High Courts23 Jan 1976
Addl. Commissioner of Income Tax Vs Visakha Flour Mills
Andhra Pradesh High Court · (1977) 108 ITR 465
Income Tax Act, 1961 — Section 187, 187(2), 188Partnership Act, 1932 — Section 42
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,882 judgments · page 1,543 of 1,745
High Courts22 Jan 1976
Mattegunta Dhanalakshmi Vs Kantam Raju Saradamba and Others
Andhra Pradesh High Court · AIR 1977 AP 348
Evidence Act, 1872 — Section 101Stamp Act, 1899 — Section 2(24), 36, 61Succession Act, 1925 — Section 63
High Courts31 Dec 1975
Kaamareddy Suryanarayana and Another Vs The District Co-operative Officer-cum-Election Officer, The West Godavari Co-operative Sugars Ltd. and Others
Andhra Pradesh High Court · AIR 1976 AP 340 : (1976) 1 APLJ 225
Constitution of India, 1950 — Article 19(1)
High Courts30 Dec 1975
The Tahsildar, Hyderabad and Another Vs T. Venkata Reddy
Andhra Pradesh High Court · AIR 1976 AP 326 : (1976) 1 APLJ 105
High Courts29 Dec 1975
Sangubhotla Venkatramaiah Vs Kalu Venkaswamy and Others
Andhra Pradesh High Court · AIR 1976 AP 402 : (1976) 2 APLJ 28
Civil Procedure Code, 1908 (CPC) — Section 100, 101, 9
High Courts26 Dec 1975
Addl. Commissioner of Income Tax Vs Medisetty Ramarao
Andhra Pradesh High Court · (1977) 108 ITR 318
Income Tax Act, 1961 — Section 147, 271(1)
High Courts26 Dec 1975
Additional Commissioner of Income Tax Vs Rajkamal Hotel and Bar
Andhra Pradesh High Court · (1977) 107 ITR 737
Income Tax Act, 1961 — Section 271(1), 275
High Courts24 Dec 1975
Emana Veeraraghavamma Vs Gudiseva Subbarao and Another
Andhra Pradesh High Court · AIR 1976 AP 337
Hindu Succession Act, 1956 — Section 15(2)
High Courts22 Dec 1975
Valluri Appayya and Others Vs Dosapati Narasimhamurty and Others
Andhra Pradesh High Court · AIR 1976 AP 295 : (1976) 1 APLJ 114
Civil Procedure Code, 1908 (CPC) — Section 105(2)Evidence Act, 1872 — Section 35
High Courts19 Dec 1975
Immedisetti Ramkrishnaiah Sons, Anakapalli and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1976 AP 193
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 12, 4(3), 5(1)Constitution of India, 1950 — Article 13
High Courts16 Dec 1975
Additional Commissioner of Income Tax Vs Chekka Ayyanna and Others
Andhra Pradesh High Court · (1977) 106 ITR 313
Income Tax Act, 1961 — Section 184(7), 185(1), 246
High Courts16 Dec 1975
Balaji Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1976) CriLJ 1461
Criminal Procedure Code, 1973 (CrPC) — Section 451, 452, 457
High Courts15 Dec 1975
Addl. Commissioner of Income Tax Vs T. Nagireddy and Co.
Andhra Pradesh High Court · (1976) 105 ITR 669 : (1978) 41 STC 223
Income Tax Act, 1961 — Section 41(1)
High Courts12 Dec 1975
Commissioner of Income Tax Vs Maduri Rajaiahgari Kistaiah
Andhra Pradesh High Court · (1979) 120 ITR 294
Income Tax Act, 1961 — Section 256(2)
High Courts11 Dec 1975
Bansilal Vyas Vs Commissioner of Income Tax
Andhra Pradesh High Court · (1978) 113 ITR 537
Hindu Adoptions and Maintenance Act, 1956 — Section 17, 17(1)Income Tax Act, 1961 — Section 64
High Courts10 Dec 1975
Kashiram Vs Income Tax Officer, E-Ward Prahlad Rai Goel Vs Income Tax Appellate Tribunal and Others
Andhra Pradesh High Court · (1977) 107 ITR 825
Constitution of India, 1950 — Article 19(1)Income Tax Act, 1961 — Section 140A(3)
High Courts10 Dec 1975
The Public Prosecutor Vs Gundu Rao
Andhra Pradesh High Court · (1976) CriLJ 1835
Criminal Procedure Code, 1973 (CrPC) — Section 173, 256, 257
High Courts09 Dec 1975
The Andhra Bank Limited Vs Industrial Tribunal (Central) and Others
Andhra Pradesh High Court · (1976) 1 LLJ 521
Industrial Disputes Act, 1947 — Section 2
High Courts09 Dec 1975Allowed
The Yemmiganur Spinning Mills Limited and Another Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1976) 37 STC 314
Income Tax Act, 1961 — Section 2
High Courts08 Dec 1975
Governing Body of Rangaraya Medical College Vs Income Tax Officer, A-Ward
Andhra Pradesh High Court · (1979) 117 ITR 284
Income Tax Act, 1961 — Section 10, 10(22)