High Courts05 Mar 1976Dismissed
Prabhakara Oil Mills Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1976) 2 APLJ 232 : (1976) 38 STC 449
Andhra Pradesh General Sales Tax Act, 1957 — Section 14(8)
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,882 judgments · page 1,542 of 1,745
High Courts03 Mar 1976
Tenugu Pedda Narsimlu and Others Vs Gram Panchayat, Velpur
Andhra Pradesh High Court · AIR 1976 AP 329
High Courts02 Mar 1976Dismissed
Vijaya Scientific Equipments Vs The State of A.P.
Andhra Pradesh High Court · (1977) 39 STC 461
Central Excises and Salt Act, 1944 — Section 6, 8
High Courts02 Mar 1976Dismissed
Shanker Rubber Industries Vs The State of A.P.
Andhra Pradesh High Court · (1977) 39 STC 415
Andhra Pradesh General Sales Tax Act, 1957 — Section 9
High Courts01 Mar 1976
Alapati Seshadri Rao and Co. and Others Vs The Agricultural Market Committee, Guntur
Andhra Pradesh High Court · AIR 1977 AP 322
Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 2(14), 33, 34, 7(3)
High Courts24 Feb 1976
Jokam Reddy and Others Vs Kokar Malliah
Andhra Pradesh High Court · AIR 1976 AP 399
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts24 Feb 1976Dismissed
Vijayasri Metal Industries Vs Minerals and Metal Trading Corpn.
Andhra Pradesh High Court · (1988) 37 ELT 25
Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 14, 162, 19, 19(1), 226Criminal Procedure Code, 1973 (CrPC) — Section 165, 451, 523, 96, 98
High Courts19 Feb 1976
Puvvada Narasimhamurthy Vs Gadi Satyavathi and Others
Andhra Pradesh High Court · AIR 1976 AP 400 : (1976) 1 APLJ 310
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1, Order 20 Rule 7
High Courts19 Feb 1976Dismissed
Daita Suryanarayana and Co. Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1977) 39 STC 500
Andhra Pradesh Entertainment Tax Act, 1939 — Section 6Andhra Pradesh Entertainment Tax Rules, 1939 — Rule 27 ACentral Sales Tax Act, 1956 — Section 15(b)
High Courts19 Feb 1976
Sirpur Paper Mills Ltd. Vs Income Tax Officer, "A" Ward and Another
Andhra Pradesh High Court · (1978) 114 ITR 404
Income Tax Act, 1961 — Section 147, 148
High Courts16 Feb 1976
Vasireddi Seetharamaiah Vs Srirama Motor Finance Corporation, Kakinada and Another
Andhra Pradesh High Court · AIR 1977 AP 164
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 137, 139, 140, 141Evidence Act, 1872 — Section 34
High Courts11 Feb 1976Dismissed
Sri Vijayalakshmi Rice Mill Contractors Company Vs The State of A.P.
Andhra Pradesh High Court · (1976) 2 APLJ 138 : (1976) 1 APLJ 195 : (1976) 38 STC 19
Contract Act, 1872 — Section 15
High Courts11 Feb 1976
THE COMMISSIONER OF Income Tax, LUCKNOW Vs M/S. ABDUL QADIR, MOHD. SAGIR, PILIBHIT.
Andhra Pradesh High Court · (1976) 5 CTR 264(2)
Income Tax Act, 1961 — Section 256, 271
High Courts06 Feb 1976
The Merchants'' Association, Suryapet Vs The District Revenue Officer, Nalgonda and Another
Andhra Pradesh High Court · AIR 1976 AP 430 : (1976) 1 APLJ 205
Constitution of India, 1950 — Article 14
High Courts06 Feb 1976
Karumanchi Veerangaiah Vs Katta Mark and Others
Andhra Pradesh High Court · (1976) 1 APLJ 344 : (1976) CriLJ 1690
Criminal Procedure Code, 1973 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 143, 149, 427, 447, 504
High Courts05 Feb 1976
K. V. V. Satyanarayana Vs Yenamandala Subba Rao
Andhra Pradesh High Court · AIR 1977 AP 139
Andhra Pradesh Agricultural Lands (Prohibition of Alienation) Act, 1972 — Section 5(1)Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 7, 7(1), 7(2), 7(7)Civil Procedure Code, 1908 (CPC) — Section 47
High Courts04 Feb 1976Dismissed
Ambati Ramaswamy Chetty and Co. Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1977) 39 STC 416
Central Sales Tax (Amendment) Act, 1969 — Section 10
High Courts04 Feb 1976
The Public Prosecutor, High Court of A.P. Hyderbad Vs Gadamsetty Vudayavarulu Setty
Andhra Pradesh High Court · (1976) 1 APLJ 367 : (1977) CriLJ 420
Prevention of Food Adulteration Act, 1954 — Section 18, 20
High Courts03 Feb 1976
Purohit Lakshmanchandji Vs Vetcha Venkata Sree Ramachandra Murty
Andhra Pradesh High Court · AIR 1976 AP 428
Transfer of Property Act, 1882 — Section 113
High Courts31 Jan 1976Dismissed
G. Jayaprakash Vs The State of Andhra Pradesh and others
Andhra Pradesh High Court · AIR 1977 AP 20
Contract Act, 1872 — Section 16