High Courts05 Dec 1975Allowed
Income Tax Officer, A-Ward Vs Official Liquidator
Andhra Pradesh High Court · (1977) 47 CompCas 54 : (1977) 106 ITR 119
Companies Act, 1956 — Section 497(2), 497(3), 497(6)Income Tax Act, 1961 — Section 2(35)
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,882 judgments · page 1,544 of 1,745
High Courts05 Dec 1975
Sri Jagannadha Sway Vari Temple Vadali Vs Bokinala Nikodev and Others
Andhra Pradesh High Court · AIR 1976 AP 253
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6, 11Limitation Act, 1908 — Article 116, 118Limitation Act, 1963 — Article 62
High Courts05 Dec 1975
Hyderabad Asbestors Cement Products Limited Vs E.S.I. Court and Another
Andhra Pradesh High Court · (1976) 2 LLJ 385
Employees State Insurance Act, 1948 — Section 1, 2, 3, 38, 39
High Courts04 Dec 1975Dismissed
M. Abdul Samad Saheb and Company and Others Vs Commercial Tax Officer (OFA) and Others
Andhra Pradesh High Court · (1976) 38 STC 571
Central Sales Tax Act, 1956 — Section 14, 2Constitution of India, 1950 — Article 301, 303, 304
High Courts03 Dec 1975
Additional Commissioner of Income Tax Vs Secunderabad Club
Andhra Pradesh High Court · (1984) 150 ITR 401
Income Tax Act, 1961 — Section 256(1)
High Courts02 Dec 1975
Associated Cement Co. Limited Kistna Cement Works Vs Appellate Authority under Payment of Gratuity Act (Regional Assistant Commissioner of Labour) and Others
Andhra Pradesh High Court · (1976) 1 LLJ 222
Maternity Benefits Act, 1961 — Section 4, 5(1)Payment of Gratuity Act, 1972 — Section 4
High Courts01 Dec 1975
V.T.V. Rangacharyulu and Another Vs Sriram Gnaneswar
Andhra Pradesh High Court · AIR 1976 AP 301
Limitation Act, 1963 — Section 5
High Courts28 Nov 1975Dismissed
Central Wines Vs Deputy Commissioner, Commercial Taxes
Andhra Pradesh High Court · (1976) 1 APLJ 71 : (1976) 37 STC 467
Constitution of India, 1950 — Article 226
High Courts28 Nov 1975
Ramader Appala Narasinga Rao Vs Chunduru Sarada
Andhra Pradesh High Court · AIR 1976 AP 220 : (1976) 1 APLJ 148
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 9 Rule 13, 151
High Courts28 Nov 1975Dismissed
Shaw Wallace and Co. Ltd. and Others Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1976) 37 STC 448
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(4)
High Courts25 Nov 1975
K.S. Nageswara Rao Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1976) CriLJ 1488
Essential Commodities Act, 1955 — Section 6A, 6B, 6C, 7
High Courts25 Nov 1975Dismissed
Kuchi Rajeswara Sastry and Sons and Another Vs Assistant Commissioner of Commercial Taxes and Others
Andhra Pradesh High Court · (1976) 1 APLJ 80 : (1976) 37 STC 399
Central Sales Tax Act, 1956 — Section 14, 15
High Courts25 Nov 1975Dismissed
Srirama Engineering Co. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1977) 40 STC 136
Andhra Pradesh General Sales Tax Act, 1957 — Section 22(1)Andhra Pradesh General Sales Tax Rules, 1957 — Rule 40
High Courts21 Nov 1975
Alluri Bala Satya Krishna Kumari and Another Vs Alluri Varalakshmi and Others
Andhra Pradesh High Court · AIR 1976 AP 365 : (1976) 1 APLJ 253
Hindu Adoptions and Maintenance Act, 1956 — Section 20, 28Transfer of Property Act, 1882 — Section 39
High Courts18 Nov 1975
The Andhra Pradesh Agricultural University, Rajendranagar Vs Mahmoodunnisa Begum and Another
Andhra Pradesh High Court · AIR 1976 AP 134 : (1976) 1 APLJ 52
Land Acquisition Act, 1894 — Section 16, 18, 3, 50(2), 54Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 146, 151
High Courts18 Nov 1975
Jonnala Veerareddy Vs Marreddy Seethamma
Andhra Pradesh High Court · AIR 1976 AP 306
Succession Act, 1925 — Section 222
High Courts14 Nov 1975
P. Ananda Rao and Another Vs G. Raja Rao and Others
Andhra Pradesh High Court · AIR 1974 AP 256
Partnership Act, 1932 — Section 42, 69(1)
High Courts12 Nov 1975
Additional Commissioner of Income Tax Vs Vallamkonda Chinna Balaiah Chetty and Co.
Andhra Pradesh High Court · (1977) 106 ITR 556
Income Tax Act, 1961 — Section 256(2), 40
High Courts10 Nov 1975
S. Subba Rao Vs Puli Veeraghavaiah and Others
Andhra Pradesh High Court · AIR 1976 AP 309 : (1976) 1 APLJ 347
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 12Andhra Pradesh Cinemas (Regulation) Rules, 1970 — Rule 7(2)Constitution of India, 1950 — Article 226
High Courts07 Nov 1975
The Shipping Corporation of India Ltd., Bombay and Another Vs The Union of India and Another
Andhra Pradesh High Court · AIR 1976 AP 261
Contract Act, 1872 — Section 151, 152, 161Major Port Trusts Act, 1963 — Section 120, 42(2), 43