section 24
High Courts02 Apr 1975
P. Venkat Rao and others Vs D. Ramamma
Andhra Pradesh High Court · (1975) 04 AP CK 0023
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 6
High Courts02 Apr 1975
Dimili Narayana and Others Vs Dilli Satyanarayana and Others
Andhra Pradesh High Court · AIR 1976 AP 74
Registration Act, 1908 — Section 17(1)
High Courts02 Apr 1975
D. Baliah and Others Vs Secretary, Indian Detonators Limited
Andhra Pradesh High Court · (1975) 2 APLJ 54 : (1976) 2 LLJ 247
Andhra Pradesh Payment of Wages Rules, 1937 — Rule 26(3)(g), 9(2)
High Courts31 Mar 1975
Kothakota Papayya and Others Vs State
Andhra Pradesh High Court · (1975) 2 AnWR 187 : (1975) CriLJ 1784
Criminal Procedure Code, 1973 (CrPC) — Section 114, 134, 144, 69, 70Penal Code, 1860 (IPC) — Section 183, 188
High Courts29 Mar 1975Dismissed
M/s Burmah Shell Oil Storage D. Co. India Ltd. Vs The Estate Officer, Hyderabad and other
Andhra Pradesh High Court · (1975) 03 AP CK 0013
Transfer of Property Act, 1882 — Section 111(g), 112, 113
High Courts21 Mar 1975Allowed
Jyothi Chemicals Vs Commercial Tax Officer
Andhra Pradesh High Court · (1976) 38 STC 52
Central Sales Tax Act, 1956 — Section 13, 7, 9
High Courts21 Mar 1975
K. Anjaneyulu Vs The Government of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1976 AP 109
High Courts21 Mar 1975
Pothla Vs Pothula alias Gaddam Seshireddy and Others
Andhra Pradesh High Court · AIR 1976 AP 45
Stamp Act, 1899 — Article 40
High Courts19 Mar 1975
G. Papaiah Vs Assistant Director, Medical Services, Secunderabad
Andhra Pradesh High Court · AIR 1976 AP 75
Constitution of India, 1950 — Article 226, 311
High Courts18 Mar 1975Allowed
H. Raghunadha Rao, Detenue reptd. by his brother in-law, J.V. Subba Rao Vs Government of Andhra Pradesh
Andhra Pradesh High Court · (1975) 03 AP CK 0012
High Courts18 Mar 1975
Ratanchand Hirachand Vs Askar Nawaz Jung and Others
Andhra Pradesh High Court · AIR 1976 AP 112
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4Contract Act, 1872 — Section 23
High Courts11 Mar 1975
Cooli Gangadiharam and Others Vs State
Andhra Pradesh High Court · (1975) CriLJ 1574
Criminal Procedure Code, 1973 (CrPC) — Section 107, 190, 192