High Courts25 Jul 1974Dismissed
Punuganti Jalpath Rao Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1975 AP 105
Constitution of India, 1950 — Article 299
COURT ARCHIVE
Andhra Pradesh High Court judgments
34,882 judgments · page 1,556 of 1,745
High Courts24 Jul 1974Dismissed
Lakshmi Bangle Stores Vs The Union of India (UOI) and Others
Andhra Pradesh High Court · AIR 1975 AP 235
Limitation Act, 1963 — Article 10Railways Act, 1890 — Section 77B
High Courts24 Jul 1974
Autofin Ltd. Vs Commissioner of Income Tax and Another
Andhra Pradesh High Court · (1977) 106 ITR 638
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 127
High Courts24 Jul 1974Dismissed
G.M. Deshi Vs Assistant Collector of Central Excise and Customs and Another
Andhra Pradesh High Court · (1978) 2 ELT 578
Central Excise Rules, 1944 — Rule 173Q, 32, 47, 52, 52ACentral Excises and Salt Act, 1944 — Section 12, 3Constitution of India, 1950 — Article 226
High Courts22 Jul 1974
Syed Khaja Vs Raghavendra Rao and Others
Andhra Pradesh High Court · (1976) 103 ITR 294
Constitution of India, 1950 — Article 227Income Tax Act, 1961 — Section 226(4)
High Courts22 Jul 1974Dismissed
Revenue Divisional Officer, Vijayawada Vs T. Laxminarayana
Andhra Pradesh High Court · AIR 1975 AP 109
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 149Limitation Act, 1963 — Section 5
High Courts18 Jul 1974Allowed
B.V.R. Reddy Vs The Adoni Co-operative Central Stores Ltd. and Another
Andhra Pradesh High Court · AIR 1975 AP 96
Stamp Act, 1899 — Section 38(2), 40
High Courts17 Jul 1974Dismissed
Allam Venkateswara Reddy Vs Golla Venkatanarayana and Others
Andhra Pradesh High Court · AIR 1975 AP 122
High Courts17 Jul 1974
Commissioner of Income Tax Vs Smt. Batool Begum
Andhra Pradesh High Court · (1976) 104 ITR 642
Income Tax Act, 1961 — Section 199Income Tax Rules, 1962 — Rule 30A
High Courts15 Jul 1974Allowed
The State of Andhra Pradesh Vs The Associated Tanners
Andhra Pradesh High Court · (1975) 36 STC 32
Central Sales Tax Act, 1956 — Section 14, 15, 6, 8, 9Constitution of India, 1950 — Article 304
High Courts15 Jul 1974Dismissed
Satyanarayana Srinivas Bung Vs The State of Andhra Pradesh and Others
Andhra Pradesh High Court · (1975) 35 STC 617
Central Sales Tax Act, 1956 — Section 13, 9(1), 9(2)
High Courts10 Jul 1974
In Re Public Prosecutor
Andhra Pradesh High Court · (1974) 2 APLJ 150 : (1975) CriLJ 141
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 378, 417, 484Limitation Act, 1963 — Section 5
High Courts09 Jul 1974Dismissed
In Re: P. Raghava Reddi
Andhra Pradesh High Court · AIR 1975 AP 123
Andhra Pradesh Panchayat Samithis and Zilla Parishads Act, 1959 — Section 33Andhra Pradesh Panchayat Samithis and Zilla Parishads Rules — Rule 44
High Courts05 Jul 1974
Guntur Merchants Cotton Press Co. Ltd. Vs Income Tax Officer, A-Ward
Andhra Pradesh High Court · (1977) 108 ITR 620
Income Tax Act, 1961 — Section 30
High Courts02 Jul 1974
Puvvula Abbulu Vs The State Station House Officer, Law and Order
Andhra Pradesh High Court · (1975) CriLJ 139
Criminal Procedure Code, 1973 (CrPC) — Section 397, 397(1), 397(3), 399(3), 435
High Courts01 Jul 1974Allowed
Ravella Venkata Subbaiah (died) and Others Vs Pydipati Venkata Subbaiah (died) and Others
Andhra Pradesh High Court · AIR 1975 AP 217
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18Transfer of Property Act, 1882 — Section 100, 52
High Courts26 Jun 1974
Commissioner of Gift-tax Vs Budur Thippaiah
Andhra Pradesh High Court · (1976) 103 ITR 189
Gift Tax Act, 1958 — Section 5(1)
High Courts26 Jun 1974
Controller of Estate Duty Vs Estate of Late Sanka Simhachalam (by accountable person)
Andhra Pradesh High Court · (1975) 1 AnWR 122 : (1975) 99 ITR 370
Estate Duty Act, 1953 — Section 2(15), 33(1)
High Courts26 Jun 1974
Commissioner of Income Tax Vs T. Veeraraghavulu Chetty and Sons Co.
Andhra Pradesh High Court · (1975) 100 ITR 723
Income Tax Act, 1961 — Section 187(2), 188
High Courts25 Jun 1974Dismissed
Payre Chand Vs Ashrafunnissa Begum and Others
Andhra Pradesh High Court · AIR 1975 AP 228
Civil Procedure Code, 1908 (CPC) — Section 144(1)