High Courts23 Sept 1975Allowed
Konathala Audinarayana and Sons Vs Commercial Tax Officer
Andhra Pradesh High Court · (1977) 39 STC 547
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,882 judgments · page 1,546 of 1,745
High Courts18 Sept 1975
K.R. Zillaparishad High School Committee, Katuru Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1976 AP 285
Constitution of India, 1950 — Article 226
High Courts18 Sept 1975
Union Bank of India Vs P. Krishnaiah and Another
Andhra Pradesh High Court · (1991) 70 CompCas 646
Civil Procedure Code, 1908 (CPC) — Section 34(1)Negotiable Instruments Act, 1881 (NI) — Section 79
High Courts16 Sept 1975
Budaraju Seshagiri Rao and Others Vs T.V. Sarma and Another
Andhra Pradesh High Court · (1976) CriLJ 902
Criminal Procedure Code, 1973 (CrPC) — Section 164, 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 120B, 148, 201, 324
High Courts15 Sept 1975
Commissioner of Income Tax Vs C.V.C. Mining Company
Andhra Pradesh High Court · (1976) 102 ITR 830
Income Tax Act, 1922 — Section 28(1), 66(2)
High Courts11 Sept 1975
V. Parthasarathy Vs Addl. Commissioner of Income Tax and Another
Andhra Pradesh High Court · (1976) 103 ITR 508
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 176(4), 264
High Courts08 Sept 1975
Additional Commissioner of Income Tax Vs Sawan Motor Stores
Andhra Pradesh High Court · (1977) 109 ITR 660
Income Tax Act, 1961 — Section 271(1)
High Courts29 Aug 1975
Manganti Suryanarayana Vs The Board of Revenue, Government of Andhra Pradesh
Andhra Pradesh High Court · AIR 1976 AP 150
Stamp Act, 1899 — Section 35, 40, 45, 45(2), 49
High Courts29 Aug 1975
Yeramati Ramakrishnaiah Vs Vijapeyajula Venkateswarlu
Andhra Pradesh High Court · AIR 1976 AP 317
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 62Limitation Act, 1908 — Article 11, 11(1), 120
High Courts28 Aug 1975Dismissed
Fathimunnisa Begum Vs Tamirasa Rajagopalacharyulu and others
Andhra Pradesh High Court · AIR 1977 AP 24
Civil Procedure Code, 1908 (CPC) — Section 34Hindu Succession Act, 1956 — Section 14, 6
High Courts27 Aug 1975Dismissed
Palyam Rangappa Vs Deputy Secretary to the Government of India and Others
Andhra Pradesh High Court · (1979) 4 ELT 32
Central Excises and Salt Act, 1944 — Section 35
High Courts25 Aug 1975
Achuta Yellamandaiah and Others Vs Kurakulakshmamma and Others
Andhra Pradesh High Court · AIR 1976 AP 238
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 13
High Courts22 Aug 1975
Mandam Abdul Sattar Saheb Vs H. Abdul Hakeem and Others
Andhra Pradesh High Court · AIR 1976 AP 85
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 9
High Courts22 Aug 1975
P. Venkateseshamma Vs The State Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1976 AP 1
Andhra Pradesh Revenue Recovery Act, 1864 — Section 38, 40, 48, 49Constitution of India, 1950 — Article 123, 123(3), 13, 13(2), 14
High Courts17 Aug 1975Dismissed
Maddia Narasimha Reddy and others Vs Maddia Bossamma
Andhra Pradesh High Court · (1975) 08 AP CK 0001
Hindu Marriage Act, 1955 — Section 13
High Courts12 Aug 1975
Addl. Commissioner of Income Tax Vs Rasheed Ahmed
Andhra Pradesh High Court · (1977) 109 ITR 665
Income Tax Act, 1961 — Section 139, 139(4), 256(2), 271(1)
High Courts11 Aug 1975
Veera Venkata Satyanarayana Rice Mill Vs The State
Andhra Pradesh High Court · (1976) CriLJ 524
Criminal Procedure Code, 1973 (CrPC) — Section 381, 4, 409, 417, 6Essential Commodities Act, 1955 — Section 6A, 9Trade Marks Act, 1999 — Section 6C, 70, 76
High Courts11 Aug 1975
K. Ramachandra Naidu Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1976 AP 203 : (1976) 1 AnWR 105
Andhra Pradesh Motor Vehicles Rules, 1989 — Rule 189Motor Vehicles Act, 1939 — Section 64(2), 64(3)
High Courts04 Aug 1975
Andhra Handloom Weavers'' Co-op. Society Vs Labour Court and Others
Andhra Pradesh High Court · (1977) 2 LLJ 263
High Courts01 Aug 1975
K. Jagmaiah Vs K. Seshirekhamma and Another
Andhra Pradesh High Court · (1975) 2 APLJ 225 : (1976) CriLJ 219
Criminal Procedure Code, 1973 (CrPC) — Section 488(4), 488(5)