High Courts23 Aug 1974Allowed
Ganesh Parshad Vs Adi Hindu Social Service League
Andhra Pradesh High Court · AIR 1975 AP 310
Civil Procedure Code, 1908 (CPC) — Section 144
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,882 judgments · page 1,555 of 1,745
High Courts22 Aug 1974Allowed
Y. Mohan Rao Vs The Principal, Guntur Medical College and Others
Andhra Pradesh High Court · AIR 1975 AP 82
Constitution of India, 1950 — Article 341
High Courts22 Aug 1974
The Public Prosecutor (A.P.) Vs Lagisetty Ramayya and another
Andhra Pradesh High Court · (1974) 08 AP CK 0009
Civil Procedure Code, 1908 (CPC) — Section 109, 110, 115, 19(1)(b), 19(1)(b)Criminal Procedure Code, 1973 (CrPC) — Section 10, 10(2), 135, 144, 234Essential Commodities Act, 1955 — Section 2(a), 3, 5, 6, 6(C)(2)
High Courts20 Aug 1974Dismissed
Subhadramma Vs Palaksha Reddy and Others
Andhra Pradesh High Court · AIR 1975 AP 165
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 34, 34(2)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Aug 1974Dismissed
Sri Venkateswara Rice Mill and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1975 AP 84
Essential Commodities Act, 1955 — Section 3(2)
High Courts14 Aug 1974Dismissed
M. Narayanaswami Vs V. Yangatanna
Andhra Pradesh High Court · AIR 1975 AP 88
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1Evidence Act, 1872 — Section 45, 73
High Courts14 Aug 1974
The Public Prosecutor, High Court of A.P., Hyderabad Vs Adunuthula Kirshna Murty and Others
Andhra Pradesh High Court · AIR 1975 AP 54
Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(1), 378(2), 378(3)
High Courts13 Aug 1974Allowed
Ghulam Samdani Vs Andhra Pradesh Waqf Board, Hyderabad and Others
Andhra Pradesh High Court · AIR 1975 AP 104
Andhra Pradesh Wakf Rules, 1956 — Rule 10AWaqf Act, 1954 — Section 44, 45
High Courts13 Aug 1974Allowed
Mohd. Burhanuddin Vs Savitri Bai
Andhra Pradesh High Court · AIR 1975 AP 168
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts09 Aug 1974
Kankanala Venkata Subbaiah Vs Kankanala Rathamma and Others
Andhra Pradesh High Court · AIR 1975 AP 197 : (1975) 1 APLJ 6
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4
High Courts08 Aug 1974
Smt. Yawarunnissa Begum Vs Wealth Tax Officer, A Ward
Andhra Pradesh High Court · (1975) 100 ITR 645
Constitution of India, 1950 — Article 226Wealth Tax Act, 1957 — Section 18(1), 19(1), 19(3)
High Courts08 Aug 1974Dismissed
Thummala Suryamma Vs The Andhra Pradesh State Electricity Board and Others
Andhra Pradesh High Court · AIR 1975 AP 90
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13
High Courts08 Aug 1974Dismissed
State of Andhra Pradesh Vs G. Mastan Rao and Others
Andhra Pradesh High Court · AIR 1975 AP 206
Constitution of India, 1950 — Article 19(1), 19(5)Essential Commodities Act, 1955 — Section 3
High Courts06 Aug 1974Dismissed
The Andhra Pradesh Agricultural University, Rajendranagar Vs Dan Reddy and others
Andhra Pradesh High Court · (1974) 08 AP CK 0022
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8, 107, 11Land Acquisition Act, 1894 — Section 10, 11, 12, 13, 14Limitation Act, 1963 — Section 21(2)
High Courts06 Aug 1974Dismissed
Motilal Srinivasa Sarda Vs The Netha Co-operative Spinning Mills Ltd.
Andhra Pradesh High Court · AIR 1975 AP 169
Contract Act, 1872 — Section 39Sales of Goods Act, 1930 — Section 38(2)
High Courts06 Aug 1974Dismissed
Ganganapalli Moorthanna Vs Ganganapalli Chinna Ankaiah and others
Andhra Pradesh High Court · (1974) 08 AP CK 0002
Succession Act, 1925 — Section 159
High Courts05 Aug 1974
Controller of Estate Duty Vs Estate of Late Rani Ranganayakamma (by accountable persons)
Andhra Pradesh High Court · (1976) 103 ITR 586
Estate Duty Act, 1953 — Section 2(16), 36, 7
High Courts01 Aug 1974Partly Allowed
Thammana Nukiah Shetti Vs Velapa Appalaraju and Others
Andhra Pradesh High Court · AIR 1975 AP 208
High Courts31 Jul 1974Dismissed
International Foods Vs Collector of Central Excise
Andhra Pradesh High Court · (1978) 2 ELT 50
Central Excises and Salt Act, 1944 — Section 2, 3, 3(2)
High Courts30 Jul 1974Dismissed
Adapa Gopala Rao Vs Bandaru Kabbaiah and another
Andhra Pradesh High Court · (1974) 07 AP CK 0011
Civil Procedure Code, 1908 (CPC) — Section 5, 9