COURT ARCHIVE

Andhra Pradesh High Court judgments

34,882 judgments · page 1,547 of 1,745

High Courts30 Jul 1975

Machiraju Parthasarathy Vs The Tobacco Export Promotion Council and Others

Andhra Pradesh High Court · AIR 1976 AP 321

Andhra Pradesh Shops and Establishments Act, 1947 — Section 2, 42Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 41 Rule 33, Order 7 Rule 11Specific Relief Act, 1877 — Section 42

High Courts28 Jul 1975

The Visakhapatnam Ex-Servicemen Co-operative Motor Transport Society and Another Vs Subbavarapu Ramayamma and Others

Andhra Pradesh High Court · AIR 1976 AP 326(1)

Motor Vehicles Act, 1939 — Section 110

High Courts28 Jul 1975

Divvi Suryanarayana Murthy Vs Competent Authority and Another

Andhra Pradesh High Court · (1976) 102 ITR 19

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 230, 269A, 269C, 269D

High Courts25 Jul 1975Allowed

Bellamkonda Venkatappaiah and others Vs Kanakala Seetharamaiah and others

Andhra Pradesh High Court · (1975) 07 AP CK 0003

Andhra Pradesh Co-operative Societies Act, 1964 — Section 15, 61(3), 62(4)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 141, 151

High Courts24 Jul 1975

Radhakrishna Murthy Vs Subbaiah and Others

Andhra Pradesh High Court · AIR 1976 AP 293

High Courts18 Jul 1975

Bandara Veeramma and Others Vs Chirtravuri Ramakrishna Sarma and Others

Andhra Pradesh High Court · AIR 1976 AP 370 : (1976) 1 AnWR 281

Evidence Act, 1872 — Section 70, 71Succession Act, 1925 — Section 63

High Courts15 Jul 1975Allowed

The Commissioner of Police, City of Hyderabad Vs Syed Krusheed Hasan and others

Andhra Pradesh High Court · (1975) 07 AP CK 0016

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1, Order 1 Rule 8, Order 21 Rule 8, Order 39 Rule 1, Order 8 Rule 8Hyderabad City Police Act, 1348 — Section 21, 21(1)(b), 21(1)(c), 21(1)(e)

High Courts15 Jul 1975

Pentakota Surya Appa Rao and Others Vs Pentakota Seethayamma and Others

Andhra Pradesh High Court · (1976) 103 ITR 222

Evidence Act, 1872 — Section 74(1)General Clauses Act, 1897 — Section 6Income Tax Act, 1922 — Section 54

High Courts15 Jul 1975

Andhra Pradesh State Transport Corporation Vs R. Maheshwari and Others

Andhra Pradesh High Court · AIR 1976 AP 232

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 68

High Courts15 Jul 1975

In Re: Mohammad Raiazuddin

Andhra Pradesh High Court · (1976) CriLJ 125

Criminal Procedure Code, 1973 (CrPC) — Section 202, 203Penal Code, 1860 (IPC) — Section 323, 34, 504

High Courts14 Jul 1975

C. Obula Konda Reddy Vs C. Pedda Venkata Lakshmamma

Andhra Pradesh High Court · AIR 1976 AP 43

Hindu Adoptions and Maintenance Act, 1956 — Section 18

High Courts11 Jul 1975

The Public Prosecutor Vs Mandangi Varjuno and Others

Andhra Pradesh High Court · (1975) 2 APLJ 68 : (1976) CriLJ 46

Criminal Procedure Code, 1973 (CrPC) — Section 224, 257, 321, 333Penal Code, 1860 (IPC) — Section 148, 326, 395, 397, 411

High Courts10 Jul 1975Allowed

Magam Chinna Subbarayudu Vs State S.H.O. Nandyal Town P.S.

Andhra Pradesh High Court · (1975) 07 AP CK 0004

Penal Code, 1860 (IPC) — Section 159, 160

High Courts08 Jul 1975

Kalva Suryanarayana and Others Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1976 AP 165

Constitution of India, 1950 — Article 226

High Courts01 Jul 1975

Bathula China Kotireddi Vs Bathula Ramanamma

Andhra Pradesh High Court · (1975) 07 AP CK 0001

Hindu Marriage Act, 1955 — Section 13(1), 24, 28

High Courts30 Jun 1975

V.J. Mahamood Naina Vs State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1976 AP 169 : (1976) 1 AnWR 102

Waqf Act, 1954 — Section 11, 12, 20

High Courts27 Jun 1975

The Public Prosecutor Vs Syed Shaka Mujeebullag Mussaini

Andhra Pradesh High Court · (1976) CriLJ 289

Criminal Procedure Code, 1973 (CrPC) — Section 247, 417

High Courts23 Jun 1975

V. Appalanarasimham Vs Visakapatnam Port Trust and Others

Andhra Pradesh High Court · (1976) 2 LLJ 417

Constitution of India, 1950 — Article 12, 14, 16, 226, 311Major Port Trusts Act, 1963 — Section 1, 100, 101, 102, 103

High Courts23 Jun 1975

Damisetti Subbanna Vs The State of A.P.

Andhra Pradesh High Court · (1976) CriLJ 1242

Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 300, 302, 304

High Courts19 Jun 1975

Pokuru Varadarajam Vs The State of Andhra Pradesh

Andhra Pradesh High Court · AIR 1976 AP 90

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 12, 18Evidence Act, 1872 — Section 115